CIT v. Keen Pesticide Pvt. Ltd.

97 Taxmann 306Reported decision#21687 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 348,607 Indian tax judgments — from 2016 to 2016.

Judgments citing CIT v. Keen Pesticide Pvt. Ltd.

M/S. Ici India Limited, Kolkata vs. DCIT, Circle - 10, Kolkata

In the result, Revenue’s appeal is partly allowed

ITA 852/KOL/2007[2003-04]Status: DisposedITAT Kolkata10 Jun 2016AY 2003-04

Bench: Shri N.V.Vasudevan & Shri Waseem Ahmed

Section 143(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL KOLKATA BENCH “B” KOLKATA Before Shri N.V.Vasudevan, Judicial Member and Shri Waseem Ahmed, Accountant Member ITA No.2613/Kol/2005 & Assessment Year :2002-03 ACIT, Circle-10, 3, V/s. AKZO Novel India Ltd. Govt. Place (West) (formerly known as Kolkata-700 001 M/s ICI India Ltd.)2. 34, Chowringhee Road, Kolkata-700 071 AKZO Novel India Ltd., V/s. DCIT, Circle-10, 34,Chowringhee 3 Govt. Place (West), Road, Kolkata-700 071 Kolkata-01 [PAN No.AAACI 6297 A] .. अपीलाथ" /Appellant ""यथ"/Respondent ITA No. 1019 & 852/Kol/2007 Assessment Year: 2003-04 DCIT, Circle-10, 3, V/s. AKZO…

DCIT, Circle - 10, Kolkata vs. M/S. Ici India Ltd., Kolkata

In the result, Revenue’s appeal is partly allowed

ITA 1019/KOL/2007[2003-04]Status: DisposedITAT Kolkata10 Jun 2016AY 2003-04

Bench: Shri N.V.Vasudevan & Shri Waseem Ahmed

Section 143(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL KOLKATA BENCH “B” KOLKATA Before Shri N.V.Vasudevan, Judicial Member and Shri Waseem Ahmed, Accountant Member ITA No.2613/Kol/2005 & Assessment Year :2002-03 ACIT, Circle-10, 3, V/s. AKZO Novel India Ltd. Govt. Place (West) (formerly known as Kolkata-700 001 M/s ICI India Ltd.)2. 34, Chowringhee Road, Kolkata-700 071 AKZO Novel India Ltd., V/s. DCIT, Circle-10, 34,Chowringhee 3 Govt. Place (West), Road, Kolkata-700 071 Kolkata-01 [PAN No.AAACI 6297 A] .. अपीलाथ" /Appellant ""यथ"/Respondent ITA No. 1019 & 852/Kol/2007 Assessment Year: 2003-04 DCIT, Circle-10, 3, V/s. AKZO…

M/S. Ici India Limited, Kolkata vs. DCIT, Circle - 10, Kolkata

In the result, Revenue’s appeal is partly allowed

ITA 488/KOL/2006[2002-03]Status: DisposedITAT Kolkata10 Jun 2016AY 2002-03

Bench: Shri N.V.Vasudevan & Shri Waseem Ahmed

Section 143(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL KOLKATA BENCH “B” KOLKATA Before Shri N.V.Vasudevan, Judicial Member and Shri Waseem Ahmed, Accountant Member ITA No.2613/Kol/2005 & Assessment Year :2002-03 ACIT, Circle-10, 3, V/s. AKZO Novel India Ltd. Govt. Place (West) (formerly known as Kolkata-700 001 M/s ICI India Ltd.)2. 34, Chowringhee Road, Kolkata-700 071 AKZO Novel India Ltd., V/s. DCIT, Circle-10, 34,Chowringhee 3 Govt. Place (West), Road, Kolkata-700 071 Kolkata-01 [PAN No.AAACI 6297 A] .. अपीलाथ" /Appellant ""यथ"/Respondent ITA No. 1019 & 852/Kol/2007 Assessment Year: 2003-04 DCIT, Circle-10, 3, V/s. AKZO…

ACIT, Circle - 10, Kolkata vs. M/S. Ici India Ltd., Kolkata

In the result, Revenue’s appeal is partly allowed

ITA 2613/KOL/2005[2002-03]Status: DisposedITAT Kolkata10 Jun 2016AY 2002-03

Bench: Shri N.V.Vasudevan & Shri Waseem Ahmed

Section 143(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL KOLKATA BENCH “B” KOLKATA Before Shri N.V.Vasudevan, Judicial Member and Shri Waseem Ahmed, Accountant Member ITA No.2613/Kol/2005 & Assessment Year :2002-03 ACIT, Circle-10, 3, V/s. AKZO Novel India Ltd. Govt. Place (West) (formerly known as Kolkata-700 001 M/s ICI India Ltd.)2. 34, Chowringhee Road, Kolkata-700 071 AKZO Novel India Ltd., V/s. DCIT, Circle-10, 34,Chowringhee 3 Govt. Place (West), Road, Kolkata-700 071 Kolkata-01 [PAN No.AAACI 6297 A] .. अपीलाथ" /Appellant ""यथ"/Respondent ITA No. 1019 & 852/Kol/2007 Assessment Year: 2003-04 DCIT, Circle-10, 3, V/s. AKZO…

CIT v. Keen Pesticide Pvt. Ltd. (97 Taxmann 306) — Cited in 4 Judgments | BharatTax