CIT v. IHP Finvest Ltd.

236 Taxmann 64High Court2016#23849 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 348,631 Indian tax judgments — from 2018 to 2022.

Judgments citing CIT v. IHP Finvest Ltd.

M/S. Gayan Traders Limited vs. Commissioner of Income Tax, Kolkata-II

In the result, the appeal filed by the assessee is allowed and the

ITA/48/2009HC Calcutta30 Sept 2022

Bench: HON'BLE JUSTICE T. S. SIVAGNANAM,HON'BLE JUSTICE SUPRATIM BHATTACHARYA

Section 143(3)Section 260A

…ITA NO. 48 OF 2009 REPORTABLE Page 1 of 19 IN THE HIGH COURT OF JUDICATURE AT CALCUTTA SPECIAL JURISDICTION (INCOME TAX) ORIGINAL SIDE RESERVED ON: 23.09.2022 DELIVERED ON:30.09.2022 CORAM: THE HON’BLE MR. JUSTICE T.S. SIVAGNANAM AND THE HON’BLE MR. JUSTICE SUPRATIM BHATTACHARYA ITA/48/2009 M/S. GYAN TRADERS LIMITED VERSUS COMMISSIONER OF INCOME TAX, KOLKATA-II…

M/S Unicorn Agro Tech Limited, Secunderabad vs. The Asst. Commisisoner of Income Tax, Hyderabad

In the result, the appeal filed by the assessee is allowed and the

ITTA/48/2009HC Telangana16 Mar 2021

Bench: T.VINOD KUMAR,M.S.RAMACHANDRA RAO

Section 143(3)Section 260A

Shivram Krishnan Iyer, Mumbai vs. Addl CIT 24(3), Mumbai

In the result, the assessee’s appeal stands allowed

ITA 3776/MUM/2013[2008-09]Status: DisposedITAT Mumbai12 Sept 2018AY 2008-09

Bench: Shri Shamim Yahya, Am & Shri Amarjit Singh, Jm

For Appellant: Shri M. SubramaniyamFor Respondent: Shri V. Justin

…IN THE INCOME TAX APPELLATE TRIBUNAL “E” BENCH, MUMBAI BEFORE SHRI SHAMIM YAHYA, AM AND SHRI AMARJIT SINGH, JM I.T.A. No. 3776/Mum/2013 (Assessment Year: 2008-09) Shri Shivram Krishnan Iyer Add. CIT 24(3), C-10, 5th Floor, Pratyakshakar Flat No. 103, Sargam Bldg., Near Ram Mandir, Sitaram Road, Bhavan, Bandra Kurla Complex, Vs. Bangur Nagar, Goregaon (West), Bandra (E), Mumbai-400 051 Mumbai-400 062 PAN/GIR No. AADPI 1500 L (Appellant) (Respondent) : Appellant by : Shri M. Subramaniyam Respondent by : Shri V. Justin Date of Hearing : 19.07.2018 Date of Pronouncement : 12.09.2018 O R D E R Per Shamim Yahya, A.…