CIT v. Jogani Constructions Ltd.

35 Taxmann.com 9High Court2013#24617 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2016 to 2022.

Judgments citing CIT v. Jogani Constructions Ltd.

DCIT, Circle-3, Jaipur vs. M/S. Joy Syndicate & Enclave Pvt. Ltd., Jaipur

In the result, the appeal filed by the Revenue is allowed for statistical purposes

ITA 102/JPR/2020[2013-14]Status: DisposedITAT Jaipur26 Sept 2022AY 2013-14

For Appellant: Shri Rajeev Sogani ( C.A.)For Respondent: Ms Runi Pal (Addl. CIT)a fu/kZkfjrh dh vksj ls@

Section 14ASection 801Section 80I

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”B” JAIPUR MkWa- ,l-lhrky{eh] U;kf;d lnL; ,oa Jh jkBksM deys'k t;UrHkkbZ] ys[kk lnL; ds le{k BEFORE: DR. S. SEETHALAKSHMI, JM & SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;dj vihy la-@ITA. No. 102/JP/2020 fu/kZkj.k o"kZ@Assessment Years : 2013-14 cuke The DCIT, M/s Joy Syndicate & Enclave Pvt. Ltd. Circle-3, Vs. G-10-11, Royal World, S.C. Road, Jaipur. Jaipur. LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AAACE5910E vihykFkhZ@Appellant izR;FkhZ@Respondent jktLo dh vksj ls@ Revenue by : Ms Runi Pal (Addl. CIT)a fu/kZkfjrh dh vks…

ITO 16(2)(4), Mumbai vs. Prestige Builders, Mumbai

In the result, both the appeals of the Revenue are dismissed

ITA 4596/MUM/2014[2008-09]Status: DisposedITAT Mumbai10 Aug 2016AY 2008-09

Bench: Shri Mahavir Singh () & Shri Manoj Kumar Aggarwal ()

For Appellant: Ms. Bharti SinghFor Respondent: Ms. Neelam C. Jadhav

Section 143(3)Section 80I

…1 IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCHES “C”, MUMBAI BEFORE SHRI MAHAVIR SINGH (JUDICIAL MEMBER) AND SHRI MANOJ KUMAR AGGARWAL (ACCOUNTANT MEMBER) ITA No. 4596 & 4597/MUM/2014 Assessment Year: 2008-09 & 2009-10 ITO 16(2)(4) Vs. Prestige Builders 2nd Floor, Matru Mandir 1st Floor, 297 Tardeo Rd. Old Tardeo Rd. Mumbai- 400007 Nana Chowk, Mumbai- 400007 PAN No. AAKFM1063B (Appellant) (Respondent) Appellant by : Ms. Bharti Singh Respondent By : Ms. Neelam C. Jadhav Date of Hearing : 28/07/2016 Date of pronouncement : 10/08/2016 O R D ER PER MAHAVIR SINGH, JM : These two appeals by the Revenue are aris…

ITO 16(2)(4), Mumbai vs. Prestige Builders, Mumbai

Appeal are dismissed

ITA 3355/MUM/2014[2010-11]Status: DisposedITAT Mumbai24 Feb 2016AY 2010-11

Bench: Shri Saktijit Dey & Shri Ashwani Taneja: Ito-16(2)(4) Vs M/S. Prestige Builders 1St Floor, 297, Old Tardeo Road, (Appellant) Nana Chowk, Mumbai 400 007. Pan : Aakfm1063B (Respondent)

For Appellant: Shri S.R. Kirtney (DR)For Respondent: None

Section 143(3)Section 80I

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “C”, MUMBAI BEFORE SHRI SAKTIJIT DEY, JUDICIAL MEMBER AND SHRI ASHWANI TANEJA, ACCOUNTANT MEMBER : ITO-16(2)(4) Vs M/s. Prestige Builders 1st floor, 297, Old Tardeo Road, (Appellant) Nana Chowk, Mumbai 400 007. PAN : AAKFM1063B (Respondent) Appellant by : Shri S.R. Kirtney (DR) Respondent by : None Date of Hearing : 10/02/2016 Date of Pronouncement : 24/02/2016 O R D E R PER ASHWANI TANEJA, AM : This appeal is against the order of Commissioner of Income Tax (Appeals)-27, Mumbai (in short referred to as „CIT(A)‟) against the order passed by the Assessing Office…