CIT v. Gupta Mills

184 Taxmann 230High Court2009#17064 most cited
5

judgments rely on this decision, according to BharatTax’s citation analysis of 366,005 Indian tax judgments — from 2019 to 2019.

Judgments citing CIT v. Gupta Mills

M/S Sha Thanmal Sukharajji & Co, Ranebennur vs. The Additional Commissioner of Income Tax TDS Range, Hubbali

In the result, appeals by the Assessee are allowed

ITA 1726/BANG/2018[2011-12]Status: DisposedITAT Bangalore13 Dec 2019AY 2011-12

Bench: Shri N.V. Vasudevan & Shri A K Garodia

For Appellant: Smt. Suman Lunkar, CAFor Respondent: Shri K.R. Narayana, Jt. CIT(DR)(ITAT) Bengaluru
Section 115Section 133ASection 194Section 194BSection 194CSection 201Section 201(1)Section 271Section 271CSection 271C(2)

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH : BANGALORE BEFORE SHRI N.V. VASUDEVAN, VICE PRESIDENT AND SHRI A K GARODIA, ACCOUNTANT MEMBER ITA Nos. 1724 to 1726/Bang/2018 Assessment years: 2009-10, 2011-12 & 2010-11 M/s. Sha Thanmal Sukharajji & Co., Vs. The Additional Commissioner APMC Yard, of Income Tax, Ranebennur – 581 115. TDS Range, TAN: BLRS 14875A Hubballi. APPELLANT RESPONDENT Appellant by : Smt. Suman Lunkar, CA Respondent by : Shri K.R. Narayana, Jt. CIT(DR)(ITAT) Bengaluru. Date of hearing : 29.11.2019 Date of Pronouncement : 13.12.2019 O R D E R Per N.V. Vasudevan, Vice President These are a…

M/S Sha Thanmal Sukharajji & Co, Ranebennuru vs. The Additional Commissioner of Income Tax TDS Range, Hubli

In the result, appeals by the Assessee are allowed

ITA 1725/BANG/2018[2010-11]Status: DisposedITAT Bangalore13 Dec 2019AY 2010-11

Bench: Shri N.V. Vasudevan & Shri A K Garodia

For Appellant: Smt. Suman Lunkar, CAFor Respondent: Shri K.R. Narayana, Jt. CIT(DR)(ITAT) Bengaluru
Section 115Section 133ASection 194Section 194BSection 194CSection 201Section 201(1)Section 271Section 271CSection 271C(2)

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH : BANGALORE BEFORE SHRI N.V. VASUDEVAN, VICE PRESIDENT AND SHRI A K GARODIA, ACCOUNTANT MEMBER ITA Nos. 1724 to 1726/Bang/2018 Assessment years: 2009-10, 2011-12 & 2010-11 M/s. Sha Thanmal Sukharajji & Co., Vs. The Additional Commissioner APMC Yard, of Income Tax, Ranebennur – 581 115. TDS Range, TAN: BLRS 14875A Hubballi. APPELLANT RESPONDENT Appellant by : Smt. Suman Lunkar, CA Respondent by : Shri K.R. Narayana, Jt. CIT(DR)(ITAT) Bengaluru. Date of hearing : 29.11.2019 Date of Pronouncement : 13.12.2019 O R D E R Per N.V. Vasudevan, Vice President These are a…

M/S Sha Thanmal Sukharajji & Co, Ranebennuru vs. The Additional Commissioner of Income Tax TDS Range, Ranebennuru

In the result, appeals by the Assessee are allowed

ITA 1724/BANG/2018[2009-10]Status: DisposedITAT Bangalore13 Dec 2019AY 2009-10

Bench: Shri N.V. Vasudevan & Shri A K Garodia

For Appellant: Smt. Suman Lunkar, CAFor Respondent: Shri K.R. Narayana, Jt. CIT(DR)(ITAT) Bengaluru
Section 115Section 133ASection 194Section 194BSection 194CSection 201Section 201(1)Section 271Section 271CSection 271C(2)

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH : BANGALORE BEFORE SHRI N.V. VASUDEVAN, VICE PRESIDENT AND SHRI A K GARODIA, ACCOUNTANT MEMBER ITA Nos. 1724 to 1726/Bang/2018 Assessment years: 2009-10, 2011-12 & 2010-11 M/s. Sha Thanmal Sukharajji & Co., Vs. The Additional Commissioner APMC Yard, of Income Tax, Ranebennur – 581 115. TDS Range, TAN: BLRS 14875A Hubballi. APPELLANT RESPONDENT Appellant by : Smt. Suman Lunkar, CA Respondent by : Shri K.R. Narayana, Jt. CIT(DR)(ITAT) Bengaluru. Date of hearing : 29.11.2019 Date of Pronouncement : 13.12.2019 O R D E R Per N.V. Vasudevan, Vice President These are a…

Mrs.Tarulata Shah, Mumbai vs. Joint Commissioner of Income Tax (TDS) Range-2(2), Mumbai

In the result, the appeals are partly allowed

ITA 6464/MUM/2018[2008-09]Status: DisposedITAT Mumbai25 Feb 2019AY 2008-09

Bench: Shri Pawan Singh () & Shri N.K. Pradhan () Assessment Year: 2008-09 & Assessment Year: 2009-10 Mrs. Sonal Shah Joint Commissioner Of 17/18, Swastik Bldg. 4Th Vs. Income Tax (Tds) Floor, N.S. Road, No. 1. Range-3, Mumbai. Jvpd Scheme, Vile Parle (W), Mumbai-400056. Pan No. Aqops1855M Appellant Respondent Assessment Year: 2008-09 & Assessment Year: 2009-10 Mrs. Tarulata Shah Joint Commissioner Of 21/22, Swastik Bldg. Vs. Income Tax (Tds) 5Thfloor, N.S. Road, No. 1. Range-3, Mumbai. Jvpd Scheme, Vile Parle (W), Mumbai-400056. Pan No. Aadps0777K Appellant Respondent Assessee By : Mr. Raveevwaglay, Ar Revenue By : Mr. Chaudhary Arunkumar Singh, Dr Date Of Hearing : 29/11/2018 Date Of Pronouncement: 25/02/2019

For Appellant: Mr. RaveevWaglay, ARFor Respondent: Mr. Chaudhary Arunkumar Singh, DR
Section 143(3)Section 271C

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “G” MUMBAI BEFORE SHRI PAWAN SINGH (JUDICIAL MEMBER) AND SHRI N.K. PRADHAN (ACCOUNTANT MEMBER) Assessment Year: 2008-09 & Assessment Year: 2009-10 Mrs. Sonal Shah Joint Commissioner of 17/18, Swastik Bldg. 4th Vs. Income Tax (TDS) Floor, N.S. Road, No. 1. Range-3, Mumbai. JVPD Scheme, Vile Parle (W), Mumbai-400056. PAN No. AQOPS1855M Appellant Respondent Assessment Year: 2008-09 & Assessment Year: 2009-10 Mrs. Tarulata Shah Joint Commissioner of 21/22, Swastik Bldg. Vs. Income Tax (TDS) 5thFloor, N.S. Road, No. 1. Range-3, Mumbai. JVPD Scheme, Vile Parle (W), Mu…

Mrs. Sonal Shah, Mumbai vs. Joint Commissioner of Income Tax (TDS) Range-3, Mumbai

In the result, the appeals are partly allowed

ITA 6462/MUM/2018[2008-09]Status: DisposedITAT Mumbai25 Feb 2019AY 2008-09

Bench: Shri Pawan Singh () & Shri N.K. Pradhan () Assessment Year: 2008-09 & Assessment Year: 2009-10 Mrs. Sonal Shah Joint Commissioner Of 17/18, Swastik Bldg. 4Th Vs. Income Tax (Tds) Floor, N.S. Road, No. 1. Range-3, Mumbai. Jvpd Scheme, Vile Parle (W), Mumbai-400056. Pan No. Aqops1855M Appellant Respondent Assessment Year: 2008-09 & Assessment Year: 2009-10 Mrs. Tarulata Shah Joint Commissioner Of 21/22, Swastik Bldg. Vs. Income Tax (Tds) 5Thfloor, N.S. Road, No. 1. Range-3, Mumbai. Jvpd Scheme, Vile Parle (W), Mumbai-400056. Pan No. Aadps0777K Appellant Respondent Assessee By : Mr. Raveevwaglay, Ar Revenue By : Mr. Chaudhary Arunkumar Singh, Dr Date Of Hearing : 29/11/2018 Date Of Pronouncement: 25/02/2019

For Appellant: Mr. RaveevWaglay, ARFor Respondent: Mr. Chaudhary Arunkumar Singh, DR
Section 143(3)Section 271C

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “G” MUMBAI BEFORE SHRI PAWAN SINGH (JUDICIAL MEMBER) AND SHRI N.K. PRADHAN (ACCOUNTANT MEMBER) Assessment Year: 2008-09 & Assessment Year: 2009-10 Mrs. Sonal Shah Joint Commissioner of 17/18, Swastik Bldg. 4th Vs. Income Tax (TDS) Floor, N.S. Road, No. 1. Range-3, Mumbai. JVPD Scheme, Vile Parle (W), Mumbai-400056. PAN No. AQOPS1855M Appellant Respondent Assessment Year: 2008-09 & Assessment Year: 2009-10 Mrs. Tarulata Shah Joint Commissioner of 21/22, Swastik Bldg. Vs. Income Tax (TDS) 5thFloor, N.S. Road, No. 1. Range-3, Mumbai. JVPD Scheme, Vile Parle (W), Mu…

CIT v. Gupta Mills (184 Taxmann 230) — Cited in 5 Judgments | BharatTax