CIT v. Karnataka Power Transmission Corporation Ltd.

276 Taxmann 439High Court2021#24164 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 348,615 Indian tax judgments — from 2023 to 2023.

Judgments citing CIT v. Karnataka Power Transmission Corporation Ltd.

T.G. Ranganath, Bangalore vs. DCIT, Bangalore

ITA 173/BANG/2015[2010-11]Status: DisposedITAT Bangalore30 Oct 2023AY 2010-11

Bench: Shri Chandra Poojari & Smt. Beena Pillaiassessment Year: 2008-09

For Appellant: Shri Satyanarayana Rao, A.R. &For Respondent: Shri Sathyasai Rath, D.R
Section 147Section 68

…ITA Nos.1457, 1466, 1467/Bang/2012 & T.G. Ranganath, Bangalore IN THE INCOME TAX APPELLATE TRIBUNAL “C’’ BENCH: BANGALORE BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER Assessment Year: 2008-09 T.G. Ranganath “Om Sairam” No.523, 3rd Main, 2nd Phase, BSK III Stage ACIT Vs. Bangalore 560 085 Circle-4(1) Bangalore PAN NO : AABPR9993R ASSESSEE RESPONDENT Assessment Year: 2009-10 T.G. Ranganath ACIT Bangalore 560 085 Vs. Circle-4(1) Bangalore APPELLANT RESPONDENT Assessment Year: 2010-11 T.G. Ranganath DCIT Bangalore 560 085 Vs. Circle-4(1) Bangalore APPELLANT RESPONDEN…

T.G. Ranganath, Bangalore vs. ACIT, Bangalore

ITA 1467/BANG/2012[2009-10]Status: DisposedITAT Bangalore30 Oct 2023AY 2009-10

Bench: Shri Chandra Poojari & Smt. Beena Pillaiassessment Year: 2008-09

For Appellant: Shri Satyanarayana Rao, A.R. &For Respondent: Shri Sathyasai Rath, D.R
Section 147Section 68

…ITA Nos.1457, 1466, 1467/Bang/2012 & T.G. Ranganath, Bangalore IN THE INCOME TAX APPELLATE TRIBUNAL “C’’ BENCH: BANGALORE BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER Assessment Year: 2008-09 T.G. Ranganath “Om Sairam” No.523, 3rd Main, 2nd Phase, BSK III Stage ACIT Vs. Bangalore 560 085 Circle-4(1) Bangalore PAN NO : AABPR9993R ASSESSEE RESPONDENT Assessment Year: 2009-10 T.G. Ranganath ACIT Bangalore 560 085 Vs. Circle-4(1) Bangalore APPELLANT RESPONDENT Assessment Year: 2010-11 T.G. Ranganath DCIT Bangalore 560 085 Vs. Circle-4(1) Bangalore APPELLANT RESPONDEN…

ACIT, Bangalore vs. Sri. T.G. Ranganath, Bangalore

ITA 1457/BANG/2012[2009-10]Status: DisposedITAT Bangalore30 Oct 2023AY 2009-10

Bench: Shri Chandra Poojari & Smt. Beena Pillaiassessment Year: 2008-09

For Appellant: Shri Satyanarayana Rao, A.R. &For Respondent: Shri Sathyasai Rath, D.R
Section 147Section 68

…ITA Nos.1457, 1466, 1467/Bang/2012 & T.G. Ranganath, Bangalore IN THE INCOME TAX APPELLATE TRIBUNAL “C’’ BENCH: BANGALORE BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER Assessment Year: 2008-09 T.G. Ranganath “Om Sairam” No.523, 3rd Main, 2nd Phase, BSK III Stage ACIT Vs. Bangalore 560 085 Circle-4(1) Bangalore PAN NO : AABPR9993R ASSESSEE RESPONDENT Assessment Year: 2009-10 T.G. Ranganath ACIT Bangalore 560 085 Vs. Circle-4(1) Bangalore APPELLANT RESPONDENT Assessment Year: 2010-11 T.G. Ranganath DCIT Bangalore 560 085 Vs. Circle-4(1) Bangalore APPELLANT RESPONDEN…

CIT v. Karnataka Power Transmission Corporation Ltd. (276 Taxmann 439) — Cited in 3 Judgments | BharatTax