CIT v. Karnataka Power Corporation Limited

127 Taxmann.com 282High Court#14802 most cited
6

judgments rely on this decision, according to BharatTax’s citation analysis of 348,631 Indian tax judgments — from 2024 to 2024.

Issues it is cited on

Judgments citing CIT v. Karnataka Power Corporation Limited

CIT v. Karnataka Power Corporation Limited (127 Taxmann.com 282) — Cited in 6 Judgments | BharatTax