CIT v. Krishna Sahakari Sakhar Karkhana Limited

27 Taxmann.com 162Supreme Court of India2012#315 most cited

What is CIT v. Krishna Sahakari Sakhar Karkhana Limited authority for?

The Supreme Court restores the matter for ascertaining whether the difference between the fair market price and concessional price of sugar supplied by a cooperative sugar factory to its members should be added to its total income, considering relevant factors like state cooperative society directions.

263

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2018 to 2025.

Also referred to as

CIT v. Krishna Sahakari Sakhar Karkhana Limited · Krishna Sahakari Sakhar Karkhana · Section 143(3) · Section 250 · Maharashtra Cooperative Societies Rules 79(A) · cooperative sugar factory · concessional sugar price · fair market price difference · total income · member cane-growers · matter restored

Also reported as

254 CTR 638

Sections most often in play

Section 143(3)Section 250Section 79(A)Section 155(19)Section 88Section 154Section 1960Section 254

Issues it is cited on

section 143section 143(3)nfactotal incomesection 14businessdocumentinterest

Judgments citing CIT v. Krishna Sahakari Sakhar Karkhana Limited

Kadwa Ssk Ltd., Nashik vs. Asstt.CIT, Cir.-1, Nashik

In the result, all the appeals are fully/partly allowed for

ITA 548/PUN/2011[2002-03]Status: DisposedITAT Pune14 Mar 2019AY 2002-03

Bench: Shri R.S. Syal & Shri Partha Sarathi Chaudhury

…IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCH “B”, PUNE BEFORE SHRI R.S. SYAL, VICE PRESIDENT AND SHRI PARTHA SARATHI CHAUDHURY, JUDICIAL MEMBER Sl. ITA No./Co.No. Name of Appellant Name of Respondent Asst. Year No. Heard on 12-03-2019 1 308/PUN/2018 Majalgaon Sahakari ACIT, Circle-3, 2013-14 Sakhar Karkhana Ltd. Aurangabad A/P. Sundarnagar, Tal. Majalgaon, Dist Beed – 431 131 PAN :AAABM0171G 2-4 985/PUN/2013 ACIT, Circle-2, Majalgaon Sahakari 2008-09 951/PUN/2014 Aurangabad Sakhar Karkhana Ltd. 2009-10 1252/PUN/2014 A/P. Sundarnagar, Tal. 2010-11 Majalgaon, Dist Beed – 431 131 PAN :AAABM0171G 5-6 1114/PUN/20…

Shirpur Shetkari Sahakari Sakhar Karkhana Ltd., Dahiwad vs. Jt.CIT, Spl.Range-1, Nashik

In the result, all the appeals are fully/partly allowed for

ITA 349/PUN/2011[1997-98]Status: DisposedITAT Pune14 Mar 2019AY 1997-98

Bench: Shri R.S. Syal & Shri Partha Sarathi Chaudhury

…IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCH “B”, PUNE BEFORE SHRI R.S. SYAL, VICE PRESIDENT AND SHRI PARTHA SARATHI CHAUDHURY, JUDICIAL MEMBER Sl. ITA No./Co.No. Name of Appellant Name of Respondent Asst. Year No. Heard on 12-03-2019 1 308/PUN/2018 Majalgaon Sahakari ACIT, Circle-3, 2013-14 Sakhar Karkhana Ltd. Aurangabad A/P. Sundarnagar, Tal. Majalgaon, Dist Beed – 431 131 PAN :AAABM0171G 2-4 985/PUN/2013 ACIT, Circle-2, Majalgaon Sahakari 2008-09 951/PUN/2014 Aurangabad Sakhar Karkhana Ltd. 2009-10 1252/PUN/2014 A/P. Sundarnagar, Tal. 2010-11 Majalgaon, Dist Beed – 431 131 PAN :AAABM0171G 5-6 1114/PUN/20…

Ghodganga Sahakari Sakhar Karkhana Ltd., Nhavare vs. ITO, Range-2, Pune

In the result, all the appeals are fully/partly allowed for

ITA 265/PUN/2011[1998-99]Status: DisposedITAT Pune14 Mar 2019AY 1998-99

Bench: Shri R.S. Syal & Shri Partha Sarathi Chaudhury

…IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCH “B”, PUNE BEFORE SHRI R.S. SYAL, VICE PRESIDENT AND SHRI PARTHA SARATHI CHAUDHURY, JUDICIAL MEMBER Sl. ITA No./Co.No. Name of Appellant Name of Respondent Asst. Year No. Heard on 12-03-2019 1 308/PUN/2018 Majalgaon Sahakari ACIT, Circle-3, 2013-14 Sakhar Karkhana Ltd. Aurangabad A/P. Sundarnagar, Tal. Majalgaon, Dist Beed – 431 131 PAN :AAABM0171G 2-4 985/PUN/2013 ACIT, Circle-2, Majalgaon Sahakari 2008-09 951/PUN/2014 Aurangabad Sakhar Karkhana Ltd. 2009-10 1252/PUN/2014 A/P. Sundarnagar, Tal. 2010-11 Majalgaon, Dist Beed – 431 131 PAN :AAABM0171G 5-6 1114/PUN/20…

Purna Ssk Ltd., Basmatnagar vs. Assessing Officer, Spl.Range-2, Aurangabad

In the result, all the appeals are fully/partly allowed for

ITA 262/PUN/2011[1998-99]Status: DisposedITAT Pune14 Mar 2019AY 1998-99

Bench: Shri R.S. Syal & Shri Partha Sarathi Chaudhury

…IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCH “B”, PUNE BEFORE SHRI R.S. SYAL, VICE PRESIDENT AND SHRI PARTHA SARATHI CHAUDHURY, JUDICIAL MEMBER Sl. ITA No./Co.No. Name of Appellant Name of Respondent Asst. Year No. Heard on 12-03-2019 1 308/PUN/2018 Majalgaon Sahakari ACIT, Circle-3, 2013-14 Sakhar Karkhana Ltd. Aurangabad A/P. Sundarnagar, Tal. Majalgaon, Dist Beed – 431 131 PAN :AAABM0171G 2-4 985/PUN/2013 ACIT, Circle-2, Majalgaon Sahakari 2008-09 951/PUN/2014 Aurangabad Sakhar Karkhana Ltd. 2009-10 1252/PUN/2014 A/P. Sundarnagar, Tal. 2010-11 Majalgaon, Dist Beed – 431 131 PAN :AAABM0171G 5-6 1114/PUN/20…

Shri Dnyaneshwar S.S.K. Ltd, Ahmednagar vs. DCIT Ahmednagar Circle, Ahmednagar

In the result, all the appeals are fully/partly allowed for

ITA 183/PUN/2011[1994-95]Status: DisposedITAT Pune14 Mar 2019AY 1994-95

Bench: Shri R.S. Syal & Shri Partha Sarathi Chaudhury

…IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCH “B”, PUNE BEFORE SHRI R.S. SYAL, VICE PRESIDENT AND SHRI PARTHA SARATHI CHAUDHURY, JUDICIAL MEMBER Sl. ITA No./Co.No. Name of Appellant Name of Respondent Asst. Year No. Heard on 12-03-2019 1 308/PUN/2018 Majalgaon Sahakari ACIT, Circle-3, 2013-14 Sakhar Karkhana Ltd. Aurangabad A/P. Sundarnagar, Tal. Majalgaon, Dist Beed – 431 131 PAN :AAABM0171G 2-4 985/PUN/2013 ACIT, Circle-2, Majalgaon Sahakari 2008-09 951/PUN/2014 Aurangabad Sakhar Karkhana Ltd. 2009-10 1252/PUN/2014 A/P. Sundarnagar, Tal. 2010-11 Majalgaon, Dist Beed – 431 131 PAN :AAABM0171G 5-6 1114/PUN/20…

Shri Dnyaneshwar S.S.K. Ltd, Ahmednagar vs. DCIT Ahmednagar Circle, Ahmednagar

In the result, all the appeals are fully/partly allowed for

ITA 182/PUN/2011[1999-00]Status: DisposedITAT Pune14 Mar 2019AY 1999-00

Bench: Shri R.S. Syal & Shri Partha Sarathi Chaudhury

…IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCH “B”, PUNE BEFORE SHRI R.S. SYAL, VICE PRESIDENT AND SHRI PARTHA SARATHI CHAUDHURY, JUDICIAL MEMBER Sl. ITA No./Co.No. Name of Appellant Name of Respondent Asst. Year No. Heard on 12-03-2019 1 308/PUN/2018 Majalgaon Sahakari ACIT, Circle-3, 2013-14 Sakhar Karkhana Ltd. Aurangabad A/P. Sundarnagar, Tal. Majalgaon, Dist Beed – 431 131 PAN :AAABM0171G 2-4 985/PUN/2013 ACIT, Circle-2, Majalgaon Sahakari 2008-09 951/PUN/2014 Aurangabad Sakhar Karkhana Ltd. 2009-10 1252/PUN/2014 A/P. Sundarnagar, Tal. 2010-11 Majalgaon, Dist Beed – 431 131 PAN :AAABM0171G 5-6 1114/PUN/20…

Shri Dnyaneshwar S.S.K. Ltd, Ahmednagar vs. DCIT Ahmednagar Circle, Ahmednagar

In the result, all the appeals are fully/partly allowed for

ITA 181/PUN/2011[2000-01]Status: DisposedITAT Pune14 Mar 2019AY 2000-01

Bench: Shri R.S. Syal & Shri Partha Sarathi Chaudhury

…IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCH “B”, PUNE BEFORE SHRI R.S. SYAL, VICE PRESIDENT AND SHRI PARTHA SARATHI CHAUDHURY, JUDICIAL MEMBER Sl. ITA No./Co.No. Name of Appellant Name of Respondent Asst. Year No. Heard on 12-03-2019 1 308/PUN/2018 Majalgaon Sahakari ACIT, Circle-3, 2013-14 Sakhar Karkhana Ltd. Aurangabad A/P. Sundarnagar, Tal. Majalgaon, Dist Beed – 431 131 PAN :AAABM0171G 2-4 985/PUN/2013 ACIT, Circle-2, Majalgaon Sahakari 2008-09 951/PUN/2014 Aurangabad Sakhar Karkhana Ltd. 2009-10 1252/PUN/2014 A/P. Sundarnagar, Tal. 2010-11 Majalgaon, Dist Beed – 431 131 PAN :AAABM0171G 5-6 1114/PUN/20…

Shri Dnyaneshwar S.S.K. Ltd, Ahmednagar vs. DCIT Ahmednagar Circle, Ahmednagar

In the result, all the appeals are fully/partly allowed for

ITA 180/PUN/2011[2001-02]Status: DisposedITAT Pune14 Mar 2019AY 2001-02

Bench: Shri R.S. Syal & Shri Partha Sarathi Chaudhury

…IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCH “B”, PUNE BEFORE SHRI R.S. SYAL, VICE PRESIDENT AND SHRI PARTHA SARATHI CHAUDHURY, JUDICIAL MEMBER Sl. ITA No./Co.No. Name of Appellant Name of Respondent Asst. Year No. Heard on 12-03-2019 1 308/PUN/2018 Majalgaon Sahakari ACIT, Circle-3, 2013-14 Sakhar Karkhana Ltd. Aurangabad A/P. Sundarnagar, Tal. Majalgaon, Dist Beed – 431 131 PAN :AAABM0171G 2-4 985/PUN/2013 ACIT, Circle-2, Majalgaon Sahakari 2008-09 951/PUN/2014 Aurangabad Sakhar Karkhana Ltd. 2009-10 1252/PUN/2014 A/P. Sundarnagar, Tal. 2010-11 Majalgaon, Dist Beed – 431 131 PAN :AAABM0171G 5-6 1114/PUN/20…

Kopargaon Ssk Ltd., Ahmednagar vs. Dy. Comm. of Income-Tax, Ahmednagar

In the result, all the appeals are fully/partly allowed for

ITA 1645/PUN/2011[1998-99]Status: DisposedITAT Pune14 Mar 2019AY 1998-99

Bench: Shri R.S. Syal & Shri Partha Sarathi Chaudhury

…IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCH “B”, PUNE BEFORE SHRI R.S. SYAL, VICE PRESIDENT AND SHRI PARTHA SARATHI CHAUDHURY, JUDICIAL MEMBER Sl. ITA No./Co.No. Name of Appellant Name of Respondent Asst. Year No. Heard on 12-03-2019 1 308/PUN/2018 Majalgaon Sahakari ACIT, Circle-3, 2013-14 Sakhar Karkhana Ltd. Aurangabad A/P. Sundarnagar, Tal. Majalgaon, Dist Beed – 431 131 PAN :AAABM0171G 2-4 985/PUN/2013 ACIT, Circle-2, Majalgaon Sahakari 2008-09 951/PUN/2014 Aurangabad Sakhar Karkhana Ltd. 2009-10 1252/PUN/2014 A/P. Sundarnagar, Tal. 2010-11 Majalgaon, Dist Beed – 431 131 PAN :AAABM0171G 5-6 1114/PUN/20…

Sidheshwar Sahakari Sakhar Karkhana Ltd., Aurangabad vs. Dy. Comm. of Income-Tax, Aurangabad

In the result, all the appeals are fully/partly allowed for

ITA 1493/PUN/2011[1993-94]Status: DisposedITAT Pune14 Mar 2019AY 1993-94

Bench: Shri R.S. Syal & Shri Partha Sarathi Chaudhury

…IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCH “B”, PUNE BEFORE SHRI R.S. SYAL, VICE PRESIDENT AND SHRI PARTHA SARATHI CHAUDHURY, JUDICIAL MEMBER Sl. ITA No./Co.No. Name of Appellant Name of Respondent Asst. Year No. Heard on 12-03-2019 1 308/PUN/2018 Majalgaon Sahakari ACIT, Circle-3, 2013-14 Sakhar Karkhana Ltd. Aurangabad A/P. Sundarnagar, Tal. Majalgaon, Dist Beed – 431 131 PAN :AAABM0171G 2-4 985/PUN/2013 ACIT, Circle-2, Majalgaon Sahakari 2008-09 951/PUN/2014 Aurangabad Sakhar Karkhana Ltd. 2009-10 1252/PUN/2014 A/P. Sundarnagar, Tal. 2010-11 Majalgaon, Dist Beed – 431 131 PAN :AAABM0171G 5-6 1114/PUN/20…

Loknete Balasaheb Desai Ssk Ltd., Satara vs. Asst. Comm. of Income-Tax, Satara

In the result, all the appeals are fully/partly allowed for

ITA 1422/PUN/2011[2000-01]Status: DisposedITAT Pune14 Mar 2019AY 2000-01

Bench: Shri R.S. Syal & Shri Partha Sarathi Chaudhury

…IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCH “B”, PUNE BEFORE SHRI R.S. SYAL, VICE PRESIDENT AND SHRI PARTHA SARATHI CHAUDHURY, JUDICIAL MEMBER Sl. ITA No./Co.No. Name of Appellant Name of Respondent Asst. Year No. Heard on 12-03-2019 1 308/PUN/2018 Majalgaon Sahakari ACIT, Circle-3, 2013-14 Sakhar Karkhana Ltd. Aurangabad A/P. Sundarnagar, Tal. Majalgaon, Dist Beed – 431 131 PAN :AAABM0171G 2-4 985/PUN/2013 ACIT, Circle-2, Majalgaon Sahakari 2008-09 951/PUN/2014 Aurangabad Sakhar Karkhana Ltd. 2009-10 1252/PUN/2014 A/P. Sundarnagar, Tal. 2010-11 Majalgaon, Dist Beed – 431 131 PAN :AAABM0171G 5-6 1114/PUN/20…

Loknete Balasaheb Desai Ssk Ltd., Satara vs. Asst. Commissioner of Income-Tax, Satara

In the result, all the appeals are fully/partly allowed for

ITA 1421/PUN/2011[1998-99]Status: DisposedITAT Pune14 Mar 2019AY 1998-99

Bench: Shri R.S. Syal & Shri Partha Sarathi Chaudhury

…IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCH “B”, PUNE BEFORE SHRI R.S. SYAL, VICE PRESIDENT AND SHRI PARTHA SARATHI CHAUDHURY, JUDICIAL MEMBER Sl. ITA No./Co.No. Name of Appellant Name of Respondent Asst. Year No. Heard on 12-03-2019 1 308/PUN/2018 Majalgaon Sahakari ACIT, Circle-3, 2013-14 Sakhar Karkhana Ltd. Aurangabad A/P. Sundarnagar, Tal. Majalgaon, Dist Beed – 431 131 PAN :AAABM0171G 2-4 985/PUN/2013 ACIT, Circle-2, Majalgaon Sahakari 2008-09 951/PUN/2014 Aurangabad Sakhar Karkhana Ltd. 2009-10 1252/PUN/2014 A/P. Sundarnagar, Tal. 2010-11 Majalgaon, Dist Beed – 431 131 PAN :AAABM0171G 5-6 1114/PUN/20…

Loknete Balasaheb Desai Ssk Ltd., Satara vs. Asst. Commissioner of Income-Tax, Satara

In the result, all the appeals are fully/partly allowed for

ITA 1420/PUN/2011[1995-96]Status: DisposedITAT Pune14 Mar 2019AY 1995-96

Bench: Shri R.S. Syal & Shri Partha Sarathi Chaudhury

…IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCH “B”, PUNE BEFORE SHRI R.S. SYAL, VICE PRESIDENT AND SHRI PARTHA SARATHI CHAUDHURY, JUDICIAL MEMBER Sl. ITA No./Co.No. Name of Appellant Name of Respondent Asst. Year No. Heard on 12-03-2019 1 308/PUN/2018 Majalgaon Sahakari ACIT, Circle-3, 2013-14 Sakhar Karkhana Ltd. Aurangabad A/P. Sundarnagar, Tal. Majalgaon, Dist Beed – 431 131 PAN :AAABM0171G 2-4 985/PUN/2013 ACIT, Circle-2, Majalgaon Sahakari 2008-09 951/PUN/2014 Aurangabad Sakhar Karkhana Ltd. 2009-10 1252/PUN/2014 A/P. Sundarnagar, Tal. 2010-11 Majalgaon, Dist Beed – 431 131 PAN :AAABM0171G 5-6 1114/PUN/20…

Loknete Balasaheb Desai Ssk Ltd., Satara vs. Asst. Commissioner of Income-Tax, Satara

In the result, all the appeals are fully/partly allowed for

ITA 1419/PUN/2011[1990-91]Status: DisposedITAT Pune14 Mar 2019AY 1990-91

Bench: Shri R.S. Syal & Shri Partha Sarathi Chaudhury

…IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCH “B”, PUNE BEFORE SHRI R.S. SYAL, VICE PRESIDENT AND SHRI PARTHA SARATHI CHAUDHURY, JUDICIAL MEMBER Sl. ITA No./Co.No. Name of Appellant Name of Respondent Asst. Year No. Heard on 12-03-2019 1 308/PUN/2018 Majalgaon Sahakari ACIT, Circle-3, 2013-14 Sakhar Karkhana Ltd. Aurangabad A/P. Sundarnagar, Tal. Majalgaon, Dist Beed – 431 131 PAN :AAABM0171G 2-4 985/PUN/2013 ACIT, Circle-2, Majalgaon Sahakari 2008-09 951/PUN/2014 Aurangabad Sakhar Karkhana Ltd. 2009-10 1252/PUN/2014 A/P. Sundarnagar, Tal. 2010-11 Majalgaon, Dist Beed – 431 131 PAN :AAABM0171G 5-6 1114/PUN/20…

DCIT, Cir.-1, Nashik vs. Vasantrao Dada Patil Ssk Ltd., Nashik

In the result, all the appeals are fully/partly allowed for

ITA 1290/PUN/2011[2008-09]Status: DisposedITAT Pune14 Mar 2019AY 2008-09

Bench: Shri R.S. Syal & Shri Partha Sarathi Chaudhury

…IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCH “B”, PUNE BEFORE SHRI R.S. SYAL, VICE PRESIDENT AND SHRI PARTHA SARATHI CHAUDHURY, JUDICIAL MEMBER Sl. ITA No./Co.No. Name of Appellant Name of Respondent Asst. Year No. Heard on 12-03-2019 1 308/PUN/2018 Majalgaon Sahakari ACIT, Circle-3, 2013-14 Sakhar Karkhana Ltd. Aurangabad A/P. Sundarnagar, Tal. Majalgaon, Dist Beed – 431 131 PAN :AAABM0171G 2-4 985/PUN/2013 ACIT, Circle-2, Majalgaon Sahakari 2008-09 951/PUN/2014 Aurangabad Sakhar Karkhana Ltd. 2009-10 1252/PUN/2014 A/P. Sundarnagar, Tal. 2010-11 Majalgaon, Dist Beed – 431 131 PAN :AAABM0171G 5-6 1114/PUN/20…

DCIT, Cir.-1, Nashik vs. Vasantrao Dada Patil Ssk Ltd., Nashik

In the result, all the appeals are fully/partly allowed for

ITA 1289/PUN/2011[2007-08]Status: DisposedITAT Pune14 Mar 2019AY 2007-08

Bench: Shri R.S. Syal & Shri Partha Sarathi Chaudhury

…IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCH “B”, PUNE BEFORE SHRI R.S. SYAL, VICE PRESIDENT AND SHRI PARTHA SARATHI CHAUDHURY, JUDICIAL MEMBER Sl. ITA No./Co.No. Name of Appellant Name of Respondent Asst. Year No. Heard on 12-03-2019 1 308/PUN/2018 Majalgaon Sahakari ACIT, Circle-3, 2013-14 Sakhar Karkhana Ltd. Aurangabad A/P. Sundarnagar, Tal. Majalgaon, Dist Beed – 431 131 PAN :AAABM0171G 2-4 985/PUN/2013 ACIT, Circle-2, Majalgaon Sahakari 2008-09 951/PUN/2014 Aurangabad Sakhar Karkhana Ltd. 2009-10 1252/PUN/2014 A/P. Sundarnagar, Tal. 2010-11 Majalgaon, Dist Beed – 431 131 PAN :AAABM0171G 5-6 1114/PUN/20…

Dr. Baburao Bapuji Tabnpure Ssk Ltd., Ahmednagar vs. Dy. Comm. of Income-Tax, Ahmednagar

In the result, all the appeals are fully/partly allowed for

ITA 1269/PUN/2011[1994-94]Status: DisposedITAT Pune14 Mar 2019AY 1994-94

Bench: Shri R.S. Syal & Shri Partha Sarathi Chaudhury

…IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCH “B”, PUNE BEFORE SHRI R.S. SYAL, VICE PRESIDENT AND SHRI PARTHA SARATHI CHAUDHURY, JUDICIAL MEMBER Sl. ITA No./Co.No. Name of Appellant Name of Respondent Asst. Year No. Heard on 12-03-2019 1 308/PUN/2018 Majalgaon Sahakari ACIT, Circle-3, 2013-14 Sakhar Karkhana Ltd. Aurangabad A/P. Sundarnagar, Tal. Majalgaon, Dist Beed – 431 131 PAN :AAABM0171G 2-4 985/PUN/2013 ACIT, Circle-2, Majalgaon Sahakari 2008-09 951/PUN/2014 Aurangabad Sakhar Karkhana Ltd. 2009-10 1252/PUN/2014 A/P. Sundarnagar, Tal. 2010-11 Majalgaon, Dist Beed – 431 131 PAN :AAABM0171G 5-6 1114/PUN/20…

Dr. Baburao Bapuji Tabnpure Ssk Ltd., Ahmednagar vs. Dy. Comm. of Income-Tax, Ahmednagar

In the result, all the appeals are fully/partly allowed for

ITA 1268/PUN/2011[1993-94]Status: DisposedITAT Pune14 Mar 2019AY 1993-94

Bench: Shri R.S. Syal & Shri Partha Sarathi Chaudhury

…IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCH “B”, PUNE BEFORE SHRI R.S. SYAL, VICE PRESIDENT AND SHRI PARTHA SARATHI CHAUDHURY, JUDICIAL MEMBER Sl. ITA No./Co.No. Name of Appellant Name of Respondent Asst. Year No. Heard on 12-03-2019 1 308/PUN/2018 Majalgaon Sahakari ACIT, Circle-3, 2013-14 Sakhar Karkhana Ltd. Aurangabad A/P. Sundarnagar, Tal. Majalgaon, Dist Beed – 431 131 PAN :AAABM0171G 2-4 985/PUN/2013 ACIT, Circle-2, Majalgaon Sahakari 2008-09 951/PUN/2014 Aurangabad Sakhar Karkhana Ltd. 2009-10 1252/PUN/2014 A/P. Sundarnagar, Tal. 2010-11 Majalgaon, Dist Beed – 431 131 PAN :AAABM0171G 5-6 1114/PUN/20…

Asst. Comm. of Income-Tax, Aurangabad vs. Shri Gajanan Sahakari Sakhar Karkhana Ltd., Beed

In the result, all the appeals are fully/partly allowed for

ITA 1207/PUN/2011[1999-2000]Status: DisposedITAT Pune14 Mar 2019AY 1999-2000

Bench: Shri R.S. Syal & Shri Partha Sarathi Chaudhury

…IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCH “B”, PUNE BEFORE SHRI R.S. SYAL, VICE PRESIDENT AND SHRI PARTHA SARATHI CHAUDHURY, JUDICIAL MEMBER Sl. ITA No./Co.No. Name of Appellant Name of Respondent Asst. Year No. Heard on 12-03-2019 1 308/PUN/2018 Majalgaon Sahakari ACIT, Circle-3, 2013-14 Sakhar Karkhana Ltd. Aurangabad A/P. Sundarnagar, Tal. Majalgaon, Dist Beed – 431 131 PAN :AAABM0171G 2-4 985/PUN/2013 ACIT, Circle-2, Majalgaon Sahakari 2008-09 951/PUN/2014 Aurangabad Sakhar Karkhana Ltd. 2009-10 1252/PUN/2014 A/P. Sundarnagar, Tal. 2010-11 Majalgaon, Dist Beed – 431 131 PAN :AAABM0171G 5-6 1114/PUN/20…

Dy. Comm. of Income-Tax, Kolhapur vs. Shri Chhatrapati Rajaram Ssk Ltd., Kolhapur

In the result, all the appeals are fully/partly allowed for

ITA 538/PUN/2009[2006-07]Status: DisposedITAT Pune14 Mar 2019AY 2006-07

Bench: Shri R.S. Syal & Shri Partha Sarathi Chaudhury

…IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCH “B”, PUNE BEFORE SHRI R.S. SYAL, VICE PRESIDENT AND SHRI PARTHA SARATHI CHAUDHURY, JUDICIAL MEMBER Sl. ITA No./Co.No. Name of Appellant Name of Respondent Asst. Year No. Heard on 12-03-2019 1 308/PUN/2018 Majalgaon Sahakari ACIT, Circle-3, 2013-14 Sakhar Karkhana Ltd. Aurangabad A/P. Sundarnagar, Tal. Majalgaon, Dist Beed – 431 131 PAN :AAABM0171G 2-4 985/PUN/2013 ACIT, Circle-2, Majalgaon Sahakari 2008-09 951/PUN/2014 Aurangabad Sakhar Karkhana Ltd. 2009-10 1252/PUN/2014 A/P. Sundarnagar, Tal. 2010-11 Majalgaon, Dist Beed – 431 131 PAN :AAABM0171G 5-6 1114/PUN/20…