CIT v. Karur Vyasa Bank Ltd.

229 Taxmann 396High Court2015#12438 most cited
8

judgments rely on this decision, according to BharatTax’s citation analysis of 348,356 Indian tax judgments — from 2020 to 2026.

Judgments citing CIT v. Karur Vyasa Bank Ltd.

CIT v. Karur Vyasa Bank Ltd. (229 Taxmann 396) — Cited in 8 Judgments | BharatTax