CIT v. JN Vas

8 SOT 72Income Tax Appellate Tribunal2006#25676 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 348,607 Indian tax judgments — from 2019 to 2023.

Judgments citing CIT v. JN Vas

Dhanesh Jayantilal Chokshi, Vadodara vs. DCIT CPC, Bengalaru

In the result, the grounds of appeal raised by the assessee is allowed

ITA 59/SRT/2022[2017-18]Status: DisposedITAT Surat09 Feb 2023AY 2017-18

Bench: Shri Pawan Singhdhanesh Jayantilal Chokshi, Ito- Ward 2(5), Bharuch, B-17, Jash Villa, Satsang Gujarat / Vs. Bungalows, Old Padra Road, Cpc Bangalore . Vadodara, Gjuarat-390020. Bcmehta_05@Yahoo.Com Ph;942744114204 Pan No. Acapc 0450 E Appellant/ Assessee Respondent/ Revenue

Section 10(14)Section 143(1)(a)Section 154Section 17(2)Section 254(1)

…s Maher Singh Sampuran Singh Chawala (1973) 90 ITR 219 (Delhi),  Yoshio Kubo Vs CIT (2013) 36 taxmann.com 1 (Delhi),  CIT Vs Tata Oil Mills Company Limited (1990) 182 ITR 130 (Bombay),  CIT Vs JN Vas (1999) 240 ITR 101 (Bom),  JCIT Vs Pramod Bhasin (2006) 8 SOT 72 (Delhi),  The Royal Bank of Scotland NV. (AAR) AAR No.964 of 2010 dated 9th May 2014. 8. On the other hand, the ld SR DR for the revenue supported the order of lower authorities. The ld Sr DR for the revenue submits that the provisions of section 17(2)(vii) are very clear and unambiguous, which clearly prescribed that any amount in excess of Rs. 1.…

William Scott Pinckney, Noida vs. DCIT, New Delhi

In the result, both the appeals of the assessee are dismissed

ITA 58/DEL/2010[2006-07]Status: DisposedITAT Delhi26 Aug 2019AY 2006-07

Bench: Sh. Bhavnesh Sainidr. B. R. R. Kumarita No. 422/Del/2008 : Asstt. Year : 2004-05 Ita No. 58/Del/2010 : Asstt. Year : 2006-07 William Scott Pinckney, Vs Deputy Commissioner Of Income 9Th Floor, Tower A & B, Express Tax, Circle-1(1), New Delhi Trade Towers-1, Plot No. 15-16, Sector-16A, Noida-201301 (Appellant) (Respondent) Pan No. Aampp9190L Assessee By : Sh. Tarandeep Singh, Ca Revenue By : Smt. Naina K. Soin, Sr. Dr Date Of Hearing: 13.08.2019 Date Of Pronouncement: 26 .08.2019 Order Per Dr. B. R. R. Kumar:

For Appellant: Sh. Tarandeep Singh, CAFor Respondent: Smt. Naina K. Soin, Sr. DR
Section 17(2)(v)Section 234BSection 250

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCHES ‘D’, NEW DELHI Before Sh. Bhavnesh Saini, Judicial Member Dr. B. R. R. Kumar, Accountant Member ITA No. 422/Del/2008 : Asstt. Year : 2004-05 ITA No. 58/Del/2010 : Asstt. Year : 2006-07 William Scott Pinckney, Vs Deputy Commissioner of Income 9th Floor, Tower A & B, Express Tax, Circle-1(1), New Delhi Trade Towers-1, Plot No. 15-16, Sector-16A, Noida-201301 (APPELLANT) (RESPONDENT) PAN No. AAMPP9190L Assessee by : Sh. Tarandeep Singh, CA Revenue by : Smt. Naina K. Soin, Sr. DR Date of Hearing: 13.08.2019 Date of Pronouncement: 26 .08.2019 ORDER Per Dr. B. R. R…

William Scott Pinckney vs. The DCIT Circle 1 (1)

In the result, both the appeals of the assessee are dismissed

ITA 422/DEL/2008[2004-2005]Status: DisposedITAT Delhi26 Aug 2019AY 2004-2005

Bench: Sh. Bhavnesh Sainidr. B. R. R. Kumarita No. 422/Del/2008 : Asstt. Year : 2004-05 Ita No. 58/Del/2010 : Asstt. Year : 2006-07 William Scott Pinckney, Vs Deputy Commissioner Of Income 9Th Floor, Tower A & B, Express Tax, Circle-1(1), New Delhi Trade Towers-1, Plot No. 15-16, Sector-16A, Noida-201301 (Appellant) (Respondent) Pan No. Aampp9190L Assessee By : Sh. Tarandeep Singh, Ca Revenue By : Smt. Naina K. Soin, Sr. Dr Date Of Hearing: 13.08.2019 Date Of Pronouncement: 26 .08.2019 Order Per Dr. B. R. R. Kumar:

For Appellant: Sh. Tarandeep Singh, CAFor Respondent: Smt. Naina K. Soin, Sr. DR
Section 17(2)(v)Section 234BSection 250

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCHES ‘D’, NEW DELHI Before Sh. Bhavnesh Saini, Judicial Member Dr. B. R. R. Kumar, Accountant Member ITA No. 422/Del/2008 : Asstt. Year : 2004-05 ITA No. 58/Del/2010 : Asstt. Year : 2006-07 William Scott Pinckney, Vs Deputy Commissioner of Income 9th Floor, Tower A & B, Express Tax, Circle-1(1), New Delhi Trade Towers-1, Plot No. 15-16, Sector-16A, Noida-201301 (APPELLANT) (RESPONDENT) PAN No. AAMPP9190L Assessee by : Sh. Tarandeep Singh, CA Revenue by : Smt. Naina K. Soin, Sr. DR Date of Hearing: 13.08.2019 Date of Pronouncement: 26 .08.2019 ORDER Per Dr. B. R. R…

CIT v. JN Vas (8 SOT 72) — Cited in 3 Judgments | BharatTax