CIT v. Kisen Chand Chellaram (India) (P.) Ltd.

5 Taxmann 58Reported decision#25157 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 360,851 Indian tax judgments — from 2020 to 2020.

Judgments citing CIT v. Kisen Chand Chellaram (India) (P.) Ltd.

Road Infrastructure Development Company of Rajasthan Ltd, Jaipur vs. Assistant Commissioner of Income Tax, Circle-6, Jaipur

ITA 670/JPR/2019[2013-14]Status: DisposedITAT Jaipur31 Jul 2020AY 2013-14
For Appellant: Shri P.P. Pareek (C.A.)For Respondent: Shri K.C. Gupta (JCIT)
Section 14ASection 244ASection 35D

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”B” JAIPUR Jh fot; iky jko] U;kf;d lnL; ,oa Jh foØe flag ;kno] ys[kk lnL; ds le{k BEFORE: SHRI VIJAY PAL RAO, JM & SHRI VIKRAM SINGH YADAV, AM vk;dj vihy la-@ITA No. 668 to 670/JP/2019 fu/kZkj.k o"kZ@Assessment Year : 2011-12 to 2013-14 cuke M/s Road Infrastructure Development The ACIT, Vs. Company of Rajasthan Ltd. Circile-6, 1st Floor, LIC New Investment Building, Jaipur. Bhawani Singh Road, Jaipur. LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AACCR 9953 J vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls…

Road Infrastructure Development Company of Rajasthan Ltd, Jaipur vs. Assistant Commissioner of Income Tax, Circle-6, Jaipur

ITA 669/JPR/2019[2012-13]Status: DisposedITAT Jaipur31 Jul 2020AY 2012-13
For Appellant: Shri P.P. Pareek (C.A.)For Respondent: Shri K.C. Gupta (JCIT)
Section 14ASection 244ASection 35D

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”B” JAIPUR Jh fot; iky jko] U;kf;d lnL; ,oa Jh foØe flag ;kno] ys[kk lnL; ds le{k BEFORE: SHRI VIJAY PAL RAO, JM & SHRI VIKRAM SINGH YADAV, AM vk;dj vihy la-@ITA No. 668 to 670/JP/2019 fu/kZkj.k o"kZ@Assessment Year : 2011-12 to 2013-14 cuke M/s Road Infrastructure Development The ACIT, Vs. Company of Rajasthan Ltd. Circile-6, 1st Floor, LIC New Investment Building, Jaipur. Bhawani Singh Road, Jaipur. LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AACCR 9953 J vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls…

Road Infrastructure Development Company of Rajasthan Ltd, Jaipur vs. Assistant Commissioner of Income Tax, Circle-6, Jaipur

ITA 668/JPR/2019[2011-12]Status: DisposedITAT Jaipur31 Jul 2020AY 2011-12
For Appellant: Shri P.P. Pareek (C.A.)For Respondent: Shri K.C. Gupta (JCIT)
Section 14ASection 244ASection 35D

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”B” JAIPUR Jh fot; iky jko] U;kf;d lnL; ,oa Jh foØe flag ;kno] ys[kk lnL; ds le{k BEFORE: SHRI VIJAY PAL RAO, JM & SHRI VIKRAM SINGH YADAV, AM vk;dj vihy la-@ITA No. 668 to 670/JP/2019 fu/kZkj.k o"kZ@Assessment Year : 2011-12 to 2013-14 cuke M/s Road Infrastructure Development The ACIT, Vs. Company of Rajasthan Ltd. Circile-6, 1st Floor, LIC New Investment Building, Jaipur. Bhawani Singh Road, Jaipur. LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AACCR 9953 J vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls…

CIT v. Kisen Chand Chellaram (India) (P.) Ltd. (5 Taxmann 58) — Cited in 3 Judgments | BharatTax