CIT v. Mac Charles (India) Ltd.

233 Taxmann 177High Court2015#5230 most cited
22

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2017 to 2022.

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Issues it is cited on

free trade zonestpi unitsection 80ia(8)section 28(i)foreign tax creditsection 10aacomputer softwaresection 40(a)(i)section 10asection 80iasection 30amalgamation

Judgments citing CIT v. Mac Charles (India) Ltd.

Addll. CIT, New Delhi vs. M/S Rambagh Palace Hotel Pvt. Ltd., New Delhi

In the result disallowance made by Ld

ITA 3801/DEL/2009[2006-07]Status: DisposedITAT Delhi18 Apr 2017AY 2006-07

Bench: Shri H.S.Sidhu & Shri Prashant Maharishirambagh Palace Hotels Pvt. Ltd, Vs. Ito, C/O Pricewater House Coopers Ward-15(2), Pvt. Ltd, New Delhi Sucheta Bhawan, (Gate No. 2, 3Rd Floor) 11-A, New Delhi Pan:Aaach6899P (Appellant) (Respondent) Addll. Cit, Vs. Rambagh Palace Hotels Pvt. Ltd, Range- 15(1), Cr Building, C/O Pricewater House Coopers Pvt. New Delhi Ltd, Sucheta Bhawan, (Gate No. 2, 3Rd Floor) 11-A, New Delhi Pan:Aaach6899P (Appellant) (Respondent) Rambagh Palace Hotels Pvt. Ltd, Vs. Dcit C/O Pricewater House Coopers Ward-15(1), Pvt. Ltd, New Delhi Sucheta Bhawan, (Gate No. 2, 3Rd Floor) 11-A, New Delhi

For Appellant: Shri Ajay Vohra, Sr. AdvFor Respondent: Shri FR Meena, Sr. DR
Section 143(3)

…Rambagh Palace Hotels Private Limited ITA No 3605 & 3801/Del/2009 A Y 2006-07 ITA No 1693 & 2078/Del/2013 A Y 2009-10 INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “F”: NEW DELHI BEFORE SHRI H.S.SIDHU, JUDICIAL MEMBER AND SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER Rambagh Palace Hotels Pvt. Ltd, Vs. ITO, C/o Pricewater House Coopers Ward-15(2), Pvt. Ltd, New Delhi Sucheta Bhawan, (Gate No. 2, 3rd Floor) 11-A, New Delhi PAN:AAACH6899P (Appellant) (Respondent) Addll. CIT, Vs. Rambagh Palace Hotels Pvt. Ltd, Range- 15(1), CR Building, C/o Pricewater House Coopers Pvt. New Delhi Ltd, Sucheta Bhawan, (Gate No. 2, 3rd Floo…

Ramabagh Palace Hotels Pvt. Ltd, New Delhi vs. ITO, New Delhi

In the result disallowance made by Ld

ITA 3605/DEL/2009[2006-07]Status: DisposedITAT Delhi18 Apr 2017AY 2006-07

Bench: Shri H.S.Sidhu & Shri Prashant Maharishirambagh Palace Hotels Pvt. Ltd, Vs. Ito, C/O Pricewater House Coopers Ward-15(2), Pvt. Ltd, New Delhi Sucheta Bhawan, (Gate No. 2, 3Rd Floor) 11-A, New Delhi Pan:Aaach6899P (Appellant) (Respondent) Addll. Cit, Vs. Rambagh Palace Hotels Pvt. Ltd, Range- 15(1), Cr Building, C/O Pricewater House Coopers Pvt. New Delhi Ltd, Sucheta Bhawan, (Gate No. 2, 3Rd Floor) 11-A, New Delhi Pan:Aaach6899P (Appellant) (Respondent) Rambagh Palace Hotels Pvt. Ltd, Vs. Dcit C/O Pricewater House Coopers Ward-15(1), Pvt. Ltd, New Delhi Sucheta Bhawan, (Gate No. 2, 3Rd Floor) 11-A, New Delhi

For Appellant: Shri Ajay Vohra, Sr. AdvFor Respondent: Shri FR Meena, Sr. DR
Section 143(3)

…Rambagh Palace Hotels Private Limited ITA No 3605 & 3801/Del/2009 A Y 2006-07 ITA No 1693 & 2078/Del/2013 A Y 2009-10 INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “F”: NEW DELHI BEFORE SHRI H.S.SIDHU, JUDICIAL MEMBER AND SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER Rambagh Palace Hotels Pvt. Ltd, Vs. ITO, C/o Pricewater House Coopers Ward-15(2), Pvt. Ltd, New Delhi Sucheta Bhawan, (Gate No. 2, 3rd Floor) 11-A, New Delhi PAN:AAACH6899P (Appellant) (Respondent) Addll. CIT, Vs. Rambagh Palace Hotels Pvt. Ltd, Range- 15(1), CR Building, C/o Pricewater House Coopers Pvt. New Delhi Ltd, Sucheta Bhawan, (Gate No. 2, 3rd Floo…