CIT v. Indian Farmer Fertilizer Co-operative

71 Taxmann.com 37High Court2016#16077 most cited
6

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2020 to 2024.

Sections most often in play

Section 143(3)Section 153(5)Section 244A(1)Section 244A(1A)Section 254
Read the full judgment

Issues it is cited on

section 140a(1)section 140ainterest on interestsection 244interest on refundsection 140section 244aadvance taxsection 254section 24section 143section 15

Judgments citing CIT v. Indian Farmer Fertilizer Co-operative

DCIT Circle -3(4), Mumbai vs. Idbi Bank Ltd, Mumbai

In the result, appeal filed by the learned AO in ITA number

ITA 3573/MUM/2023[2004-05]Status: DisposedITAT Mumbai08 May 2024AY 2004-05

Bench: Shri Prashant Maharishi, Am & Shri Raj Kumar Chauhan, Jm Idbi Bank Ltd. Dcit Circle 3(4) 7Th Floor, R.No. 559, 5Th Floor, Idbi Tower Wtc Complex Vs. Aaykar Bhavan, M.K. Road, Cuffe Parade, Mumbai-400 020 Mm 400005 (Appellant) (Respondent) Pan No. Aabci8842G

For Appellant: Shri C Naresh, ARFor Respondent: Ms Madhu Malati Ghosh, CIT
Section 143Section 244ASection 244A(1)Section 254

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH, MUMBAI BEFORE SHRI PRASHANT MAHARISHI, AM AND SHRI RAJ KUMAR CHAUHAN, JM IDBI Bank Ltd. DCIT Circle 3(4) 7th Floor, R.No. 559, 5th Floor, IDBI Tower WTC Complex Vs. Aaykar Bhavan, M.K. Road, Cuffe Parade, Mumbai-400 020 Mm 400005 (Appellant) (Respondent) PAN No. AABCI8842G Assessee by : Shri C Naresh, AR Revenue by : Ms Madhu Malati Ghosh, CIT DR Date of hearing: 23.04.2024 Date of pronouncement : 08.05.2024 O R D E R PER PRASHANT MAHARISHI, AM: This appeal is filed by the Deputy Commissioner of income tax 01. Circle – 3 (4), Mumbai (the learned AO) for assessm…

Dcti-3(4), Mumbai vs. M/S Idbi Bank Ltd, Mumbai

Accordingly, the grounds raised assessee are allowed and that of the revenue are dismissed

ITA 2081/MUM/2023[2002-2003]Status: DisposedITAT Mumbai30 Oct 2023AY 2002-2003

Bench: Shri Vikas Awasthy () & Ms. Padmavathy S. ()

Section 143(3)Section 244A

…1 ITAs 2080 & 2081/Mum/2023 IDBI Bank Ltd IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “C”,MUMBAI BEFORE SHRI VIKAS AWASTHY (JUDICIAL MEMBER) AND MS. PADMAVATHY S. (ACCOUNTANT MEMBER) I.T.A. No.2080/Mum/2023 - 1997-98 I.T.A. No.2081/Mum/2023 - 2002-03 Deputy Commissioner of Income- vs M/s IDBI Bank Ltd 7th Floor, IDBI Tower, WTC tax-3(4), Mumbai 29th Floor, Centr-1, World Trade Complex,Cuffe Parade, Mumbai Center, Cuffe Parade, Mumbai-400 PAN : AABCI8842G 005, Maharashtra- 400 005 APPELLANT RESPONDENT Present for the Assessee Shri. C Naresh Present for the Department Shri Prashant Kumar Gupta (CIT DR) D…

Dcti-3(4), Mumbai vs. M/S Idbi Bank Ltd, Mumbai

Accordingly, the grounds raised assessee are allowed and that of the revenue are dismissed

ITA 2080/MUM/2023[1997-98]Status: DisposedITAT Mumbai30 Oct 2023AY 1997-98

Bench: Shri Vikas Awasthy () & Ms. Padmavathy S. ()

Section 143(3)Section 244A

…1 ITAs 2080 & 2081/Mum/2023 IDBI Bank Ltd IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “C”,MUMBAI BEFORE SHRI VIKAS AWASTHY (JUDICIAL MEMBER) AND MS. PADMAVATHY S. (ACCOUNTANT MEMBER) I.T.A. No.2080/Mum/2023 - 1997-98 I.T.A. No.2081/Mum/2023 - 2002-03 Deputy Commissioner of Income- vs M/s IDBI Bank Ltd 7th Floor, IDBI Tower, WTC tax-3(4), Mumbai 29th Floor, Centr-1, World Trade Complex,Cuffe Parade, Mumbai Center, Cuffe Parade, Mumbai-400 PAN : AABCI8842G 005, Maharashtra- 400 005 APPELLANT RESPONDENT Present for the Assessee Shri. C Naresh Present for the Department Shri Prashant Kumar Gupta (CIT DR) D…

DCIT, Cir-3(3)(1), Mumbai vs. Sicom Limited, Mumbai City

In the result, the appeal filed by the revenue is dismissed

ITA 2034/MUM/2023[1999-2000]Status: DisposedITAT Mumbai16 Oct 2023AY 1999-2000

Bench: Shri Pavan Kumar Gadale & Shri Gagan Goyalita Nos. 2034 & 2035/Mum/2023 (A.Y:1999-2000 &1998-99) Dcit, Circle-3(3)(1), Vs. M/S Sicom Limited, Room No.609, Solitaire Corporate Aayakar Bhavan, Park, Building No.4, M.K. Road, Guru Nanak Marg, Mumbai-400020. Chakala, Midc S.O, Mumbai-400093. Pan/Gir No. : Aaacs5524J Appellant .. Respondent

Section 143(3)Section 21Section 244ASection 244A(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL “G” BENCH, MUMBAI BEFORE SHRI PAVAN KUMAR GADALE, JUDICIAL MEMBER & SHRI GAGAN GOYAL, ACCOUNTANT MEMBER ITA Nos. 2034 & 2035/Mum/2023 (A.Y:1999-2000 &1998-99) DCIT, Circle-3(3)(1), Vs. M/s Sicom Limited, Room No.609, Solitaire Corporate Aayakar Bhavan, Park, Building no.4, M.K. Road, Guru Nanak Marg, Mumbai-400020. Chakala, MIDC S.O, Mumbai-400093. PAN/GIR No. : AAACS5524J Appellant .. Respondent C.O. No. 72 & 73/Mum/2023 (A.Y:1999-2000 & 1998-99) M/s Sicom Limited, Vs. DCIT, Circle-3(3)(1), Solitaire Corporate Park, Room No.609, Building no.4, Guru Aayakar Bhavan, Nanak…

Union Bank of India, Mumbai vs. Dy CIT Ltu-2, Mumbai

In the result, appeals filed by the assessee for assessment years 2009-10

ITA 1580/MUM/2020[UNION BANK OF INDIA]Status: DisposedITAT Mumbai07 Apr 2022

Bench: Shri Vijay Pal Rao & Shri Gagan Goyal

Section 14ASection 154Section 36(1)

…आयकर अपीलीय अिधकरण मुंबई पीठ “एफ” "ी िवजय पाल राव, "ाियक सद" एवं "ी गगन गोयल, लेखाकार सद"य के सम" IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “F”, MUMBAI BEFORE SHRI VIJAY PAL RAO, JUDICIAL MEMBER & SHRI GAGAN GOYAL,ACCOUNTANT MEMBER I.T.A No.1580/Mum/2020 - A.Y. 2009-10 I.T.A No.1581/Mum/2020 - A.Y. 2000-01 I.T.A No.1582/Mum/2020 - A.Y. 2010-11 I.T.A No.1583/Mum/2020 - A.Y. 2011-12 Union Bank of India vs DCIT, LTU (2), Mumbai 29th Floor, World Trade Centre Union Bank Bhavan 6th Floor, 239, Vidhan Bhavan Marg Centre-1, Mumbai 400 005 Nariman Point, Mumbai-400 021 PAN : AAACU0564G APPELLANT RESPONDENT I…

Commissioner of Income Tax vs. M/S. Syndicate Bank

In the result, we do not find any merit in this appeal, the

ITA/582/2013HC Karnataka07 Oct 2020

Bench: ALOK ARADHE,H.T. NARENDRA PRASAD

Section 154Section 243(1)Section 244(1)Section 246ASection 260Section 260A

…1 IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 7TH DAY OF OCTOBER 2020 PRESENT THE HON’BLE MR. JUSTICE ALOK ARADHE AND THE HON’BLE MR. JUSTICE H.T.NARENDRA PRASAD I.T.A. NO.582 OF 2013 BETWEEN: 1. COMMISSIONER OF INCOME TAX MANGALORE-575001. 2. DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1, UDUPI-576101. ... APPELLANTS (BY Mr. E.I. SANMATHI, ADV.,) AND: M/S. SYNDICATE BANK H.O. MANIPAL-576104. ... RESPONDENT (BY Mr. T. SURYANARAYANA, ADV.,) - - - THIS ITA IS FILED UNDER SECTION 260-A OF I.T. ACT, 1961 ARISING OUT OF ORDER DATED 12.07.2013 PASSED…