CIT v. Laxmi Narain

168 Taxmann 128High Court2008#19454 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2022 to 2026.

Sections most often in play

Section 144 Section 147 Section 148 Section 148(1)Section 149 Section 282

Judgments citing CIT v. Laxmi Narain

Sumitra Devi, Gurgaon vs. ITO, Ward 4(1), Gurgaon

ITA 2499/DEL/2025[2013-14]Status: DisposedITAT Delhi11 Mar 2026AY 2013-14

Bench: Sh. S. Rifaur Rahman & Sh. Sudhir Kumar

For Appellant: Sh. M.R. Sahu, CAFor Respondent: Sh. Rajesh Kumar Dhanesta, Sr. DR

Section 144Section 147Section 148Section 148(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘B', NEW DELHI BEFORE SH. S. RIFAUR RAHMAN, ACCOUNTANT MEMBER AND SH. SUDHIR KUMAR, JUDICIAL MEMBER ITA No. 2499/Del/2025 (Asstt. Year :2013-14) SUMITRA DEVI, C/O M.R. SAHU, HOUSE NO. 651, 1ST FLOOR, SECTOR-10A, NEAR G.D. GOENKA PUBLIC SCHOOL, GURGAON-122001 HARYANA (PAN: AVPPD4710N) (Appellant) VS. ITO, WARD 4(1), GURGAON (Respondent) ASSESSEE BY : Sh. M.R. Sahu, CA Respondent by : Sh. Rajesh Kumar Dhanesta, Sr. DR. Date of Hearing Date of Pronouncement 23.02.2026 11.03.2026 ORDER PER SUDHIR KUMAR, JM: This appeal by the Assessee against the order dated 25.3.2025…

Smt. Pushpa Chhajer, Jodhpur vs. ACIT, Circle-1, Jodhpur

In the result, appeal of the assessee is partly allowed

ITA 136/JODH/2023[2014-15]Status: DisposedITAT Jodhpur02 Aug 2023AY 2014-15

Section 133ASection 143(1)Section 143(3)Section 148Section 234B

…IN THE INCOME TAX APPELLATE TRIBUNAL JODHPUR BENCH, JODHPUR VIRTUAL HEARING BEFORE: DR. S. SEETHALAKSHMI, JM & SHRI RATHOD KAMLESH JAYANTBHAI, AM Pushpa Chhajer Vs Asstt. A-56, S. R. Loonker and Commissioner of Company Shastri Nagar, Income Tax, Circle- Jodhpur 01, Jodhpur (Appellant) (Respondent) PAN NO. ABWPC 3839 L Assessee By Sh. Rajendra Jain, Adv. Revenue By Sh. S. M. Joshi, JCIT-DR Date of hearing 06/07/2023 Date of 02/08/2023 Pronouncement O R D E R PER: RATHOD KAMLESH JAYANTBHAI, AM This appeal is filed by assessee and is arising out of the order of the Commissioner of Income Tax (Appeals), Udaipu…

Shrimati. Harbhajan Kaur, Jalandhar vs. Income Tax Officer Ward -1 (20, Jalandhar

In the result, the appeal of the assessee is allowed

ITA 104/ASR/2021[2012-13]Status: DisposedITAT Amritsar20 Dec 2022AY 2012-13

Bench: Dr. M. L. Meena & Sh. Anikesh Banerjee

For Appellant: Sh. Surinder Mahajan, CAFor Respondent: Mrs. Kanchan Garg, Sr. DR

Section 142(1)Section 143(2)Section 147Section 148Section 149Section 69

…IN THE INCOME TAX APPELLATE TRIBUNAL AMRITSAR BENCH, AMRITSAR BEFORE DR. M. L. MEENA, ACCOUNTANT MEMBER AND SH. ANIKESH BANERJEE, JUDICIAL MEMBER I.T.A. No. 104/Asr/2021 Assessment Year: 2012-13 Smt. Harbhajan Kaur, Vs. Income Tax Officer, W/o Sh. Tarlok Singh, Ward-1(2), 1-Virk Enclave, Nakodar Jalandhar Road, Jalandhar (Punjab) [PAN: EPIPB 8277M] (Appellant) (Respondent) Appellant by : Sh. Surinder Mahajan, CA Respondent by : Mrs. Kanchan Garg, Sr. DR Date of Hearing: 17.11.2022 Date of Pronouncement: 20.12.2022 ORDER Per Dr. M. L. Meena, AM: The present appeal has been filed by the assessee ag…

Naveen Tyagi, Ghaziabad vs. ITO, Ward-1(2), Ghaziabad

In the result, the appeal of the assessee is allowed as indicated

ITA 2089/DEL/2018[2009-10]Status: DisposedITAT Delhi20 Jun 2022AY 2009-10

Bench: Shri Challa Nagendra Prasadआ.अ.सं/.I.T.A No.2089/Del/2018 िनधा"रणवष"/Assessment Year: 2009-10 बनाम Naveen Tyagi Ito C/O M/S Sanjeev Anand & Vs. Ward 1(2), Associates, 77, Navyug Market, Ghaziabad. Ghaziabad, Uttar Pradesh. Pan No. Admpt7873K अपीलाथ" Appellant ""यथ"/Respondent

Section 144Section 147Section 148

…I.T.A.No.2089/Del/2018 IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “SMC” NEW DELHI BEFORE SHRI CHALLA NAGENDRA PRASAD, JUDICIAL MEMBER आ.अ.सं/.I.T.A No.2089/Del/2018 िनधा"रणवष"/Assessment Year: 2009-10 बनाम Naveen Tyagi ITO C/o M/s Sanjeev Anand & Vs. Ward 1(2), Associates, 77, Navyug Market, Ghaziabad. Ghaziabad, Uttar Pradesh. PAN No. ADMPT7873K अपीलाथ" Appellant ""यथ"/Respondent S/Sh. Somil Aggarwal, Adv. िनधा"रतीक"ओरसे /Assessee by Shrey Jain, Adv. Deepesh Garg, Adv. Shri Om Prakash, Sr. DR राज"वक"ओरसे /Revenue by सुनवाईक"तारीख/ Date of hearing: 19.05.2022 20.06.2022 उ"ोषणाक"तारीख/Pronouncement on आदे…