Income Tax Officer, Bangalore vs. Late Smt. Lakshmamma, Bangalore
In the result, all the appeals of the revenue are treated as allowed for statistical purposes
ITA 1696/BANG/2016[2007-2008]Status: DisposedITAT Bangalore20 Feb 2019AY 2007-2008
Bench: Shri N.V.Vasudevan, Vp & Shri B.R.Baskaran, Am
For Respondent: Miss Neera Malhotra, CIT-DR
Section 143(3)Section 154
…IN THE INCOME TAX APPELLATE TRIBUNAL BANGALORE BENCHES “B”, BANGALORE Before Shri N.V.Vasudevan, VP & Shri B.R.Baskaran, AM ITA No.1693/Bang/2016 :Asst.Year2006-2007 ITA No.1694/Bang/2016 :Asst.Year2007-2008 The Income Tax Officer Late Sri.A.S.Narayana Raju Ward 6(3)(2) Vs. Represented by L/R Bangalore. Sri.S.N.Ravi Kumar No.401, Stanberry Court No.12, 60 Feet Road Sanjayanagar Bangalore – 560 094. PAN :ADPPN5795H. (Appellant) (Respondent) ITA No.1695/Bang/2016 :Asst.Year2006-2007 ITA No.1696/Bang/2016 :Asst.Year2007-2008 The Income Tax Officer Late Smt.Lakshmamma Ward 6(3)(2) Vs. Represented by L/R Bangalor…