CIT v. Gujrat Fluro Chemicals

122 Taxmann 717Supreme Court of India2002#22338 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2021 to 2023.

Judgments citing CIT v. Gujrat Fluro Chemicals

ACIT, CIRCLE-2(1)(1), INCOME TAX DEPARTMENT vs. S D MATERIAL HANDLERS PRIVATE LIMITED, SURAT

In the result, the appeal of the Revenue is dismissed

ITA 499/SRT/2023[2013-14]Status: DisposedITAT Surat21 Dec 2023AY 2013-14

Bench: Shri Pawan Singh, Jm & Dr. A.L.Saini, Am आयकर अपील सं./Ita No.499/Srt/2023 (िनधा"रणवष" / Assessment Year: (2013-14) (Hybrid Hearing) Assistant Commissioner Of M/S S D Material Handlers Pvt. Ltd. Income-Tax, Circle-2(1)(1), Surat Vs. 405-408, Shivalik Western, L.P. Room No.612, 6Th Floor, Aayakar Savani Road, Adajan Adajan Bhavan, Near Majura Gate, Bo, Surat-395009 Surat-395001 "थायीलेखासं./जीआइआरसं./Pan/Gir No.: Aaccd 3481B (अपीलाथ" /Assessee) (""थ"/Respondent)

For Appellant: Shri Sapnesh R Sheth, CAFor Respondent: Shri Vinod Kumar, Sr-DR

Section 142(1)Section 143(1)Section 143(3)Section 263Section 36(1)(va)

…IN THE INCOME TAX APPELLATE TRIBUNAL, SURAT BENCH, SURAT BEFORE SHRI PAWAN SINGH, JM & DR. A.L.SAINI, AM आयकर अपील सं./ITA No.499/SRT/2023 (िनधा"रणवष" / Assessment Year: (2013-14) (Hybrid Hearing) Assistant Commissioner of M/s S D Material Handlers Pvt. Ltd. Income-tax, Circle-2(1)(1), Surat Vs. 405-408, Shivalik Western, L.P. Room No.612, 6th Floor, Aayakar Savani Road, Adajan Adajan Bhavan, Near Majura Gate, BO, Surat-395009 Surat-395001 "थायीलेखासं./जीआइआरसं./PAN/GIR No.: AACCD 3481B (अपीलाथ" /Assessee) (""थ"/Respondent) िनधा"रती की ओर से /Assessee by : Shri Sapnesh R Sheth, CA राज"व क" ओर से /Respondent by…

IDBI BANK LTD,MUMBAI vs. ACIT, LTU CIRCLE-1, MUMBAI

In the result, appeal of the assessee is partly allowed

ITA 715/MUM/2023[1994-95]Status: DisposedITAT Mumbai07 Aug 2023AY 1994-95

Bench: Shri Kuldip Singh & Shri Gagan Goyal & Idbi Bank Limited, 22Nd Floor, Idbi Tower, Wtc Complex, Cuffe Parade, Mumbai-400 005 ...... Appellant Vs. Acit/Dcit-Ltu, 29Th Floor, Centre No.1, World Trade Centre, Cuffe Parade, Mumbai-400 005 Pan – Aabci8842G ..... Respondent

For Appellant: Shri C. Naresh, Ld. ARFor Respondent: Shri K. C. Selvamani, CIT-DR

Section 143(3)Section 154Section 154(7)Section 244ASection 250

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “C”, MUMBAI BEFORE SHRI KULDIP SINGH, JUDICIAL MEMBER AND SHRI GAGAN GOYAL, ACCOUNTANT MEMBER & IDBI BANK LIMITED, 22nd floor, IDBI Tower, WTC Complex, Cuffe Parade, Mumbai-400 005 ...... Appellant Vs. ACIT/DCIT-LTU, 29th Floor, Centre No.1, World Trade Centre, Cuffe Parade, Mumbai-400 005 PAN – AABCI8842G ..... Respondent Appellant by : Shri C. Naresh, Ld. AR Respondent by : Shri K. C. Selvamani, CIT-DR Date of hearing : 15/06/2023 Date of pronouncement : 07/08/2023 ORDER PER GAGAN GOYAL, A.M: These appeals by assessee are directed against the order of Na…

NELITO SYSTEMS LIMITED,MUMBAI vs. ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 15(2)(2), MUMBAI

ITA 5386/MUM/2019[1997-98]Status: DisposedITAT Mumbai23 Nov 2021AY 1997-98

Bench: Shri Pramod Kumar () & Shri Ravish Sood () Nelito Systems Limited Asstt. Commissioner Of 205 – 208, Building-2, Vs. Income Tax, Circle-15(2)(2) Sector -1, Millennium Business Room No.357, 3Rd Floor, Park, Mahape, Aayakar Bhavan, M.K.Road, Navi Mumbai – 400 710 Mumbai – 400 020 Pan No. Aaacn1818L (Assessee) (Revenue) Assessee By : Shri Sunil Bhandari, A.R Revenue By : Shri Tharian Oommen, D.R Date Of Hearing : 23/09/2021 Date Of Pronouncement : 23/11/2021

For Appellant: Shri Sunil Bhandari, A.RFor Respondent: Shri Tharian Oommen, D.R

Section 143(1)(a)Section 154Section 244A

…ITA No.5386/Mum/2019 A.Y. 1997-98 1 Nileto Systems limited Vs. ACIT, Circle -15(2)(2) IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “B” MUMBAI BEFORE SHRI PRAMOD KUMAR (VICE PRESIDENT) AND SHRI RAVISH SOOD (JUDICIAL MEMBER) Nelito Systems Limited Asstt. Commissioner of 205 – 208, Building-2, Vs. Income Tax, Circle-15(2)(2) Sector -1, Millennium Business Room No.357, 3rd Floor, Park, Mahape, Aayakar Bhavan, M.K.Road, Navi Mumbai – 400 710 Mumbai – 400 020 PAN No. AAACN1818L (Assessee) (Revenue) Assessee by : Shri Sunil Bhandari, A.R Revenue by : Shri Tharian Oommen, D.R Date of Hearing : 23/09/2021 Dat…