CIT v. Khyber Foods

23 Taxmann.com 27Reported decision#19979 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 350,364 Indian tax judgments — from 2018 to 2020.

Judgments citing CIT v. Khyber Foods

Tharif Builders P. Ltd, Kozhikkode vs. Theacit, Kozhikkode

In the result, the appeals of the assessee are partly allowed

ITA 489/COCH/2019[2016-17]Status: DisposedITAT Cochin19 May 2020AY 2016-17

Bench: S/Shri Chandra Poojari, Am &George George K., Jm

Section 132Section 133ASection 143(3)Section 153A

…1 IN THE INCOME TAX APPELLATE TRIBUNAL COCHIN BENCH, COCHIN BEFORE S/SHRI CHANDRA POOJARI, AM &GEORGE GEORGE K., JM ITA Nos. 487 to 489/Coch/2019 Assessment Years: 2014-15, 2015-16 and 2016-17 M/s. Tharif Builders, Vs. The Assistant Commissioner of Thariff Arcade, Puthiyara, Income-tax, Central Circle-2, Kozhikode-673 004. Kozhikode. [PAN: AADCT 5386J] (Assessee -Appellant) (Revenue-Respondent) Assessee by Shjri C.B.M. Warrier, CA Revenue by Shri Mritunjaya Sharma, Sr. DR Date of Hearing 09/03/2020 Date of Pronouncement 19/05/2020 O R D E R Per CHANDRA POOJARI, AM: These three appeals filed by the…

Tharif Builders P. Ltd, Kozhikkode vs. Theacit, Kozhikkode

In the result, the appeals of the assessee are partly allowed

ITA 488/COCH/2019[2015-16]Status: DisposedITAT Cochin19 May 2020AY 2015-16

Bench: S/Shri Chandra Poojari, Am &George George K., Jm

Section 132Section 133ASection 143(3)Section 153A

…1 IN THE INCOME TAX APPELLATE TRIBUNAL COCHIN BENCH, COCHIN BEFORE S/SHRI CHANDRA POOJARI, AM &GEORGE GEORGE K., JM ITA Nos. 487 to 489/Coch/2019 Assessment Years: 2014-15, 2015-16 and 2016-17 M/s. Tharif Builders, Vs. The Assistant Commissioner of Thariff Arcade, Puthiyara, Income-tax, Central Circle-2, Kozhikode-673 004. Kozhikode. [PAN: AADCT 5386J] (Assessee -Appellant) (Revenue-Respondent) Assessee by Shjri C.B.M. Warrier, CA Revenue by Shri Mritunjaya Sharma, Sr. DR Date of Hearing 09/03/2020 Date of Pronouncement 19/05/2020 O R D E R Per CHANDRA POOJARI, AM: These three appeals filed by the…

Tharif Builders P. Ltd, Kozhikkode vs. Theacit, Kozhikkode

In the result, the appeals of the assessee are partly allowed

ITA 487/COCH/2019[2014-15]Status: DisposedITAT Cochin19 May 2020AY 2014-15

Bench: S/Shri Chandra Poojari, Am &George George K., Jm

Section 132Section 133ASection 143(3)Section 153A

…1 IN THE INCOME TAX APPELLATE TRIBUNAL COCHIN BENCH, COCHIN BEFORE S/SHRI CHANDRA POOJARI, AM &GEORGE GEORGE K., JM ITA Nos. 487 to 489/Coch/2019 Assessment Years: 2014-15, 2015-16 and 2016-17 M/s. Tharif Builders, Vs. The Assistant Commissioner of Thariff Arcade, Puthiyara, Income-tax, Central Circle-2, Kozhikode-673 004. Kozhikode. [PAN: AADCT 5386J] (Assessee -Appellant) (Revenue-Respondent) Assessee by Shjri C.B.M. Warrier, CA Revenue by Shri Mritunjaya Sharma, Sr. DR Date of Hearing 09/03/2020 Date of Pronouncement 19/05/2020 O R D E R Per CHANDRA POOJARI, AM: These three appeals filed by the…

Pidilite Industries Ltd, Mumbai vs. ITO TDS 2(5), Mumbai

In the result, appeal filed by the assessee is partly allowed, for

ITA 2174/MUM/2014[2008-09]Status: DisposedITAT Mumbai31 Jan 2018AY 2008-09

Bench: Shri Mahavir Singh() & Shri G Manjunatha ()

Section 191Section 194CSection 194JSection 201Section 201(1)

…1 Pidilite Industries Ltd IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “C”,MUMBAI Before Shri Mahavir Singh(JUDICIAL MEMBER) AND Shri G Manjunatha (ACCOUNTANT MEMBER) I.T.A No.2174/Mum/2014 (Assessment year: 2008-09) & I.T.A No.3564/Mum/2014 (Assessment year: 2008-09) M/s Pidilite Industries Ltd, 7th vs ITO (TDS)-2(5), Mumbai Floor, Regent Chambers, Jamnalal Bajaj Marg, 208, Nariman Point, Mumbai-21 PAN : AAACP4156B APPELLANT RESPONDENT Appellant by Shri Ronak Doshi / Ms Ritu Punjabi Revenue by Shri Rajat Mittal Date of hearing 13-11-2017 Date of pronouncement 31-01-2018 O R D E R Per G Manjunatha, AM :…