CIT v. Khadim Shoes Pvt. Ltd.

61 Taxmann.com 413High Court#25371 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 356,934 Indian tax judgments — from 2025 to 2025.

Issues it is cited on

Judgments citing CIT v. Khadim Shoes Pvt. Ltd.

CIT v. Khadim Shoes Pvt. Ltd. (61 Taxmann.com 413) — Cited in 3 Judgments | BharatTax