CIT v. Hindustan Pipe Udyog Ltd.

M/S. TIKAULA SUGAR MILLS LTD.,MUZAFFARNAGAR vs. ACIT, MUZAFFARNAGAR

In the result, the appeal filed by the assessee is partly allowed

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH : G : NEW DELHI BEFORE SHRI R.K. PANDA, ACCOUNTANT MEMBER AND SHRI SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER Assessment Year: 2012-13 Tikaula Sugar Mills Ltd., Vs ACIT, 25-B, Gher Khattii, Circle-1, Muzafarnagar. Muzaffarnagar. PAN: AACCT5815B (Appellant) (Respondent) Assessee by : Shri Akhilesh Kumar, Advocate Revenue by : Shri Prakash Dubey, Sr. DR Date of Hearing : 25.03.2021 Date of Pronouncement : 18.06.2021 ORDER PER R.K. PANDA, AM: This appeal filed by the assessee is directed against the order dated 30th June, 2016 of the CIT(A), Muzaffarnagar, relating to a…

ACIT, MUZAFFARNAGAR vs. M/S TIKAULA SUGAR MILLS LTD., MUZAFFARNAGAR

In the result, the appeal of the Revenue and the Cross

Bench: Shri R.S. Syal & Shri Kuldip Singhassessment Year : 2006-07 Co No.398/Del/2010 (Ita No.4984/Del/2010) Assessment Year : 2007-08 Tikaula Sugar Mills Ltd., Vs. Dcit, 25-B, Gher Khati (Old 118-B), Circle-1, New Mandi, Muzaffarnagar. Muzaffarnagar. Pan: Aacct5818B

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCHES : D : NEW DELHI BEFORE SHRI R.S. SYAL, VICE PRESIDENT AND SHRI KULDIP SINGH, JUDICIAL MEMBER Assessment Year : 2006-07 CO No.398/Del/2010 (ITA No.4984/Del/2010) Assessment Year : 2007-08 Tikaula Sugar Mills Ltd., Vs. DCIT, 25-B, Gher Khati (Old 118-B), Circle-1, New Mandi, Muzaffarnagar. Muzaffarnagar. PAN: AACCT5818B ITA Nos.2027/Del/2009 & 4984/Del/2010 Assessment Years : 2006-07 & 2007-08 DCIT, Vs. Tikaula Sugar Mills Ltd., Circle-1, 25-B, Gher Khati (Old Muzaffarnagar. 118-B), New Mandi, Muzaffarnagar. PAN: AACCT5815B ITA Nos.1714 & 2027/Del/2009, 4984/Del/2…

DCIT, MUZAFFARNAGAR vs. M/S TIKAULA SUGAR MILLS LTD., MUZAFFARNAGAR

In the result, the appeal of the Revenue and the Cross

Bench: Shri R.S. Syal & Shri Kuldip Singhassessment Year : 2006-07 Co No.398/Del/2010 (Ita No.4984/Del/2010) Assessment Year : 2007-08 Tikaula Sugar Mills Ltd., Vs. Dcit, 25-B, Gher Khati (Old 118-B), Circle-1, New Mandi, Muzaffarnagar. Muzaffarnagar. Pan: Aacct5818B

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCHES : D : NEW DELHI BEFORE SHRI R.S. SYAL, VICE PRESIDENT AND SHRI KULDIP SINGH, JUDICIAL MEMBER Assessment Year : 2006-07 CO No.398/Del/2010 (ITA No.4984/Del/2010) Assessment Year : 2007-08 Tikaula Sugar Mills Ltd., Vs. DCIT, 25-B, Gher Khati (Old 118-B), Circle-1, New Mandi, Muzaffarnagar. Muzaffarnagar. PAN: AACCT5818B ITA Nos.2027/Del/2009 & 4984/Del/2010 Assessment Years : 2006-07 & 2007-08 DCIT, Vs. Tikaula Sugar Mills Ltd., Circle-1, 25-B, Gher Khati (Old Muzaffarnagar. 118-B), New Mandi, Muzaffarnagar. PAN: AACCT5815B ITA Nos.1714 & 2027/Del/2009, 4984/Del/2…

M/S TIKAULA SUGAR MILLS LTD,MUZAFFARNAGAR vs. DCIT, MUZAFFARNAGAR

In the result, the appeal of the Revenue and the Cross

Bench: Shri R.S. Syal & Shri Kuldip Singhassessment Year : 2006-07 Co No.398/Del/2010 (Ita No.4984/Del/2010) Assessment Year : 2007-08 Tikaula Sugar Mills Ltd., Vs. Dcit, 25-B, Gher Khati (Old 118-B), Circle-1, New Mandi, Muzaffarnagar. Muzaffarnagar. Pan: Aacct5818B

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCHES : D : NEW DELHI BEFORE SHRI R.S. SYAL, VICE PRESIDENT AND SHRI KULDIP SINGH, JUDICIAL MEMBER Assessment Year : 2006-07 CO No.398/Del/2010 (ITA No.4984/Del/2010) Assessment Year : 2007-08 Tikaula Sugar Mills Ltd., Vs. DCIT, 25-B, Gher Khati (Old 118-B), Circle-1, New Mandi, Muzaffarnagar. Muzaffarnagar. PAN: AACCT5818B ITA Nos.2027/Del/2009 & 4984/Del/2010 Assessment Years : 2006-07 & 2007-08 DCIT, Vs. Tikaula Sugar Mills Ltd., Circle-1, 25-B, Gher Khati (Old Muzaffarnagar. 118-B), New Mandi, Muzaffarnagar. PAN: AACCT5815B ITA Nos.1714 & 2027/Del/2009, 4984/Del/2…