Commissioner of Income Tax vs. Agricultural Market Committee
ITTA/226/2011HC TelanganaHBHC01036497201127 June 2011Bench: V.V.S.RAO,RAMESH RANGANATHAN6 pages
Cases cited in this judgment(2)Show listHide list
Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- 33 SOT 7 (Bang- Trib), DCIT Vs Karur Vysya Bank (2005) 273 ITR 510 ( Madras), CIT v. Nedungadi Bank Ltd.63 citing356 ITR 549 · 2013 · HC
- CIT v. Karnataka Bank11 citing226 Taxmann 187 · 2014 · HC
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