CIT v. Indovax

Commissioner of Income Tax- Delhi vs. M/S Pasupati Nath Commr. P. Ltd

The appeals are allowed with costs of Rs

Bench: HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU

…ITA Nos.162, 164, 165, 167 & 168 of 2002 Page 1 of 51 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI Reserved on: 7th January, 2016 Date of Decision: 22nd February, 2016 + ITA 162/2002 COMMR.OF INCOME TAX-DELHI ..... Appellant Through: Mr. Kamal Sawhney, Senior Standing Counsel, Mr. Raghvendra Singh, Junior Standing Counsel and Mr. Shikhar Garg & Mr. Sharad Agarwal, Advocates. versus MANSAROVAR COMMERCIAL P LTD ..... Respondent Through: Mr. C.S. Aggarwal, Senior Advocate with Mr. Prakash Kumar and Mr. Suhail Malik, Advocates. With…

Commissioner of Income Tax Del vs. M/S Swastik Commercial P. Ltd

The appeals are allowed with costs of Rs

Bench: HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU

…ITA Nos.162, 164, 165, 167 & 168 of 2002 Page 1 of 51 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI Reserved on: 7th January, 2016 Date of Decision: 22nd February, 2016 + ITA 162/2002 COMMR.OF INCOME TAX-DELHI ..... Appellant Through: Mr. Kamal Sawhney, Senior Standing Counsel, Mr. Raghvendra Singh, Junior Standing Counsel and Mr. Shikhar Garg & Mr. Sharad Agarwal, Advocates. versus MANSAROVAR COMMERCIAL P LTD ..... Respondent Through: Mr. C.S. Aggarwal, Senior Advocate with Mr. Prakash Kumar and Mr. Suhail Malik, Advocates. With…

Commissioner of Income Tax Del vs. M/S Trishul Commercial P. Ltd

The appeals are allowed with costs of Rs

Bench: HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU

…ITA Nos.162, 164, 165, 167 & 168 of 2002 Page 1 of 51 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI Reserved on: 7th January, 2016 Date of Decision: 22nd February, 2016 + ITA 162/2002 COMMR.OF INCOME TAX-DELHI ..... Appellant Through: Mr. Kamal Sawhney, Senior Standing Counsel, Mr. Raghvendra Singh, Junior Standing Counsel and Mr. Shikhar Garg & Mr. Sharad Agarwal, Advocates. versus MANSAROVAR COMMERCIAL P LTD ..... Respondent Through: Mr. C.S. Aggarwal, Senior Advocate with Mr. Prakash Kumar and Mr. Suhail Malik, Advocates. With…

Commissioner of Income Tax- Delhi vs. M/S Mansarover Commercial P. Ltd

The appeals are allowed with costs of Rs

Bench: HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU

…ITA Nos.162, 164, 165, 167 & 168 of 2002 Page 1 of 51 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI Reserved on: 7th January, 2016 Date of Decision: 22nd February, 2016 + ITA 162/2002 COMMR.OF INCOME TAX-DELHI ..... Appellant Through: Mr. Kamal Sawhney, Senior Standing Counsel, Mr. Raghvendra Singh, Junior Standing Counsel and Mr. Shikhar Garg & Mr. Sharad Agarwal, Advocates. versus MANSAROVAR COMMERCIAL P LTD ..... Respondent Through: Mr. C.S. Aggarwal, Senior Advocate with Mr. Prakash Kumar and Mr. Suhail Malik, Advocates. With…

Commissioner of Income Tax Del vs. M/S Soverign Commercial P. Ltd

The appeals are allowed with costs of Rs

Bench: HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU

…ITA Nos.162, 164, 165, 167 & 168 of 2002 Page 1 of 51 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI Reserved on: 7th January, 2016 Date of Decision: 22nd February, 2016 + ITA 162/2002 COMMR.OF INCOME TAX-DELHI ..... Appellant Through: Mr. Kamal Sawhney, Senior Standing Counsel, Mr. Raghvendra Singh, Junior Standing Counsel and Mr. Shikhar Garg & Mr. Sharad Agarwal, Advocates. versus MANSAROVAR COMMERCIAL P LTD ..... Respondent Through: Mr. C.S. Aggarwal, Senior Advocate with Mr. Prakash Kumar and Mr. Suhail Malik, Advocates. With…

Commissioner of Income Tax Del vs. M/S Soverign Commercial P. Ltd

The appeals are allowed with costs of Rs

…ITA Nos.162, 164, 165, 167 & 168 of 2002 Page 1 of 51 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI Reserved on: 7th January, 2016 Date of Decision: 22nd February, 2016 + ITA 162/2002 COMMR.OF INCOME TAX-DELHI ..... Appellant Through: Mr. Kamal Sawhney, Senior Standing Counsel, Mr. Raghvendra Singh, Junior Standing Counsel and Mr. Shikhar Garg & Mr. Sharad Agarwal, Advocates. versus MANSAROVAR COMMERCIAL P LTD ..... Respondent Through: Mr. C.S. Aggarwal, Senior Advocate with Mr. Prakash Kumar and Mr. Suhail Malik, Advocates. With…

Commissioner of Income Tax Del vs. M/S Swastik Commercial P. Ltd

The appeals are allowed with costs of Rs

…ITA Nos.162, 164, 165, 167 & 168 of 2002 Page 1 of 51 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI Reserved on: 7th January, 2016 Date of Decision: 22nd February, 2016 + ITA 162/2002 COMMR.OF INCOME TAX-DELHI ..... Appellant Through: Mr. Kamal Sawhney, Senior Standing Counsel, Mr. Raghvendra Singh, Junior Standing Counsel and Mr. Shikhar Garg & Mr. Sharad Agarwal, Advocates. versus MANSAROVAR COMMERCIAL P LTD ..... Respondent Through: Mr. C.S. Aggarwal, Senior Advocate with Mr. Prakash Kumar and Mr. Suhail Malik, Advocates. With…

Commissioner of Income Tax Del vs. M/S Trishul Commercial P. Ltd

The appeals are allowed with costs of Rs

…ITA Nos.162, 164, 165, 167 & 168 of 2002 Page 1 of 51 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI Reserved on: 7th January, 2016 Date of Decision: 22nd February, 2016 + ITA 162/2002 COMMR.OF INCOME TAX-DELHI ..... Appellant Through: Mr. Kamal Sawhney, Senior Standing Counsel, Mr. Raghvendra Singh, Junior Standing Counsel and Mr. Shikhar Garg & Mr. Sharad Agarwal, Advocates. versus MANSAROVAR COMMERCIAL P LTD ..... Respondent Through: Mr. C.S. Aggarwal, Senior Advocate with Mr. Prakash Kumar and Mr. Suhail Malik, Advocates. With…

Commissioner of Income Tax- Delhi vs. M/S Pasupati Nath Commr. P. Ltd

The appeals are allowed with costs of Rs

…ITA Nos.162, 164, 165, 167 & 168 of 2002 Page 1 of 51 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI Reserved on: 7th January, 2016 Date of Decision: 22nd February, 2016 + ITA 162/2002 COMMR.OF INCOME TAX-DELHI ..... Appellant Through: Mr. Kamal Sawhney, Senior Standing Counsel, Mr. Raghvendra Singh, Junior Standing Counsel and Mr. Shikhar Garg & Mr. Sharad Agarwal, Advocates. versus MANSAROVAR COMMERCIAL P LTD ..... Respondent Through: Mr. C.S. Aggarwal, Senior Advocate with Mr. Prakash Kumar and Mr. Suhail Malik, Advocates. With…