CIT v. Harbour View

102 Taxmann.com 185High Court2019#21846 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 348,615 Indian tax judgments — from 2022 to 2023.

Read the full judgment

Judgments citing CIT v. Harbour View

Mr. Anthony P Lewis, Mumbai vs. ITO-22(1)(1), Mumbai

ITA 1813/MUM/2020[2009-10]Status: DisposedITAT Mumbai06 Jul 2023AY 2009-10
For Appellant: Ms. Aarti Sathe &For Respondent: Smt Sailja Rai
Section 143(3)Section 147Section 54

…IN THE INCOME TAX APPELLATE TRIBUNAL "A" BENCH, MUMBAI SHRI AMARJIT SINGH, ACCOUNTANT MEMBER SHRI RAHUL CHAUDHARY, JUDICIAL MEMBER Mr. Anthony P Lewis, Norman Heven Dr Norman Francis Lewis Chowk, South Avenue, 10th Road, Khar (West), Mumbai- 400052 [PAN: AAAPL3400F] …………… Appellant Vs Income Tax Officer-22(1)(1), 319, 3rd Floor, Piramal Chambers, Respondent ……………. Lalbaug, Parel, Mumbai - 400012 Appearance For the Appellant/Assessee : Ms. Aarti Sathe & Ms. Aasavari Kadam For the Respondent/Department : Smt Sailja Rai Shri Anil Sant Date Conclusion of hearing : 21.04.2023 Pronouncement of order : 06.07.2023 O R…

Jt. Commissioner of Income Tax(OSD), Central Circle-1(2), Hyderabad vs. Nancy Divaker Hospital & Research Centre Private Limited, Hyderabad

ITA 853/HYD/2018[2015-16]Status: DisposedITAT Hyderabad11 Feb 2022AY 2015-16

Bench: Shri S.S. Godara & Shri Laxmi Prasad Sahu

For Appellant: Shri Y.V. Bhanu Narayan RaoFor Respondent: Sri Y.V.S.T. Sai
Section 132Section 143(3)Section 148Section 45Section 53A

…IN THE INCOME TAX APPELLATE TRIBUNAL Hyderabad ‘ B ‘ Bench, Hyderabad (Through Video Conferencing) Before Shri S.S. Godara, Judicial Member AND Shri Laxmi Prasad Sahu, Accountant Member ITA Nos.852 & 853/Hyd/2018 Assessment Years: 2009-10 and 2015-16 Joint Commissioner of Vs. M/s. Nancy Divakar Income Tax (OSD), Hospital & Research Holding the post of Central Centre Private Limited, Circle – 1(2), Secunderabad. Hyderabad. PAN : AABCN1671Q. (Appellant) (Respondent) Assessee by: Shri Y.V. Bhanu Narayan Rao. Revenue by: Sri Y.V.S.T. Sai. Date of hearing: 08.02.2022 Date of pronouncement: 11.02.2022 O R D E R Per S…

Jt. Commissioner of Income Tax(OSD), Central Circle-1(2), Hyderabad vs. Nancy Divaker Hospital & Research Centre Private Limited, Secunderabad

ITA 852/HYD/2018[2009-10]Status: DisposedITAT Hyderabad11 Feb 2022AY 2009-10

Bench: Shri S.S. Godara & Shri Laxmi Prasad Sahu

For Appellant: Shri Y.V. Bhanu Narayan RaoFor Respondent: Sri Y.V.S.T. Sai
Section 132Section 143(3)Section 148Section 45Section 53A

…IN THE INCOME TAX APPELLATE TRIBUNAL Hyderabad ‘ B ‘ Bench, Hyderabad (Through Video Conferencing) Before Shri S.S. Godara, Judicial Member AND Shri Laxmi Prasad Sahu, Accountant Member ITA Nos.852 & 853/Hyd/2018 Assessment Years: 2009-10 and 2015-16 Joint Commissioner of Vs. M/s. Nancy Divakar Income Tax (OSD), Hospital & Research Holding the post of Central Centre Private Limited, Circle – 1(2), Secunderabad. Hyderabad. PAN : AABCN1671Q. (Appellant) (Respondent) Assessee by: Shri Y.V. Bhanu Narayan Rao. Revenue by: Sri Y.V.S.T. Sai. Date of hearing: 08.02.2022 Date of pronouncement: 11.02.2022 O R D E R Per S…

CIT v. Harbour View (102 Taxmann.com 185) — Cited in 3 Judgments | BharatTax