CIT v. J.K. Investor (Bom) Ltd (2102)

25 Taxmann.com 12High Court2012#20188 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2016 to 2021.

Judgments citing CIT v. J.K. Investor (Bom) Ltd (2102)

DCIT,, NEW DELHI vs. M/S ARHAM IT INFRASTRUCTURE PVT. LTD.,, NEW DELHI

In the result the appeal of the Revenue in ITA No

ITA 5300/DEL/2016[2012-13]Status: DisposedITAT Delhi27 Jul 2021AY 2012-13

Bench: Shri N.K. Billaiya & Shri K.N. Chary[A.Y 2013-14]

For Appellant: Shri Sudesh Garg, AdvFor Respondent: Shri Jagdish Singh, Sr. DR

…expenditure. 11. Before us, the ld. DR strongly relied upon the findings of the Assessing Officer and read the relevant findings of the Assessing Officer and through his written submissions placed reliance on the following decisions: a) J.K. Investors Ltd 25 Taxmann.com 12 b) Indian Metal & Metallurgical Corpn 84 Taxmann.com 481 c) Shambu Invesetment Ltd 263 ITR 143 d) K. Bhaskaran Nair 177 Taxmann.com 478 e) Niagara Hotels & Builders Pvt Ltd 263 ITR 143 12. Per contra, the ld. counsel for the assessee reiterated was has been stated before the lower authorities. 13. We have given thoughtful consideration to…

NIMESH DHIRAJ LAL VORA,MUMBAI vs. ACIT , WD- 17 (2), MUMBAI

In the result, appeal filed by the assessee is allowed

ITA 4989/MUM/2018[2013-14]Status: DisposedITAT Mumbai01 Nov 2019AY 2013-14

Bench: Shri Shamim Yahya (A.M.) & Shri Pawan Singh (Jm) Nimesh Dhirajlal Vora Vs Acit, Wd.17(2), Flat No.26, 6Th Floor, Room No. 123A, Neemchhaya Joshi Lane Aayakar Bhawan, Ghatkopar (East), Mumbai- Maharshi, Karve Road, 400 077 Mumbai-400020 Pan : Aacpv5956C Appellant Respondednt

Section 142(1)Section 143(1)Section 143(2)

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “SMC”, MUMBAI BEFORE SHRI SHAMIM YAHYA (A.M.) & SHRI PAWAN SINGH (JM) Nimesh Dhirajlal Vora Vs ACIT, Wd.17(2), Flat No.26, 6th Floor, Room No. 123A, Neemchhaya Joshi Lane Aayakar Bhawan, Ghatkopar (East), Mumbai- Maharshi, Karve Road, 400 077 Mumbai-400020 PAN : AACPV5956C APPELLANT RESPONDEDNT Appellant by Shri Bhadresh K Doshi -AR Respondent by Ms. Samatha Mullamudhi( Sr DR) Date of hearing 17-10-2019 Date of pronouncement 01-11-2019 O R D E R Per Pawan Singh, JM : 1. This appeal by assessee is directed against the order of CIT(A)-58, Mumbai dated 12-06-20…

ACIT 32(3), MUMBAI vs. RUSHI BUILDERS & DEVELOPERS, MUMBAI

In the result, appeal of the Revenue is dismissed

ITA 580/MUM/2017[2010-11]Status: DisposedITAT Mumbai24 Apr 2019AY 2010-11

Bench: Shri Rajesh Kumar & Shri Ram Lal Negiassessment Year: 2010-11

For Appellant: Dr. K. Shivaram, A.RFor Respondent: Shri D.G. Pansari, D.R

Section 133(6)

…IN THE INCOME TAX APPELLATE TRIBUNAL, MUMBAI BENCH “D”, MUMBAI BEFORE SHRI RAJESH KUMAR, ACCOUNTANT MEMBER AND SHRI RAM LAL NEGI, JUDICIAL MEMBER Assessment Year: 2010-11 ACIT 32(3), M/s. Rushi Builders & R No.108, 1st Floor, Developers, C-11, Ronit Arcade, 2nd Floor, Pratyakshkar Bhavan, Vs. Opp. MTNL Exchange, BKC Bandra, Poisar S.V. Road, Mumbai - 400051 Kandiwali (W), Mumbai – 400 067 PAN: AAHFR 4343J (Appellant) (Respondent) CO No.356/M/2017 Assessment Year: 2010-11 M/s. Rushi Builders & ACIT 32(3), Developers, R No.108, 1st Floor, Ronit Arcade, 2nd Floor, C-11, Opp. MTNL Exchange, Vs. Pratyakshkar Bhav…

KRUPA DOSHI,MUMBAI vs. ACIT 21(1), MUMBAI

In the result, the appeal filed by the assessee is allowed

ITA 2983/MUM/2013[2009-10]Status: DisposedITAT Mumbai10 May 2016AY 2009-10

For Appellant: Shri Vijay MehtaFor Respondent: Ms. Arju Garodia

…आयकर अपीऱीय अधिकरण, म ुंबई न्यायपीठ ‘ए’, म ुंबई । IN THE INCOME TAX APPELLATE TRIBUNAL “A”, BENCH MUMBAI BEFORE SHRI R.C.SHARMA, AM & SHRI AMARJIT SINGH, JM आमकय अऩीर सं./ITA No.2983/Mum/2013 (नििाारण वषा / Assessment Year :2009-10) Krupa D Doshi, 402, Asha Vs. ACIT-21(1), Mumbai Niketan, 45, Baptista Road, Vile Parle (W), Mumbai- 400056 स्थामी रेखा सं./ जीआइआय सं./ PAN/GIR No. : ADXPD 4725 D (अऩीराथी /Appellant) (प्रत्मथी / Respondent) .. ननधाारयती की ओर से /Assessee by : Shri Vijay Mehta याजस्व की ओर से /Revenue by : Ms. Arju Garodia सुनवाई की तायीख / Date of Hearing : 10/05/2016 घोषणा की तायीख/Date of Pronou…