Sunnyvale Capital Ltd., New Delhi vs. ITO, Ward- 24(3), New Delhi
In the result, the Appeal filed by the Assessee stands allowed
ITA 5967/DEL/2018[2015-16]Status: DisposedITAT Delhi10 Oct 2019AY 2015-16
Bench: Shri H.S. Sidhu
For Appellant: Ms. Nisha Singh, CAFor Respondent: Ms. Rakhi Vimal, Sr. DR
Section 143(3)Section 14A
…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “SMC”, NEW DELHI BEFORE SHRI H.S. SIDHU, JUDICIAL MEMBER I.T.A. No. 5967/DEL/2018 A.Y. : 2015-16 M/S SUNNYVALE CAPITAL LTD., ITO, WARD 24(3), 101-C, SHIV HOUSE, VS. ROOM NO. 24(3), ROOM NO. HARI NAGAR, 225F, C.R. BUILDING, ASHRAM, NEW DELHI – 110 002 NEW DELHI – 110 014 (PAN: AATCS6578B) (APPELLANT) (RESPONDENT) Assessee by : Ms. Nisha Singh, CA Department by : Ms. Rakhi Vimal, Sr. DR. ORDER Assessee has filed this Appeal against the impugned Order dated 10.08.2018 passed by the Ld. CIT(A)-8, New Delhi relevant to assessment year 2015-16 on the following grounds…
