CIT v. Infosys

223 Taxmann 469High Court2014#23727 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2019 to 2019.

Judgments citing CIT v. Infosys

M/S. Great Eastern Energy Corporation Ltd., Gurgaon vs. DCIT, New Delhi

The appeal of the assessee are allowed

ITA 5728/DEL/2016[2012-13]Status: DisposedITAT Delhi20 Nov 2019AY 2012-13

Bench: Shri Kuldip Singh & Shri Prashant Maharishidcit, Vs. Great Eastern Energy Circle-10(2), Corporation Ltd, New Delhi Signature Towers-A, 14Th Floor, South City, Nh-8, Gurgaon Pan: Aaacg3345F (Appellant) (Respondent)

For Appellant: Shri Ravi Sharma, CAFor Respondent: Smt Naina Soin Kapil, Sr
Section 143Section 37Section 37(1)

…INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “D”: NEW DELHI BEFORE SHRI KULDIP SINGH, JUDICIAL MEMBER AND SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER DCIT, Vs. Great Eastern Energy Circle-10(2), Corporation Ltd, New Delhi Signature Towers-A, 14th Floor, South City, NH-8, Gurgaon PAN: AAACG3345F (Appellant) (Respondent) ITA No. 3360/Del/2015 & 5728/Del/2016 (Assessment Year: 2011-12 and 2012-13) Great Eastern Energy Vs. DCIT, Corporation Ltd, Circle-10(2), Signature Towers-A, New Delhi 14th Floor, South City, NH- 8, Gurgaon PAN: AAACG3345F (Appellant) (Respondent) Revenue by : Smt Naina Soin Kapil, Sr. DR Assessee…

M/S. Great Estern Energy Corporation Ltd., Gurgaon vs. DCIT, New Delhi

The appeal of the assessee are allowed

ITA 3360/DEL/2015[2011-12]Status: DisposedITAT Delhi20 Nov 2019AY 2011-12

Bench: Shri Kuldip Singh & Shri Prashant Maharishidcit, Vs. Great Eastern Energy Circle-10(2), Corporation Ltd, New Delhi Signature Towers-A, 14Th Floor, South City, Nh-8, Gurgaon Pan: Aaacg3345F (Appellant) (Respondent)

For Appellant: Shri Ravi Sharma, CAFor Respondent: Smt Naina Soin Kapil, Sr
Section 143Section 37Section 37(1)

…INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “D”: NEW DELHI BEFORE SHRI KULDIP SINGH, JUDICIAL MEMBER AND SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER DCIT, Vs. Great Eastern Energy Circle-10(2), Corporation Ltd, New Delhi Signature Towers-A, 14th Floor, South City, NH-8, Gurgaon PAN: AAACG3345F (Appellant) (Respondent) ITA No. 3360/Del/2015 & 5728/Del/2016 (Assessment Year: 2011-12 and 2012-13) Great Eastern Energy Vs. DCIT, Corporation Ltd, Circle-10(2), Signature Towers-A, New Delhi 14th Floor, South City, NH- 8, Gurgaon PAN: AAACG3345F (Appellant) (Respondent) Revenue by : Smt Naina Soin Kapil, Sr. DR Assessee…

DCIT, New Delhi vs. M/S. Great Eastern Energy Corporation Ltd., Gurgaon

The appeal of the assessee are allowed

ITA 3310/DEL/2015[2011-12]Status: DisposedITAT Delhi20 Nov 2019AY 2011-12

Bench: Shri Kuldip Singh & Shri Prashant Maharishidcit, Vs. Great Eastern Energy Circle-10(2), Corporation Ltd, New Delhi Signature Towers-A, 14Th Floor, South City, Nh-8, Gurgaon Pan: Aaacg3345F (Appellant) (Respondent)

For Appellant: Shri Ravi Sharma, CAFor Respondent: Smt Naina Soin Kapil, Sr
Section 143Section 37Section 37(1)

…INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “D”: NEW DELHI BEFORE SHRI KULDIP SINGH, JUDICIAL MEMBER AND SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER DCIT, Vs. Great Eastern Energy Circle-10(2), Corporation Ltd, New Delhi Signature Towers-A, 14th Floor, South City, NH-8, Gurgaon PAN: AAACG3345F (Appellant) (Respondent) ITA No. 3360/Del/2015 & 5728/Del/2016 (Assessment Year: 2011-12 and 2012-13) Great Eastern Energy Vs. DCIT, Corporation Ltd, Circle-10(2), Signature Towers-A, New Delhi 14th Floor, South City, NH- 8, Gurgaon PAN: AAACG3345F (Appellant) (Respondent) Revenue by : Smt Naina Soin Kapil, Sr. DR Assessee…

CIT v. Infosys (223 Taxmann 469) — Cited in 3 Judgments | BharatTax