CIT v. Khan & Sirohi Steel Rolling Mills

152 Taxmann 224High Court2006#19252 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 366,315 Indian tax judgments — from 2017 to 2019.

Judgments citing CIT v. Khan & Sirohi Steel Rolling Mills

Smt. Neeta Sharma, Agra vs. A.C.I.T., Circle-2, Agra

In the result, appeal of the Revenue is dismissed and the appeal of the assessee is partly allowed

ITA 299/AGR/2013[2007-08]Status: DisposedITAT Agra19 Aug 2019AY 2007-08

Bench: : Shri Laliet Kumar & Dr. Mitha Lal Meenaassessment Year: 2007-08

Section 234ASection 40A(2)(b)Section 40A(3)Section 46A

…In the Income-Tax Appellate Tribunal, Agra Bench, Agra Before : Shri Laliet Kumar, Judicial Member And Dr. Mitha Lal Meena, Accountant Member Assessment Year: 2007-08 Smt. Neeta Sharma, vs. ACIT, Circle-2, Prop- M/s Sharma International Agra 5-Lata Kunj, Mathura Road, Agra 282007 PAN ABUPS3306C (Appellant) (Respondent) Assessment Year: 2007-08 ACIT, Circle-2, vs. Smt. Neeta Sharma, Agra Prop- M/s Sharma International 5-Lata Kunj, Mathura Road, Agra 282007 PAN ABUPS3306C (Appellant) (Respondent) Appellant by Shri NavinGargh, Advocate Respondent by Shri WashimArashad, Sr. DR Date of Hearing 19.07.2019 Date o…

A.C.I.T.-2, Agra vs. Smt. Neeta Sharma Prop., Agra

In the result, appeal of the Revenue is dismissed and the appeal of the assessee is partly allowed

ITA 286/AGR/2013[2007-08]Status: DisposedITAT Agra19 Aug 2019AY 2007-08

Bench: : Shri Laliet Kumar & Dr. Mitha Lal Meenaassessment Year: 2007-08

Section 234ASection 40A(2)(b)Section 40A(3)Section 46A

…In the Income-Tax Appellate Tribunal, Agra Bench, Agra Before : Shri Laliet Kumar, Judicial Member And Dr. Mitha Lal Meena, Accountant Member Assessment Year: 2007-08 Smt. Neeta Sharma, vs. ACIT, Circle-2, Prop- M/s Sharma International Agra 5-Lata Kunj, Mathura Road, Agra 282007 PAN ABUPS3306C (Appellant) (Respondent) Assessment Year: 2007-08 ACIT, Circle-2, vs. Smt. Neeta Sharma, Agra Prop- M/s Sharma International 5-Lata Kunj, Mathura Road, Agra 282007 PAN ABUPS3306C (Appellant) (Respondent) Appellant by Shri NavinGargh, Advocate Respondent by Shri WashimArashad, Sr. DR Date of Hearing 19.07.2019 Date o…

Manna Bricks Manufacturing & Trading Pvt. Ltd., Midnapore(W) vs. JCIT, Range-2, Midnapore

In the result, the appeal of the assessee is partly allowed

ITA 389/KOL/2017[2010-11]Status: DisposedITAT Kolkata23 May 2018AY 2010-11

Bench: Shri A. T. Varkey, Jm & Dr. A. L. Saini, Am आयकरअपीलसं./Ita No.389/Kol/2017 ("नधा"रणवष" / Assessment Year: 2010-11) Manna Bricks Manufacturing Vs. Jcit, Range – 2 & Trading Pvt. Ltd. Midnapore Vill: Sheulipur, P.O. Mohar, Dist Midnapore (W), West Bengal, Pin – 721161. "थायीलेखासं./जीआइआरसं./Pan/Gir No. : Aaecm 9769 R (Appellant) .. (Respondent)

For Appellant: Shri Soumitra Choudhury, Adv. & AnikeshFor Respondent: Shri S. Dasgupta, Addl. CIT(DR)
Section 133(6)

…IN THE INCOME TAX APPELLATE TRIBUNAL “B”, BENCH KOLKATA BEFORE SHRI A. T. VARKEY, JM & DR. A. L. SAINI, AM आयकरअपीलसं./ITA No.389/Kol/2017 ("नधा"रणवष" / Assessment Year: 2010-11) Manna Bricks Manufacturing Vs. JCIT, Range – 2, & Trading Pvt. Ltd. Midnapore Vill: Sheulipur, P.O. Mohar, Dist Midnapore (W), West Bengal, Pin – 721161. "थायीलेखासं./जीआइआरसं./PAN/GIR No. : AAECM 9769 R (Appellant) .. (Respondent) Appellant by :Shri Soumitra Choudhury, Adv. & Anikesh Banerjee, Adv. & Saswati Mita Dutta, Adv. Respondent by :Shri S. Dasgupta, Addl. CIT(DR) सुनवाईक"तार"ख/ Date of Hearing : 13/03/2018 घोषणाक"तार"ख/Date o…

ACIT, Cir-2, Burdwan, Kolkata vs. M/S Raj Laxmi Rice Mill Pvt. Ltd., Burdwan

In the result, the appeal of the revenue is dismissed

ITA 1073/KOL/2015[2010-2011]Status: DisposedITAT Kolkata17 Nov 2017AY 2010-2011

Bench: Shri A. T. Varkey, Jm & Dr. A. L. Saini, Am]

Section 133(6)Section 69B

…1 Raj Laxmi Rice Mill Pvt. Ltd., AY, 2010-11 आयकर अपील"य अधीकरण, "यायपीठ – “A” कोलकाता, IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH: KOLKATA (सम") "ी ऐ. ट". वक", "यायीक सद"य एवं डॉ. अजु"न लाल सैनी, लेखा सद"य) [Before Shri A. T. Varkey, JM & Dr. A. L. Saini, AM] I.T.A. No. 1073/Kol/2015 Assessment Year: 2010-11 Assistant Commissioner of Income-tax, Vs. M/s. Raj Laxmi Rice Mill Pvt. Ltd. Circle-2, Burdwan (PaN:AACCR5811P) Appellant Respondent Date of Hearing 21.09.2017 Date of Pronouncement 17.11.2017 For the Appellant Shri Sallong Yaden, Addl. CIT For the Respondent Shri Soumitra Chowdhury, Advocate ORDER…

CIT v. Khan & Sirohi Steel Rolling Mills (152 Taxmann 224) — Cited in 4 Judgments | BharatTax