CIT v. Kamdhenu Steel & Alloys Ltd.

M/S. Meditronics India Pvt. Ltd., Delhi vs. ITO, New Delhi

The appeal is allowed

Bench: Shri I. C. Sudhir & Shri L. P. Sahui. T. Appeal No. 6251/Del/2012 Assessment Year : 2004-2005. M/S. Meditronics India Pvt. Ltd., Income Tax Officer, 41, Pocket–Ii, Jasola, Vs. Ward : 6 (3), D E L H I – 110 025. New Delhi. Pan : Aadcm 3622 Q (Appellant) (Respondent)

…1 I. T. Appeal No. 6251/Del/2012 Assessment Year : 2004-2005. IN THE INCOME TAX APPELLATE TRIBUNAL [ DELHI BENCHES : “E” NEW DELHI ] BEFORE SHRI I. C. SUDHIR, JUDICIAL MEMBER AND SHRI L. P. SAHU, ACCOUNTANT MEMBER I. T. Appeal No. 6251/Del/2012 Assessment Year : 2004-2005. M/s. Meditronics India Pvt. Ltd., Income Tax Officer, 41, Pocket–II, Jasola, Vs. Ward : 6 (3), D e l h I – 110 025. New Delhi. PAN : AADCM 3622 Q (Appellant) (Respondent) Assessee by : Shri Salil Aggarwal, Adv.; & Shri Shailesh Gupta, Adv.; Department by : Shri Gudrun Nehra, Sr. D. R.; Date of Hearing : 02.08.2017 Date of Pronounceme…

Commissioner of Income Tax-VIII vs. Svp Builders (India)Ltd

Bench: HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU

…\ 7 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI 7 to 13 & 31 to 35 ITA 871/2015 COMMISSIONER OF INCOME TAX-VIII Appellant Through: Mr Kamal Savvhney, Senior Standing Counsel, Raghvendra Singh, Junior Standing Counsel, Mr Shikliar Garg and Mr Sharad Agarwal, Advocates. versus SVP BUILDERS (INDIA) LIMITED Respondent Tlirough: Mr C. S. Aggarwal, Senior Advocate with Mr Prakash Kumar and Mr Rupinde Aggarwal, Advocates. WITH A- ITA 872/2015 COMMISSIONER OF INCOME TAX-VIII Appellant Through; Mr Kamal Sawliney, Senior, Standing Counsel, P.aghvendra Singh, Junior Standing Counsel, Mr Shildiar Garg and Mr Sharad A…

Commissioner of Income Tax-VIII vs. S.V. Liquior India Ltd

Bench: HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU

…\ 7 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI 7 to 13 & 31 to 35 ITA 871/2015 COMMISSIONER OF INCOME TAX-VIII Appellant Through: Mr Kamal Savvhney, Senior Standing Counsel, Raghvendra Singh, Junior Standing Counsel, Mr Shikliar Garg and Mr Sharad Agarwal, Advocates. versus SVP BUILDERS (INDIA) LIMITED Respondent Tlirough: Mr C. S. Aggarwal, Senior Advocate with Mr Prakash Kumar and Mr Rupinde Aggarwal, Advocates. WITH A- ITA 872/2015 COMMISSIONER OF INCOME TAX-VIII Appellant Through; Mr Kamal Sawliney, Senior, Standing Counsel, P.aghvendra Singh, Junior Standing Counsel, Mr Shildiar Garg and Mr Sharad A…

Commissioner of Income Tax-VIII vs. Svp Builders (India) Ltd

Bench: HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU

…\ 7 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI 7 to 13 & 31 to 35 ITA 871/2015 COMMISSIONER OF INCOME TAX-VIII Appellant Through: Mr Kamal Savvhney, Senior Standing Counsel, Raghvendra Singh, Junior Standing Counsel, Mr Shikliar Garg and Mr Sharad Agarwal, Advocates. versus SVP BUILDERS (INDIA) LIMITED Respondent Tlirough: Mr C. S. Aggarwal, Senior Advocate with Mr Prakash Kumar and Mr Rupinde Aggarwal, Advocates. WITH A- ITA 872/2015 COMMISSIONER OF INCOME TAX-VIII Appellant Through; Mr Kamal Sawliney, Senior, Standing Counsel, P.aghvendra Singh, Junior Standing Counsel, Mr Shildiar Garg and Mr Sharad A…

Commissioner of Income Tax-VIII vs. S.V. Liquor India Ltd

Bench: HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU

…\ 7 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI 7 to 13 & 31 to 35 ITA 871/2015 COMMISSIONER OF INCOME TAX-VIII Appellant Through: Mr Kamal Savvhney, Senior Standing Counsel, Raghvendra Singh, Junior Standing Counsel, Mr Shikliar Garg and Mr Sharad Agarwal, Advocates. versus SVP BUILDERS (INDIA) LIMITED Respondent Tlirough: Mr C. S. Aggarwal, Senior Advocate with Mr Prakash Kumar and Mr Rupinde Aggarwal, Advocates. WITH A- ITA 872/2015 COMMISSIONER OF INCOME TAX-VIII Appellant Through; Mr Kamal Sawliney, Senior, Standing Counsel, P.aghvendra Singh, Junior Standing Counsel, Mr Shildiar Garg and Mr Sharad A…

Commissioner of Income Tax-VIII vs. S.V. Liquor India Ltd

Bench: HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU

…\ 7 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI 7 to 13 & 31 to 35 ITA 871/2015 COMMISSIONER OF INCOME TAX-VIII Appellant Through: Mr Kamal Savvhney, Senior Standing Counsel, Raghvendra Singh, Junior Standing Counsel, Mr Shikliar Garg and Mr Sharad Agarwal, Advocates. versus SVP BUILDERS (INDIA) LIMITED Respondent Tlirough: Mr C. S. Aggarwal, Senior Advocate with Mr Prakash Kumar and Mr Rupinde Aggarwal, Advocates. WITH A- ITA 872/2015 COMMISSIONER OF INCOME TAX-VIII Appellant Through; Mr Kamal Sawliney, Senior, Standing Counsel, P.aghvendra Singh, Junior Standing Counsel, Mr Shildiar Garg and Mr Sharad A…

Commissioner of Income Tax-VIII vs. Svp Builders (India) Limited

…ITA Nos.871, 872, 873, 874, 875, 876, 883, 962, 963, 964, 965 & 966 of 2015 Page 1 of 23 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI 7 to 13 & 31 to 35 + ITA 871/2015 COMMISSIONER OF INCOME TAX-VIII ..... Appellant Through: Mr Kamal Sawhney, Senior Standing Counsel, Raghvendra Singh, Junior Standing Counsel, Mr Shikhar Garg and Mr Sharad Agarwal, Advocates. versus SVP BUILDERS (INDIA) LIMITED ..... Respondent Through: Mr C. S. Aggarwal, Senior Advocate with Mr Prakash Kumar and Mr Rupinder Aggarwal, Advocates. WITH +…

Commissioner of Income Tax -3 vs. Five Vision Promoters Pvt.Ltd

The appeals are dismissed but in the circumstances, with no orders as

…ITA Nos. 234, 235 & 236/2015 Page 1 of 23 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + ITA 234/2015 Reserved on: November 17, 2015 Date of decision: November 27, 2015 COMMISSIONER OF INCOME TAX -3 ..... Appellant Through: Mr. Rohit Madan and Mr. Akash Vajpai, Advocates. versus FIVE VISION PROMOTERS PVT.LTD. ..... Respondent Through: Mr C.S. Aggarwal, Senior Advocate with Mr Prakash Kumar, Mr Rupinder Aggarwal and Mr Gautam Jain, Advocates, With + ITA 235/2015 CO…

Commissioner of Income Tax -3 vs. Five Vision Promoters Pvt.Ltd

The appeals are dismissed but in the circumstances, with no orders as

…ITA Nos. 234, 235 & 236/2015 Page 1 of 23 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + ITA 234/2015 Reserved on: November 17, 2015 Date of decision: November 27, 2015 COMMISSIONER OF INCOME TAX -3 ..... Appellant Through: Mr. Rohit Madan and Mr. Akash Vajpai, Advocates. versus FIVE VISION PROMOTERS PVT.LTD. ..... Respondent Through: Mr C.S. Aggarwal, Senior Advocate with Mr Prakash Kumar, Mr Rupinder Aggarwal and Mr Gautam Jain, Advocates, With + ITA 235/2015 CO…

Commissioner of Income Tax -3 vs. Five Vision Promoters Pvt.Ltd

The appeals are dismissed but in the circumstances, with no orders as

…ITA Nos. 234, 235 & 236/2015 Page 1 of 23 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + ITA 234/2015 Reserved on: November 17, 2015 Date of decision: November 27, 2015 COMMISSIONER OF INCOME TAX -3 ..... Appellant Through: Mr. Rohit Madan and Mr. Akash Vajpai, Advocates. versus FIVE VISION PROMOTERS PVT.LTD. ..... Respondent Through: Mr C.S. Aggarwal, Senior Advocate with Mr Prakash Kumar, Mr Rupinder Aggarwal and Mr Gautam Jain, Advocates, With + ITA 235/2015 CO…