CIT v. Karnataka Bank

226 Taxmann 197Reported decision2014#10037 most cited
11

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2011 to 2020.

Judgments citing CIT v. Karnataka Bank

THE COMMISSIONER OF INCOME TAX vs. M/S. STATE BANK OF MYSORE

In the result, the order passed by the tribunal

ITA/355/2013HC Karnataka15 Oct 2020

Bench: ALOK ARADHE,H.T. NARENDRA PRASAD

Section 143(3)Section 14ASection 2(24)(x)Section 260Section 260ASection 263Section 36Section 36(1)(vii)Section 36(1)(viia)Section 41(1)

…1 IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 15TH DAY OF OCTOBER 2020 PRESENT THE HON’BLE MR. JUSTICE ALOK ARADHE AND THE HON’BLE MR. JUSTICE H.T.NARENDRA PRASAD I.T.A. NO.355 OF 2013 BETWEEN: 1. THE COMMISSIONER OF INCOME-TAX LTU, JSS TOWERS BSK III STAGE, BANGALORE. 2. THE ADDL. COMMISSIONER OF INCOME-TAX LTU, JSS TOWERS 100 FEET RING ROAD BSK III STAGE, BANGALORE-560085. ... APPELLANTS (BY SRI. K.V. ARAVIND, ADV.,) AND: M/S. STATE BANK OF MYSORE HEAD OFFICE, P.B. NO.9727 K.G. ROAD, BANGALORE-560254. ... RESPONDENT (BY SRI. ANK…

ACIT CIRCLE 1, KUMBAKONAM vs. CITY UNION BANK LIMITED, KUMBAKONAM

In the result, appeal of the Revenue in ITA 1316/CHNY/2018

ITA 1316/CHNY/2018[2014-15]Status: DisposedITAT Chennai09 Jul 2019AY 2014-15

Bench: Shri George Mathan & Shri Inturi Rama Rao

For Appellant: Shri. S. Ananthan,C.AFor Respondent: Shri. Sailendra Mamidi, IRS
Section 143(3)Section 14ASection 36(1)Section 36(1)(vii)Section 40Section 41(1)

…आयकर अपील"य अ"धकरण, ’सी’ "यायपीठ, चे"नई IN THE INCOME TAX APPELLATE TRIBUNAL ‘C’ BENCH : CHENNAI "ी जॉज" माथन, "या"यक सद"य एवं "ी इंटूर" रामा राव, लेखा सद"य के सम" BEFORE SHRI GEORGE MATHAN, JUDICIAL MEMBER AND SHRI INTURI RAMA RAO, ACCOUNTANT MEMBER आयकर अपील सं./I.T.A. Nos. 1129 & 1130/CHNY/2018 "नधा"रण वष" /Assessment years : 2012-13 and 2014-15. M/s. City Union Bank Limited, Vs. The Assistant Commissioner of Central Office, Income Tax, 149, TSR Big Street, Circle I, Kumbakonam. Kumbakonam. आयकर अपील सं./I.T.A. Nos. 1315& 1316/CHNY/2018 "नधा"रण वष" /Assessment years : 2012-13 and 2014-15. The Assistant Co…

ACIT CIRCLE 1, KUMBAKONAM vs. CITY UNION BANK LIMITED, KUMBAKONAM

In the result, appeal of the Revenue in ITA 1316/CHNY/2018

ITA 1315/CHNY/2018[2012-13]Status: DisposedITAT Chennai09 Jul 2019AY 2012-13

Bench: Shri George Mathan & Shri Inturi Rama Rao

For Appellant: Shri. S. Ananthan,C.AFor Respondent: Shri. Sailendra Mamidi, IRS
Section 143(3)Section 14ASection 36(1)Section 36(1)(vii)Section 40Section 41(1)

…आयकर अपील"य अ"धकरण, ’सी’ "यायपीठ, चे"नई IN THE INCOME TAX APPELLATE TRIBUNAL ‘C’ BENCH : CHENNAI "ी जॉज" माथन, "या"यक सद"य एवं "ी इंटूर" रामा राव, लेखा सद"य के सम" BEFORE SHRI GEORGE MATHAN, JUDICIAL MEMBER AND SHRI INTURI RAMA RAO, ACCOUNTANT MEMBER आयकर अपील सं./I.T.A. Nos. 1129 & 1130/CHNY/2018 "नधा"रण वष" /Assessment years : 2012-13 and 2014-15. M/s. City Union Bank Limited, Vs. The Assistant Commissioner of Central Office, Income Tax, 149, TSR Big Street, Circle I, Kumbakonam. Kumbakonam. आयकर अपील सं./I.T.A. Nos. 1315& 1316/CHNY/2018 "नधा"रण वष" /Assessment years : 2012-13 and 2014-15. The Assistant Co…

CITY UNION BANK LIMITED,KUMBAKONAM vs. ACIT CIRCLE 1, KUMBAKONAM

In the result, appeal of the Revenue in ITA 1316/CHNY/2018

ITA 1130/CHNY/2018[2014-15]Status: DisposedITAT Chennai09 Jul 2019AY 2014-15

Bench: Shri George Mathan & Shri Inturi Rama Rao

For Appellant: Shri. S. Ananthan,C.AFor Respondent: Shri. Sailendra Mamidi, IRS
Section 143(3)Section 14ASection 36(1)Section 36(1)(vii)Section 40Section 41(1)

…आयकर अपील"य अ"धकरण, ’सी’ "यायपीठ, चे"नई IN THE INCOME TAX APPELLATE TRIBUNAL ‘C’ BENCH : CHENNAI "ी जॉज" माथन, "या"यक सद"य एवं "ी इंटूर" रामा राव, लेखा सद"य के सम" BEFORE SHRI GEORGE MATHAN, JUDICIAL MEMBER AND SHRI INTURI RAMA RAO, ACCOUNTANT MEMBER आयकर अपील सं./I.T.A. Nos. 1129 & 1130/CHNY/2018 "नधा"रण वष" /Assessment years : 2012-13 and 2014-15. M/s. City Union Bank Limited, Vs. The Assistant Commissioner of Central Office, Income Tax, 149, TSR Big Street, Circle I, Kumbakonam. Kumbakonam. आयकर अपील सं./I.T.A. Nos. 1315& 1316/CHNY/2018 "नधा"रण वष" /Assessment years : 2012-13 and 2014-15. The Assistant Co…

CITY UNION BANK LIMITED,KUMBAKONAM vs. ACIT CIRCLE 1, KUMBAKONAM

In the result, appeal of the Revenue in ITA 1316/CHNY/2018

ITA 1129/CHNY/2018[2012-13]Status: DisposedITAT Chennai09 Jul 2019AY 2012-13

Bench: Shri George Mathan & Shri Inturi Rama Rao

For Appellant: Shri. S. Ananthan,C.AFor Respondent: Shri. Sailendra Mamidi, IRS
Section 143(3)Section 14ASection 36(1)Section 36(1)(vii)Section 40Section 41(1)

…आयकर अपील"य अ"धकरण, ’सी’ "यायपीठ, चे"नई IN THE INCOME TAX APPELLATE TRIBUNAL ‘C’ BENCH : CHENNAI "ी जॉज" माथन, "या"यक सद"य एवं "ी इंटूर" रामा राव, लेखा सद"य के सम" BEFORE SHRI GEORGE MATHAN, JUDICIAL MEMBER AND SHRI INTURI RAMA RAO, ACCOUNTANT MEMBER आयकर अपील सं./I.T.A. Nos. 1129 & 1130/CHNY/2018 "नधा"रण वष" /Assessment years : 2012-13 and 2014-15. M/s. City Union Bank Limited, Vs. The Assistant Commissioner of Central Office, Income Tax, 149, TSR Big Street, Circle I, Kumbakonam. Kumbakonam. आयकर अपील सं./I.T.A. Nos. 1315& 1316/CHNY/2018 "नधा"रण वष" /Assessment years : 2012-13 and 2014-15. The Assistant Co…

COMMISSIONER OF INCOME TAX-III , vs. M/S KARNATAKA BANK LTD.,

ITA/226/2011HC Karnataka18 Dec 2018

Bench: The Hon'Ble Mr. Justice Ravi Malimath

Section 14A(1)Section 260

…1 IN THE HIGH COURT OF KARNATAKA AT BENGALURU ON THE 18TH DAY OF DECEMBER, 2018 BEFORE THE HON'BLE MR. JUSTICE RAVI MALIMATH AND THE HON’BLE MR.JUSTICE K.NATARAJAN INCOME TAX APPEAL NO.226 OF 2011 BETWEEN: 1. COMMISSIONER OF INCOME TAX-III CENTRAL REVENUE BUILDINGS QUEENS ROAD, BENGALURU-560 001. 2. THE DEPUTY COMMISSIONER OF INCOME-TAX CIRCLE-2(1), BENGALURU. ...APPELLANTS (BY SRI E. I. SANMATHI, ADVOCATE) AND: M/S. KARNATAKA BANK LIMITED, HO NEAR MAHAVEERA CIRCLE, PUMPWELL, MANGALURU. ... RESPONDENT (BY SRI K. P. KUMAR, SENIOR ADVOCATE ALO…

COMMISSIONER OF INCOME TAX-III , vs. M/S KARNATAKA BANK LTD.,

ITA/229/2011HC Karnataka18 Dec 2018

Bench: The Hon'Ble Mr. Justice Ravi Malimath

Section 14A(1)Section 260

…1 IN THE HIGH COURT OF KARNATAKA AT BENGALURU ON THE 18TH DAY OF DECEMBER, 2018 BEFORE THE HON'BLE MR. JUSTICE RAVI MALIMATH AND THE HON’BLE MR.JUSTICE K.NATARAJAN INCOME TAX APPEAL NO.229 OF 2011 BETWEEN: 1. COMMISSIONER OF INCOME TAX-III CENTRAL REVENUE BUILDINGS QUEENS ROAD, BENGALURU-560 001. 2. THE DEPUTY COMMISSIONER OF INCOME-TAX CIRCLE-2(1), BENGALURU. ...APPELLANTS (BY SRI E. I. SANMATHI, ADVOCATE) AND: M/S. KARNATAKA BANK LIMITED, HO NEAR MAHAVEERA CIRCLE, PUMPWELL, MANGALURU. ... RESPONDENT (BY SRI K. P. KUMAR, SENIOR ADVOCATE A…

COMMISSIONER OF INCOME TAX-III , vs. M/S KARNATAKA BANK LTD.,

ITA/228/2011HC Karnataka18 Dec 2018

Bench: The Hon'Ble Mr. Justice Ravi Malimath

Section 14A(1)Section 260

…1 IN THE HIGH COURT OF KARNATAKA AT BENGALURU ON THE 18TH DAY OF DECEMBER, 2018 BEFORE THE HON'BLE MR. JUSTICE RAVI MALIMATH AND THE HON’BLE MR. JUSTICE K.NATARAJAN INCOME TAX APPEAL NO.228 OF 2011 BETWEEN: 1. COMMISSIONER OF INCOME TAX-III CENTRAL REVENUE BUILDINGS QUEENS ROAD, BENGALURU. 2. THE DEPUTY COMMISSIONER OF INCOME-TAX CIRCLE-2(1), BENGALURU. ...APPELLANTS (BY SRI JEEVAN J. NEERALGI, ADVOCATE) AND: M/S. KARNATAKA BANK LIMITED, HO NEAR MAHAVEERA CIRCLE, PUMPWELL, MANGALURU. ... RESPONDENT 2 (BY SRI K. P. KUMAR, SENIOR ADVOCATE ALONG WI…

ITO NON CORPORATE WARD 1(4), CHENNAI vs. G.KARTHIK, CHENNAI

In the result, both the appeals filed by the Revenue stand dismissed

ITA 2541/CHNY/2017[2013-14]Status: DisposedITAT Chennai28 Feb 2018AY 2013-14

Bench: Shri N.R.S. Ganesan & Shri S. Jayaramanआयकर अपील सं./Ita No.2540/Mds/2017 "नधा"रण वष" / Assessment Year : 2013-14

For Appellant: Smt. Ruby George, CIT
Section 54F

…आयकर अपील"य अ"धकरण, ‘बी’ "यायपीठ, चे"नई IN THE INCOME TAX APPELLATE TRIBUNAL ‘B’ BENCH, CHENNAI "ी एन.आर.एस. गणेशन, "या"यक सद"य एवं "ी एस जयरामन, लेखा सद"य केसम" BEFORE SHRI N.R.S. GANESAN, JUDICIAL MEMBER AND SHRI S. JAYARAMAN, ACCOUNTANT MEMBER आयकर अपील सं./ITA No.2540/Mds/2017 "नधा"रण वष" / Assessment Year : 2013-14 The Income Tax Officer, Shri G. Dhanasekar, Non Corporate Ward - 1(2), v. 31, Rakiappa Mudali Street, Chennai. Mylapore, Chennai - 600 004. PAN : AGDPD 0932 B (अपीलाथ"/Appellant) (""यथ"/Respondent) आयकर अपील सं./ITA No.2541/Mds/2017 "नधा"रण वष" / Assessment Year : 2013-14 The Income Tax Off…

ITO NON CORPORATE WARD 1(2), CHENNAI vs. G.DHANASEKAR, CHENNAI

In the result, both the appeals filed by the Revenue stand dismissed

ITA 2540/CHNY/2017[2013-14]Status: DisposedITAT Chennai28 Feb 2018AY 2013-14

Bench: Shri N.R.S. Ganesan & Shri S. Jayaramanआयकर अपील सं./Ita No.2540/Mds/2017 "नधा"रण वष" / Assessment Year : 2013-14

For Appellant: Smt. Ruby George, CIT
Section 54F

…आयकर अपील"य अ"धकरण, ‘बी’ "यायपीठ, चे"नई IN THE INCOME TAX APPELLATE TRIBUNAL ‘B’ BENCH, CHENNAI "ी एन.आर.एस. गणेशन, "या"यक सद"य एवं "ी एस जयरामन, लेखा सद"य केसम" BEFORE SHRI N.R.S. GANESAN, JUDICIAL MEMBER AND SHRI S. JAYARAMAN, ACCOUNTANT MEMBER आयकर अपील सं./ITA No.2540/Mds/2017 "नधा"रण वष" / Assessment Year : 2013-14 The Income Tax Officer, Shri G. Dhanasekar, Non Corporate Ward - 1(2), v. 31, Rakiappa Mudali Street, Chennai. Mylapore, Chennai - 600 004. PAN : AGDPD 0932 B (अपीलाथ"/Appellant) (""यथ"/Respondent) आयकर अपील सं./ITA No.2541/Mds/2017 "नधा"रण वष" / Assessment Year : 2013-14 The Income Tax Off…

Commissioner of Income Tax vs. Agricultural Market Committee

ITTA/226/2011HC Telangana27 Jun 2011

Bench: The Hon'Ble Mr. Justice Ravi Malimath

Section 14A(1)Section 260

…1 IN THE HIGH COURT OF KARNATAKA AT BENGALURU ON THE 18TH DAY OF DECEMBER, 2018 BEFORE THE HON'BLE MR. JUSTICE RAVI MALIMATH AND THE HON’BLE MR.JUSTICE K.NATARAJAN INCOME TAX APPEAL NO.226 OF 2011 BETWEEN: 1. COMMISSIONER OF INCOME TAX-III CENTRAL REVENUE BUILDINGS QUEENS ROAD, BENGALURU-560 001. 2. THE DEPUTY COMMISSIONER OF INCOME-TAX CIRCLE-2(1), BENGALURU. ...APPELLANTS (BY SRI E. I. SANMATHI, ADVOCATE) AND: M/S. KARNATAKA BANK LIMITED, HO NEAR MAHAVEERA CIRCLE, PUMPWELL, MANGALURU. ... RESPONDENT (BY SRI K. P. KUMAR, SENIOR ADVOCATE ALO…

CIT v. Karnataka Bank (226 Taxmann 197) — Cited in 11 Judgments | BharatTax