Cit v. Jain Housing & Construction Ltd.

30 Taxmann.com 131High Court2013#14019 most cited
7

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2015 to 2022.

Judgments citing Cit v. Jain Housing & Construction Ltd.

DCIT, CIRCLE-3, JAIPUR, JAIPUR vs. M/S. JOY SYNDICATE & ENCLAVE PVT. LTD. , JAIPUR

In the result, the appeal filed by the Revenue is allowed for statistical purposes

ITA 102/JPR/2020[2013-14]Status: DisposedITAT Jaipur26 Sept 2022AY 2013-14
For Appellant: Shri Rajeev Sogani ( C.A.)For Respondent: Ms Runi Pal (Addl. CIT)a fu/kZkfjrh dh vksj ls@
Section 14ASection 801Section 80I

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”B” JAIPUR MkWa- ,l-lhrky{eh] U;kf;d lnL; ,oa Jh jkBksM deys'k t;UrHkkbZ] ys[kk lnL; ds le{k BEFORE: DR. S. SEETHALAKSHMI, JM & SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;dj vihy la-@ITA. No. 102/JP/2020 fu/kZkj.k o"kZ@Assessment Years : 2013-14 cuke The DCIT, M/s Joy Syndicate & Enclave Pvt. Ltd. Circle-3, Vs. G-10-11, Royal World, S.C. Road, Jaipur. Jaipur. LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AAACE5910E vihykFkhZ@Appellant izR;FkhZ@Respondent jktLo dh vksj ls@ Revenue by : Ms Runi Pal (Addl. CIT)a fu/kZkfjrh dh vks…

MAVANI & SONS,MUMBAI vs. ITO 27(2)(2),

In the result, appeal of the assessee is allowed

ITA 1374/MUM/2017[2007-08]Status: DisposedITAT Mumbai16 Mar 2018AY 2007-08

Bench: Shri B.R. Baskaran & Shri Pawan Singhita No.1373/Mum/2017 (Assessment Year- 2008-09) Mavani & Sons Ito-27(2)(2) B-2, Gurudatt Building, 2Nd Floor, Vashi Income Tax Office, Vs. Navi Mumbai. Patel Chowk, Ghatkopar (East), Mumbai-400077 Pan: Aaafm7710R (Appellant) (Respondent) Assessee By : Shri Ajay R. Singh (Ar) Revenue By : Shri V. Justin (Dr) Date Of Hearing : 07.03.2018 Date Of Pronouncement : 16.03.2018 Order Under Section 254(1) Of Income Tax Act Per Pawan Singh: 1. These Two Appeal By Assessee Under Section 253 Of Income Tax Act Are Directed Against The Common Order Of Ld. Commissioner Of Income-Tax

For Appellant: Shri Ajay R. Singh (AR)For Respondent: Shri V. Justin (DR)
Section 143(3)Section 253Section 254(1)Section 80I

…IN THE INCOME TAX APPELLATE TRIBUNAL, BENCH “I”, MUMBAI BEFORE SHRI B.R. BASKARAN, ACCOUNTANT MEMBER AND SHRI PAWAN SINGH, JUDICIAL MEMBER ITA No.1373/Mum/2017 (Assessment Year- 2008-09) Mavani & Sons ITO-27(2)(2) B-2, Gurudatt Building, 2nd Floor, Vashi Income Tax Office, Vs. Navi Mumbai. Patel Chowk, Ghatkopar (East), Mumbai-400077 PAN: AAAFM7710R (Appellant) (Respondent) Assessee by : Shri Ajay R. Singh (AR) Revenue by : Shri V. Justin (DR) Date of hearing : 07.03.2018 Date of Pronouncement : 16.03.2018 Order Under Section 254(1) of Income Tax Act PER PAWAN SINGH, JUDICIAL MEMBER: 1. These two appeal b…

ITO 15(3)(2), MUMBAI vs. U.K. CONSTRUCITONS, MUMBAI

In the result both appeals of the revenue are dismissed

ITA 4472/MUM/2014[2011-12]Status: DisposedITAT Mumbai20 Jan 2016AY 2011-12

Bench: Shri Sanjay Garg & Shri Ashwani Tanejaassessment Year: 2010-11 & Assessment Year: 2011-12

Section 143(3)Section 801B(10)Section 80I

…आयकर अपील"य अ"धकरण, मुंबई "यायपीठ,F,मुंबई । IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCHES “F”, MUMBAI "ी संजय गग", "या"यक सद"य एवं "ी अ"वनी तनेजा, लेखा सद"य, के सम" Before Shri Sanjay Garg, Judicial Member, and Shri Ashwani Taneja, Accountant Member Assessment Year: 2010-11 & Assessment Year: 2011-12 ITO-15(3)(2), U.K. Construction, R. No.109, A-2/12 P Unit Magar Ploat बनाम/ 1st Floor, Matru Mandir, No.1, S.V. RD, Vs. Tardeo Grant RD (W) Borivalai(W) Mumbai – 400007 Mumbai- 400092 (Revenue) (Respondent) P.A. No.AAVBU89099F Revenue by Shri Sanjeev Kashyap (DR) Respondent by Shri Vimal Punmiya (AR) तार"ख…

ITO 15(3)(2), MUMBAI vs. U.K. CONSTRUCITON, MUMBAI

In the result both appeals of the revenue are dismissed

ITA 4471/MUM/2014[2010-11]Status: DisposedITAT Mumbai20 Jan 2016AY 2010-11

Bench: Shri Sanjay Garg & Shri Ashwani Tanejaassessment Year: 2010-11 & Assessment Year: 2011-12

Section 143(3)Section 801B(10)Section 80I

…आयकर अपील"य अ"धकरण, मुंबई "यायपीठ,F,मुंबई । IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCHES “F”, MUMBAI "ी संजय गग", "या"यक सद"य एवं "ी अ"वनी तनेजा, लेखा सद"य, के सम" Before Shri Sanjay Garg, Judicial Member, and Shri Ashwani Taneja, Accountant Member Assessment Year: 2010-11 & Assessment Year: 2011-12 ITO-15(3)(2), U.K. Construction, R. No.109, A-2/12 P Unit Magar Ploat बनाम/ 1st Floor, Matru Mandir, No.1, S.V. RD, Vs. Tardeo Grant RD (W) Borivalai(W) Mumbai – 400007 Mumbai- 400092 (Revenue) (Respondent) P.A. No.AAVBU89099F Revenue by Shri Sanjeev Kashyap (DR) Respondent by Shri Vimal Punmiya (AR) तार"ख…

U.K. BUILDERS,MUMBAI vs. ASST CIT CEN CIR 2, THANE

In the result, the appeal filed by the assessee is allowed and the appeal of the revenue is dismissed

ITA 344/MUM/2014[2010-11]Status: DisposedITAT Mumbai29 Oct 2015AY 2010-11

Bench: S/Shri B.R.Baskaran (Am) & Sanjay Garg, (Jm) सर्वश्री बी.आर.बास्करन, ऱेखा सदस्य एर्ुं श्री संजम गगग, न्याययक सदस्य के समक्ष आमकय अऩीर सं /I.T.A. No.344/Mum/2014 (ननधधगयण वषग / Assessment Year : 2010-11) बनाम/ M/S U K Builders, Asstt.Commissioner Of Income Tax, 308, Circle-2, Vs. A Wing, 6Th Floor, Ashar I T Park, New Majestic Shopping Centre, 144, Jss Road, Wagale Industrial Estate, Mumbai-400004. Road No.16-Z, Thane (W)-400604 (अऩीरधथी /Appellant) (प्रत्मथी / Respondent) ..

Section 80I

…आयकर अपीऱीय अधिकरण, म ुंबई न्यायपीठ “एफ” म ुंबई IN THE INCOME TAX APPELLATE TRIBUNAL“ F” BENCH, MUMBAI BEFORE S/SHRI B.R.BASKARAN (AM) AND SANJAY GARG, (JM) सर्वश्री बी.आर.बास्करन, ऱेखा सदस्य एर्ुं श्री संजम गगग, न्याययक सदस्य के समक्ष आमकय अऩीर सं /I.T.A. No.344/Mum/2014 (ननधधगयण वषग / Assessment Year : 2010-11) बनाम/ M/s U K Builders, Asstt.Commissioner of Income Tax, 308, Circle-2, Vs. A Wing, 6th floor, Ashar I T Park, New Majestic Shopping Centre, 144, JSS Road, Wagale Industrial Estate, Mumbai-400004. Road No.16-Z, Thane (W)-400604 (अऩीरधथी /Appellant) (प्रत्मथी / Respondent) .. आमकय अऩीर सं /I.T.A. No.11…

ITO 15(1)(1), MUMBAI vs. U.K. BUILDERS, MUMBAI

In the result, the appeal filed by the assessee is allowed and the appeal of the revenue is dismissed

ITA 1126/MUM/2014[2010-11]Status: DisposedITAT Mumbai29 Oct 2015AY 2010-11

Bench: S/Shri B.R.Baskaran (Am) & Sanjay Garg, (Jm) सर्वश्री बी.आर.बास्करन, ऱेखा सदस्य एर्ुं श्री संजम गगग, न्याययक सदस्य के समक्ष आमकय अऩीर सं /I.T.A. No.344/Mum/2014 (ननधधगयण वषग / Assessment Year : 2010-11) बनाम/ M/S U K Builders, Asstt.Commissioner Of Income Tax, 308, Circle-2, Vs. A Wing, 6Th Floor, Ashar I T Park, New Majestic Shopping Centre, 144, Jss Road, Wagale Industrial Estate, Mumbai-400004. Road No.16-Z, Thane (W)-400604 (अऩीरधथी /Appellant) (प्रत्मथी / Respondent) ..

Section 80I

…आयकर अपीऱीय अधिकरण, म ुंबई न्यायपीठ “एफ” म ुंबई IN THE INCOME TAX APPELLATE TRIBUNAL“ F” BENCH, MUMBAI BEFORE S/SHRI B.R.BASKARAN (AM) AND SANJAY GARG, (JM) सर्वश्री बी.आर.बास्करन, ऱेखा सदस्य एर्ुं श्री संजम गगग, न्याययक सदस्य के समक्ष आमकय अऩीर सं /I.T.A. No.344/Mum/2014 (ननधधगयण वषग / Assessment Year : 2010-11) बनाम/ M/s U K Builders, Asstt.Commissioner of Income Tax, 308, Circle-2, Vs. A Wing, 6th floor, Ashar I T Park, New Majestic Shopping Centre, 144, JSS Road, Wagale Industrial Estate, Mumbai-400004. Road No.16-Z, Thane (W)-400604 (अऩीरधथी /Appellant) (प्रत्मथी / Respondent) .. आमकय अऩीर सं /I.T.A. No.11…

ITO 24(3)(2), MUMBAI vs. NEETA ENTERPRISES, MUMBAI

The appeal of the Revenue is dismissed

ITA 1652/MUM/2013[2009-10]Status: DisposedITAT Mumbai09 Oct 2015AY 2009-10

Bench: Shri Joginder Singh & Shri Sanjay Aroraassessment Year: 2009-10 Ito-24 (3)(2), M/S Neeta Enterprises, Ro. No.704, C-11, 7Th Floor, 141, Gundecha House, बनाम/ B.K.C. Bandra(East), Jawahar Nagar, Vs. Mumbai-400051 Goregaon (W), Mumbai-400062 (राज"व /Revenue) ("नधा"रती /Assessee) P.A. No.Aacgn4947M

Section 80I

…आयकर अपील"य अ"धकरण, मुंबई "यायपीठ, बी, मुंबई। IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCHES “B”, MUMBAI "ी जो"ग"दर "संह, "या"यक सद"य एवं "ी संजय अरोड़ा, लेखा सद"य, के सम" Before Shri Joginder Singh, Judicial Member, and Shri Sanjay Arora, Accountant Member Assessment Year: 2009-10 ITO-24 (3)(2), M/s Neeta Enterprises, Ro. No.704, C-11, 7th Floor, 141, Gundecha House, बनाम/ B.K.C. Bandra(East), Jawahar Nagar, Vs. Mumbai-400051 Goregaon (W), Mumbai-400062 (राज"व /Revenue) ("नधा"रती /Assessee) P.A. No.AACGN4947M राज"व क" ओर से / Revenue by Shri A. Ramchandran-DR "नधा"रती क" ओर से / Assessee by Shri Vimal Puna…

Cit v. Jain Housing & Construction Ltd. (30 Taxmann.com 131) — Cited in 7 Judgments | BharatTax