CIT v. M/s. Ingersoll Rand International Ind. Ltd.

227 Taxmann.com 176Reported decision#23766 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2016 to 2019.

Judgments citing CIT v. M/s. Ingersoll Rand International Ind. Ltd.

M/S Sangeetha Mobiles Private Limited, Bangalore vs. The Deputy Commissioner of Income Tax Circle-6(1)(1), Bangalore

In the result, Revenue’s appeal for Assessment Year 2014-15 is dismissed and the assessee’s cross appeal is allowed for statistical purposes

ITA 2344/BANG/2018[2014-15]Status: DisposedITAT Bangalore13 Mar 2019AY 2014-15

Bench: Shri N. V. Vasudevanand Shri Jason P. Boaz

For Appellant: Shri. Vikas Suryavamshi, Addl. CITFor Respondent: Shri. V. Srinivasan, Advocate
Section 143(1)Section 143(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH : BANGALORE BEFORE SHRI N. V. VASUDEVAN, VICE PRESIDENTAND SHRI JASON P. BOAZ, ACCOUNTANT MEMBER ITA No. and APPELLANT RESPONDENT Assessment year 2291/Bang/2018 The Deputy Commissioner M/s. Sangeetha Mobiles Pvt. 2014-15 of Income Tax, Ltd., No.1183, 22nd A Cross, Circle – 6(1)(1), Banashankari 2nd Stage, Bengaluru. Bangalore-560 070. 2344/Bang/2018 M/s. Sangeetha Mobiles The Deputy Commissioner 2014-15 Pvt. Ltd., of Income Tax, Bangalore. Circle – 6(1)(1), Bengaluru. Revenue by : Shri. V. Srinivasan, Advocate Assessee by : Shri. Vikas Suryavamshi, Addl. CIT Date of…

Deputy Commissioner of Income Tax Circle-6(1)(1), Bangalore vs. M/S Sangeetha Mobiles Pvt Ltd, Bangalore

In the result, Revenue’s appeal for Assessment Year 2014-15 is dismissed and the assessee’s cross appeal is allowed for statistical purposes

ITA 2291/BANG/2018[2014-15]Status: DisposedITAT Bangalore13 Mar 2019AY 2014-15

Bench: Shri N. V. Vasudevanand Shri Jason P. Boaz

For Appellant: Shri. Vikas Suryavamshi, Addl. CITFor Respondent: Shri. V. Srinivasan, Advocate
Section 143(1)Section 143(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH : BANGALORE BEFORE SHRI N. V. VASUDEVAN, VICE PRESIDENTAND SHRI JASON P. BOAZ, ACCOUNTANT MEMBER ITA No. and APPELLANT RESPONDENT Assessment year 2291/Bang/2018 The Deputy Commissioner M/s. Sangeetha Mobiles Pvt. 2014-15 of Income Tax, Ltd., No.1183, 22nd A Cross, Circle – 6(1)(1), Banashankari 2nd Stage, Bengaluru. Bangalore-560 070. 2344/Bang/2018 M/s. Sangeetha Mobiles The Deputy Commissioner 2014-15 Pvt. Ltd., of Income Tax, Bangalore. Circle – 6(1)(1), Bengaluru. Revenue by : Shri. V. Srinivasan, Advocate Assessee by : Shri. Vikas Suryavamshi, Addl. CIT Date of…

M/S. Sangeetha Mobiles Private Limited, Bangalore vs. The Addl. Commissioner of Income-Tax, Bangalore

In the result, the appeal of the assessee is partly allowed in

ITA 1185/BANG/2016[2010]Status: DisposedITAT Bangalore03 Nov 2016

Bench: Shri A. K. Garodia & Smt Asha Vijayaraghavan

For Appellant: Shri V. Srinivasan, C. AFor Respondent: Shri S. Sundar Rajan, JCIT
Section 32

…ITA Nos.1185 & 1186(B)/2016 IN THE INCOME TAX APPELLATE TRIBUNAL BANGALORE BENCH ‘B’, BANGALORE BEFORE SHRI A. K. GARODIA, ACCOUNTANT MEMBER AND SMT ASHA VIJAYARAGHAVAN, JUDICIAL MEMBER ITA No.1185 & 1186 (Bang) 2016 (Assessment years : 2010 – 11 & 2011 – 12) M/s Sangeetha Mobiles Pvt. Ltd., 37, “SRUBUVASA NILAYA”, Sannidhi Road, Basavanagudi, Bangalore - 560004 PAN : AAMCs5916J Appellant Vs The Addl. CIT, range – 12, Bangalore Respondent Assessee by : Shri V. Srinivasan, C. A. Revenue by : Shri S. Sundar Rajan, JCIT Date of hearing : 18-10-2016 Date of pronouncement: : 03-11-2016 O R D E R PER SHRI A…

CIT v. M/s. Ingersoll Rand International Ind. Ltd. (227 Taxmann.com 176) — Cited in 3 Judgments | BharatTax