CIT v. Hitin S. Garg

221 Taxmann 375High Court2014#17251 most cited
5

judgments rely on this decision, according to BharatTax’s citation analysis of 346,713 Indian tax judgments — from 2016 to 2022.

Judgments citing CIT v. Hitin S. Garg

Income Tax Officer, Dhar vs. Shri Sunil Kumar Jain Prop. M/S Sunil Traders, Kanwan, Badnagar

In the result, Revenue’s appeal is dismissed

ITA 793/IND/2018[2014-15]Status: DisposedITAT Indore21 Nov 2022AY 2014-15

Bench: Ms. Madhumita Roy & Shri Bhagirath Mal Biyani

For Appellant: Shri Ashish Porwal, Sr.DRFor Respondent: Date of Hearing
Section 142(1)Section 143(3)Section 41(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL INDORE BENCH, INDORE BEFORE Ms. MADHUMITA ROY, JUDICIAL MEMBER & SHRI BHAGIRATH MAL BIYANI, ACCOUNTANT MEMBER I.T.A. No.793/Ind/2018 (Assessment Year: 2014-15) Income-tax Officer Vs. Shri Sunil Kumar Jain Aayakar Bhawan, Dhar Prop. M/s. Sunil Traders, Kanwan, Tehsil-Badnawar, Distt. Dhar (M.P.) Survey No. 314/3, SDA Compound, Lasudiya Mori, Indore, Madhya Pradesh - 452001 PAN No. AFSPJ4881P (Appellant) .. (Respondent) Appellant by : Shri Ashish Porwal, Sr.DR Shri Pankaj Shah, A.R. Respondent by : Date of Hearing 14.09.2022 Date of Pronouncement 21 .11.2022 O R D E R…

The ITO, Ward-1(2)(4), Vadodara vs. Shri Pradeepshankar B. Jha, Vadodara

In the result, ground no. 4 of Revenue ‘s appeal is dismissed

ITA 3525/AHD/2016[2012-13]Status: DisposedITAT Ahmedabad30 Mar 2022AY 2012-13
For Appellant: Shri S.N. Soparkar, Sr. A.RFor Respondent: Shri Bhavna P. Yashorai CIT D.R.&

…IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “B” BENCH (Conducted Through Virtual Court) Before: Shri P.M. Jagtap, Vice President And Shri Siddhartha Nautiyal, Judicial Member Sl. No. Appeal ITA/CO A.Y. Appellant Respondent 1 ITA 1650/Ahd/2015 2008-09 ACIT, Cir-2(2), Baroda Pradeepkumar B. Jha (ABTPJ2556N) 2 CO 128/Ahd/2015 (In 2008-09 Pradeepkumar B. Jha ACIT, Cir-2(2), ITA No. 1650/Ahd/2015) (ABTPJ2556N) Baroda 3 ITA 1115/Ahd/2015 2009-10 ITO, Wd-1(2)(4), Baroda Pradeepkumar B. Jha (ABTPJ2556N) 4 CO 101/Ahd/2015 (In 2009-10 Pradeepkumar B. Jha ITO, Wd-1(2)(4), ITA No. 1115/Ahd/2015) (ABTPJ2556N) Baroda 5 I…

The ACIT, Circle-2(2), Baroda vs. Shri Pradeepshankar B. Jha, Baroda

In the result, ground no. 4 of Revenue ‘s appeal is dismissed

ITA 1650/AHD/2015[2008-09]Status: DisposedITAT Ahmedabad30 Mar 2022AY 2008-09
For Appellant: Shri S.N. Soparkar, Sr. A.RFor Respondent: Shri Bhavna P. Yashorai CIT D.R.&

…IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “B” BENCH (Conducted Through Virtual Court) Before: Shri P.M. Jagtap, Vice President And Shri Siddhartha Nautiyal, Judicial Member Sl. No. Appeal ITA/CO A.Y. Appellant Respondent 1 ITA 1650/Ahd/2015 2008-09 ACIT, Cir-2(2), Baroda Pradeepkumar B. Jha (ABTPJ2556N) 2 CO 128/Ahd/2015 (In 2008-09 Pradeepkumar B. Jha ACIT, Cir-2(2), ITA No. 1650/Ahd/2015) (ABTPJ2556N) Baroda 3 ITA 1115/Ahd/2015 2009-10 ITO, Wd-1(2)(4), Baroda Pradeepkumar B. Jha (ABTPJ2556N) 4 CO 101/Ahd/2015 (In 2009-10 Pradeepkumar B. Jha ITO, Wd-1(2)(4), ITA No. 1115/Ahd/2015) (ABTPJ2556N) Baroda 5 I…

The ITO, Ward-2(4), Baroda vs. Shri Pradeepshankar B. Jha, Baroda

In the result, ground no. 4 of Revenue ‘s appeal is dismissed

ITA 1115/AHD/2015[2009-10]Status: DisposedITAT Ahmedabad30 Mar 2022AY 2009-10
For Appellant: Shri S.N. Soparkar, Sr. A.RFor Respondent: Shri Bhavna P. Yashorai CIT D.R.&

…IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “B” BENCH (Conducted Through Virtual Court) Before: Shri P.M. Jagtap, Vice President And Shri Siddhartha Nautiyal, Judicial Member Sl. No. Appeal ITA/CO A.Y. Appellant Respondent 1 ITA 1650/Ahd/2015 2008-09 ACIT, Cir-2(2), Baroda Pradeepkumar B. Jha (ABTPJ2556N) 2 CO 128/Ahd/2015 (In 2008-09 Pradeepkumar B. Jha ACIT, Cir-2(2), ITA No. 1650/Ahd/2015) (ABTPJ2556N) Baroda 3 ITA 1115/Ahd/2015 2009-10 ITO, Wd-1(2)(4), Baroda Pradeepkumar B. Jha (ABTPJ2556N) 4 CO 101/Ahd/2015 (In 2009-10 Pradeepkumar B. Jha ITO, Wd-1(2)(4), ITA No. 1115/Ahd/2015) (ABTPJ2556N) Baroda 5 I…

Ub Air P.Ltd, Mumbai vs. DCIT 5(3), Mumbai

In the result, the assessee’s appeal for A

ITA 7506/MUM/2014[2010-11]Status: DisposedITAT Mumbai25 Nov 2016AY 2010-11

Bench: Shri Jason P. Boaz & Shri Sandeep Gosain M/S. Ub Air Pvt. Ltd. D C I T – 5(3) Ewart House, 1St Floor Aayakar Bhavan Vs. Modi Street M.K. Road Mumbai 400001 Mumbai 400020 Pan – Aaacu1399K Appellant Respondent

For Appellant: Shri K. GopalFor Respondent: Ms. Pooja Swaroop
Section 143(3)Section 41(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL "F" Bench, Mumbai Before Shri Jason P. Boaz, Accountant Member and Shri Sandeep Gosain , Judicial Member M/s. UB Air Pvt. Ltd. D C I T – 5(3) Ewart House, 1st Floor Aayakar Bhavan Vs. Modi Street M.K. Road Mumbai 400001 Mumbai 400020 PAN – AAACU1399K Appellant Respondent Appellant by: Shri K. Gopal Respondent by: Ms. Pooja Swaroop Date of Hearing: 21.11.2016 Date of Pronouncement: 25.11.2016 O R D E R Per Jason P. Boaz, A.M. This appeal by the assessee is directed against the order of the CIT(A)- 9, Mumbai dated 16.10.2014 for A.Y. 2010-11; upholding the order of assess…

CIT v. Hitin S. Garg (221 Taxmann 375) — Cited in 5 Judgments | BharatTax