CIT v. H.M. Steels Ltd.

62 Taxmann.com 252Reported decision2015#21175 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2018 to 2022.

Judgments citing CIT v. H.M. Steels Ltd.

Principal Commissioner of Income Tax, Central-2, Kolkata vs. M/S. Barak Valley Cements Ltd

ITAT/145/2018HC Calcutta06 Jul 2022

Bench: HON'BLE JUSTICE T. S. SIVAGNANAM,HON'BLE JUSTICE BIVAS PATTANAYAK

Section 260ASection 80I

…O-30 ITAT/145/2018 IA No.GA/2/2018 (Old No.GA/1086/2018) IN THE HIGH COURT AT CALCUTTA Special Jurisdiction (Income Tax) ORIGINAL SIDE COMMISSIONER OF INCOME TAX, CENTRAL-2, KOLKATA -Versus- M/S. BARAK VALLEY CEMENTS LTD. Appearance: Mr. Vipul Kundalia, Adv. Mr. Anurag Roy, Adv. ...for the appellant/revenue. Mr. Pranit Bag, Adv. Ms. Ashis Choudhury, Adv. Ms. Aindrilla Basu, Adv., . . . for the respondent/assessee. BEFORE: The Hon’ble JUSTICE T.S. SIVAGNANAM -And- The Hon’ble JUSTICE BIVAS PATTANAYAK Date : 6th July, 2022. The Court:- This appeal filed by the revenue under Secti…

Principal Commissioner of Income Tax, Central -2, Kolkata vs. Cement International Ltd

The appeal is dismissed on the ground of low

ITAT/147/2018HC Calcutta10 May 2022

Bench: : The Hon’Ble Justice T.S. Sivagnanam & The Hon’Ble Justice Hiranmay Bhattacharyya Date : 10Th May, 2022. Appearance:- Mr. Soumen Bhattacharjee, Adv.

Section 260ASection 80I

…OD-14 IN THE HIGH COURT AT CALCUTTA SPECIAL JURISDICTION (INCOME TAX) ORIGINAL SIDE ITAT/147/2018 IA No:GA/1/2018 (Old No.:GA/1094/2018) GA/2/2018 (Old No. GA/1095/2018) PRINCIPAL COMMISSIONER OF INCOME TAX, CENTRAL-2, KOLKATA VERSUS M/s. CEMENT INTERNATIONAL LTD. BEFORE : THE HON’BLE JUSTICE T.S. SIVAGNANAM And THE HON’BLE JUSTICE HIRANMAY BHATTACHARYYA Date : 10th May, 2022. Appearance:- Mr. Soumen Bhattacharjee, Adv. …for Appellant The Court : We have heard Mr. Soumen Bhattacharjee, learned standing C…

M/S. A.G. Industries Pvt. Ltd., New Delhi vs. ACIT, New Delhi

In the result, second and third grounds raised by the assessee in

ITA 4657/DEL/2016[2012-13]Status: DisposedITAT Delhi07 Nov 2019AY 2012-13

Bench: Shri H.S. Sidhu & Shri Anadee Nath Misshra

Section 143(3)Section 14ASection 250(6)Section 80Section 80I

…IN THE INCOME TAX APPELLATE TRIBUNAL (DELHI BENCH: ‘A’: NEW DELHI) BEFORE SHRI H.S. SIDHU, JUDICIAL MEMBER AND SHRI ANADEE NATH MISSHRA, ACCOUNTANT MEMBER ITA No:- 4657/Del/2016 (Assessment Year: 2012-13) A.G. Industries Pvt. Ltd., ACIT, Circle-1(1), House No. 26, Anandlok, Vs New Delhi New Delhi PAN-AAACA0885C APPELLANT RESPONDENT Appellant by Sh. Ashwani Kumar, C.A. Respondent by Sh. Sanjay Kapoor, Sr. DR ORDER PER ANADEE NATH MISSHRA, AM [A]. This appeal has been filed by the assessee against the order dated 24.06.2016 passed by Learned Commissioner of Income Tax(Appeals)-I, New Delhi [in short “…

M/S Brooks Laboratories Ltd vs. Income Tax Officer, Panchkula

The appeal of the assessee is partly allowed

ITA 877/CHANDI/2016[2011-12]Status: DisposedITAT Chandigarh18 Oct 2018AY 2011-12

For Appellant: Shri A.K.Jindal, CAFor Respondent: Shri J.S. Kahlon, Sr. DR

Section 250Section 80Section 80I

…आयकर अपील"य अ"धकरण,च"डीगढ़ "यायपीठ “ए”, च"डीगढ़ IN THE INCOME TAX APPELLATE TRIBUNAL, CHANDIGARH BENCH ‘A’, CHANDIGARH "ी संजय गग", "याय"क सद"य एवं "ीमती अ"नपणा" ग"ता , लेखा सद"य BEFORE: Sh.SANJAY GARG, JM & SMT.ANNAPURNA GUPTA, AM आयकर अपील सं./ ITA No.877/Chd/2016 "नधा"रण वष" / Assessment Year : 2011-12 M/s Brooks Laboratories Ltd., The Income Tax Officer, बनाम Vill. Kishanpura, Lalagarh Road, Ward 4, Baddi, Distt. Solan (H.P.) Panchkula. "थायी लेखा सं./PAN NO: AACCB5316P अपीलाथ"/Appellant ""यथ"/Respondent "नधा"रती क" ओर से/Assessee by : Shri A.K.Jindal, CA राज"व क" ओर से/ Revenue by : Shri J.S. Kahlon, Sr. DR…