CIT v. Jamnagar District Co-operative Bank Ltd.

94 Taxmann.com 300Supreme Court of India2018#21658 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 350,364 Indian tax judgments — from 2018 to 2022.

Judgments citing CIT v. Jamnagar District Co-operative Bank Ltd.

The Asstt. Commr. of Income Tax, Circle-2(1), Rajkot-Gujarat vs. Citizens Co. Op. Bank Ltd., Rajkot-Gujarat

Appeal is dismissed

ITA 102/RJT/2017[2013-14]Status: DisposedITAT Rajkot14 Dec 2022AY 2013-14
For Appellant: Shri Ankit Anadkat, A.RFor Respondent: Shri K.L. Solanki, Sr. Sr. D.R
Section 36

…IN THE INCOME TAX APPELLATE TRIBUNAL RAJKOT BENCH, RAJKOT [CONDUCTED THROUGH VIRTUAL COURT ] Before: Ms. Annapurna Gupta, Accountant Member And Shri Siddhartha Nautiyal, Judicial Member ITA Nos. 101 & 102/Rjt/2017 Assessment Year 2012-13 & 2013-14 The ACIT, Citizens Co.Op Bank Ltd. Circle-2(1), Near Mahatma Gandhi Rajkot Vs Vidhyalaya, Jawahar (Appellant) Road, Rajkot-360001 PAN: AAAAC0325K (Respondent) Assessee by: Shri Ankit Anadkat, A.R. Revenue by: Shri K.L. Solanki, Sr. Sr. D.R. Date of hearing : 30-11-2022 Date of pronouncement : 23-12-2022 आदेश/ORDER PER : SIDDHARTHA NAUTIYAL, JUDICIAL MEMB…

The Asstt. Commr. of Income Tax, Circle-2(1), Rajkot-Gujarat vs. Citizens Co. Op. Bank Ltd., Rajkot-Gujarat

Appeal is dismissed

ITA 101/RJT/2017[2012-13]Status: DisposedITAT Rajkot14 Dec 2022AY 2012-13
For Appellant: Shri Ankit Anadkat, A.RFor Respondent: Shri K.L. Solanki, Sr. Sr. D.R
Section 36

…IN THE INCOME TAX APPELLATE TRIBUNAL RAJKOT BENCH, RAJKOT [CONDUCTED THROUGH VIRTUAL COURT ] Before: Ms. Annapurna Gupta, Accountant Member And Shri Siddhartha Nautiyal, Judicial Member ITA Nos. 101 & 102/Rjt/2017 Assessment Year 2012-13 & 2013-14 The ACIT, Citizens Co.Op Bank Ltd. Circle-2(1), Near Mahatma Gandhi Rajkot Vs Vidhyalaya, Jawahar (Appellant) Road, Rajkot-360001 PAN: AAAAC0325K (Respondent) Assessee by: Shri Ankit Anadkat, A.R. Revenue by: Shri K.L. Solanki, Sr. Sr. D.R. Date of hearing : 30-11-2022 Date of pronouncement : 23-12-2022 आदेश/ORDER PER : SIDDHARTHA NAUTIYAL, JUDICIAL MEMB…

DCIT 1(3)(2), Mumbai vs. Mumbai District Central Co-Op Bank Ltd, Mumbai

In the result, appeal of the assessee is treated as allowed for statistical purposes

ITA 6540/MUM/2016[2011-12]Status: DisposedITAT Mumbai26 Sept 2018AY 2011-12

Bench: Shri G.S. Pannu & Shri Ram Lal Negi: A.Y : 2011-12

For Appellant: Shri Ajay SinghFor Respondent: Shri Chaitanya Anjaria
Section 143(3)Section 43D

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “D”, MUMBAI BEFORE SHRI G.S. PANNU, ACCOUNTANT MEMBER AND SHRI RAM LAL NEGI, JUDICIAL MEMBER : A.Y : 2011-12 Mumbai District Central Co-op. Vs. DCIT-1(3), Mumbai Bank Ltd. (Respondent) 207, Mumbai Bank Bhavan, Dr. D.N. Road, Fort, Mumbai 400 001. (Appellant) PAN : AAAAM3185D : A.Y : 2011-12 DCIT-1(3)(2), Mumbai Vs. Mumbai District Central Co-op. (Appellant) Bank Ltd. 207, Mumbai Bank Bhavan, Dr. D.N. Road, Fort, Mumbai 400 001. (Respondent) PAN : AAAAM3185D Assessee by : Shri Ajay Singh Revenue by : Shri Chaitanya Anjaria Date of Hearing : 24/09/2018 Date of P…

Mumbai District Central Co Op Bank Ltd, Mumbai vs. DCIT 1(3), Mumbai

In the result, appeal of the assessee is treated as allowed for statistical purposes

ITA 6538/MUM/2016[2011-12]Status: DisposedITAT Mumbai26 Sept 2018AY 2011-12

Bench: Shri G.S. Pannu & Shri Ram Lal Negi: A.Y : 2011-12

For Appellant: Shri Ajay SinghFor Respondent: Shri Chaitanya Anjaria
Section 143(3)Section 43D

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “D”, MUMBAI BEFORE SHRI G.S. PANNU, ACCOUNTANT MEMBER AND SHRI RAM LAL NEGI, JUDICIAL MEMBER : A.Y : 2011-12 Mumbai District Central Co-op. Vs. DCIT-1(3), Mumbai Bank Ltd. (Respondent) 207, Mumbai Bank Bhavan, Dr. D.N. Road, Fort, Mumbai 400 001. (Appellant) PAN : AAAAM3185D : A.Y : 2011-12 DCIT-1(3)(2), Mumbai Vs. Mumbai District Central Co-op. (Appellant) Bank Ltd. 207, Mumbai Bank Bhavan, Dr. D.N. Road, Fort, Mumbai 400 001. (Respondent) PAN : AAAAM3185D Assessee by : Shri Ajay Singh Revenue by : Shri Chaitanya Anjaria Date of Hearing : 24/09/2018 Date of P…

CIT v. Jamnagar District Co-operative Bank Ltd. (94 Taxmann.com 300) — Cited in 4 Judgments | BharatTax