CIT v. Late J.Chandrasekar (HUF)

78 Taxmann.com 274High Court2017#11795 most cited
9

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2019 to 2023.

Judgments citing CIT v. Late J.Chandrasekar (HUF)

CIT v. Late J.Chandrasekar (HUF) (78 Taxmann.com 274) — Cited in 9 Judgments | BharatTax