CIT v. H.P. State Civil Supplies Corporation Ltd.

309 ITR 102High Court#17611 most cited
5

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2015 to 2016.

Judgments citing CIT v. H.P. State Civil Supplies Corporation Ltd.

DCIT 17(1), Mumbai vs. M/S S.M. Steel, Mumbai

In the result appeal of the Revenue is dismissed

ITA 2539/MUM/2013[2009-10]Status: DisposedITAT Mumbai19 Oct 2016AY 2009-10

Bench: Shri R.C. Sharma() & Shri Amarjeet Singh ()

For Appellant: Shri. I.P. RathiFor Respondent: Shri. Pradeep Arya
Section 143(3)

…1 IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCHES “E”, MUMBAI BEFORE SHRI R.C. SHARMA(ACCOUNTANT MEMBER) AND SHRI AMARJEET SINGH (JUDICIAL MEMBER) ITA Nos. 6579/MUM/2012 Assessment Years: 2008-09 JCIT 17(1) Vs. S.M. Steels 1st Floor, R.No. 113 161/B Reto Bunder Reay Rd. Piramal Chambers Daurkhana Lalbaugh, Parel Mumbai- 400010 Mumbai PAN No. AAAFS1036L & ITA Nos. 2539/MUM/2013 Assessment Years: 2009-10 DCIT 17(1) Vs. S.M. Steel 1st Floor, R.No. 113 B-501, Avirahi Apartment Piramal Chambers Above Adidas Lalbaugh, Parel S.V. Road, Borivali(W) Mumbai Mumbai- 400092 PAN No. AAAFS1036L (Appellant) (Respond…

JCIT 17(1), Mumbai vs. S.M. Steels, Mumbai

In the result appeal of the Revenue is dismissed

ITA 6579/MUM/2012[2008-09]Status: DisposedITAT Mumbai19 Oct 2016AY 2008-09

Bench: Shri R.C. Sharma() & Shri Amarjeet Singh ()

For Appellant: Shri. I.P. RathiFor Respondent: Shri. Pradeep Arya
Section 143(3)

…1 IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCHES “E”, MUMBAI BEFORE SHRI R.C. SHARMA(ACCOUNTANT MEMBER) AND SHRI AMARJEET SINGH (JUDICIAL MEMBER) ITA Nos. 6579/MUM/2012 Assessment Years: 2008-09 JCIT 17(1) Vs. S.M. Steels 1st Floor, R.No. 113 161/B Reto Bunder Reay Rd. Piramal Chambers Daurkhana Lalbaugh, Parel Mumbai- 400010 Mumbai PAN No. AAAFS1036L & ITA Nos. 2539/MUM/2013 Assessment Years: 2009-10 DCIT 17(1) Vs. S.M. Steel 1st Floor, R.No. 113 B-501, Avirahi Apartment Piramal Chambers Above Adidas Lalbaugh, Parel S.V. Road, Borivali(W) Mumbai Mumbai- 400092 PAN No. AAAFS1036L (Appellant) (Respond…

Ca India Technologies Pvt. Ltd., Mumbai vs. A.C.I.T. RG. 6(2), Mumbai

The appeal of the AO stands dismissed

ITA 8376/MUM/2011[2004-05]Status: DisposedITAT Mumbai07 Oct 2015AY 2004-05
For Appellant: S/Shri Kanchan Kaushal ,Dhanesh Bafna &For Respondent: Shri N.K. Chand -CIT
Section 254(1)Section 271

…आयकर आयकर आयकर अपीलीय आयकर अपीलीय अपीलीय अिधकरण अपीलीय अिधकरण अिधकरण, ‘के’ खंडपीठ अिधकरण खंडपीठ खंडपीठ मुंबई खंडपीठ मुंबई मुंबई मुंबई INCOME TAX APPELLATE TRIBUNAL,MUMBAI “K” BENCH सव"ी ए. डी.जैन, "याियक सद"य , एवं राजे"", लेखा सद"य Before S/Sh. A.D. Jain,Judicial Member & Rajendra,Accountant Member आयकर आयकर आयकर अपील आयकर अपील अपील संसंसंसं/.ITA No.8376/Mum/2011,िनधा"रण अपील िनधा"रण िनधा"रण वष" िनधा"रण वष" वष"/Assessment Year-2004-05 वष" CA (India) Technologies Pvt. Ltd. ACIT – 10(1) Ground Floor, Vibgyor Tower Aayakar Bhavan Plot-C-62, G-Block,BKC Vs Mumbai. Bandra (E)Mumbai-400 051. PAN: AAACC 4971 D आयक…

ACIT Cir 10(1), Mumbai vs. Ca (India) Technologies P. Ltd ( Formerly Knowan As C.A. Computer Associates (I) P.Ltd, Mumbai

The appeal of the AO stands dismissed

ITA 8106/MUM/2011[2004-05]Status: DisposedITAT Mumbai07 Oct 2015AY 2004-05
For Appellant: S/Shri Kanchan Kaushal ,Dhanesh Bafna &For Respondent: Shri N.K. Chand -CIT
Section 254(1)Section 271

…आयकर आयकर आयकर अपीलीय आयकर अपीलीय अपीलीय अिधकरण अपीलीय अिधकरण अिधकरण, ‘के’ खंडपीठ अिधकरण खंडपीठ खंडपीठ मुंबई खंडपीठ मुंबई मुंबई मुंबई INCOME TAX APPELLATE TRIBUNAL,MUMBAI “K” BENCH सव"ी ए. डी.जैन, "याियक सद"य , एवं राजे"", लेखा सद"य Before S/Sh. A.D. Jain,Judicial Member & Rajendra,Accountant Member आयकर आयकर आयकर अपील आयकर अपील अपील संसंसंसं/.ITA No.8376/Mum/2011,िनधा"रण अपील िनधा"रण िनधा"रण वष" िनधा"रण वष" वष"/Assessment Year-2004-05 वष" CA (India) Technologies Pvt. Ltd. ACIT – 10(1) Ground Floor, Vibgyor Tower Aayakar Bhavan Plot-C-62, G-Block,BKC Vs Mumbai. Bandra (E)Mumbai-400 051. PAN: AAACC 4971 D आयक…

Ca (India) Technologies P Ltd`, Mumbai vs. Asst CIT 10(1), Mumbai

The appeal of the AO stands dismissed

ITA 8218/MUM/2010[2006-07]Status: DisposedITAT Mumbai07 Oct 2015AY 2006-07
For Appellant: S/Shri Kanchan Kaushal ,Dhanesh Bafna &For Respondent: Shri N.K. Chand -CIT
Section 254(1)Section 271

…आयकर आयकर आयकर अपीलीय आयकर अपीलीय अपीलीय अिधकरण अपीलीय अिधकरण अिधकरण, ‘के’ खंडपीठ अिधकरण खंडपीठ खंडपीठ मुंबई खंडपीठ मुंबई मुंबई मुंबई INCOME TAX APPELLATE TRIBUNAL,MUMBAI “K” BENCH सव"ी ए. डी.जैन, "याियक सद"य , एवं राजे"", लेखा सद"य Before S/Sh. A.D. Jain,Judicial Member & Rajendra,Accountant Member आयकर आयकर आयकर अपील आयकर अपील अपील संसंसंसं/.ITA No.8376/Mum/2011,िनधा"रण अपील िनधा"रण िनधा"रण वष" िनधा"रण वष" वष"/Assessment Year-2004-05 वष" CA (India) Technologies Pvt. Ltd. ACIT – 10(1) Ground Floor, Vibgyor Tower Aayakar Bhavan Plot-C-62, G-Block,BKC Vs Mumbai. Bandra (E)Mumbai-400 051. PAN: AAACC 4971 D आयक…

CIT v. H.P. State Civil Supplies Corporation Ltd. (309 ITR 102) — Cited in 5 Judgments | BharatTax