CIT v. Gujarat State Fertilisers and Chemicals Ltd.

36 Taxmann.com 557Reported decision#24661 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 348,607 Indian tax judgments — from 2020 to 2020.

Judgments citing CIT v. Gujarat State Fertilisers and Chemicals Ltd.

The Dy. Commr. of Income Tax, Cir.-1(2), Rajkot-Gujarat vs. M/S Dml Exim Pvt. Ltd., Rajkot-Gujarat

Appeal is dismissed

ITA 27/RJT/2016[2012-13]Status: DisposedITAT Rajkot28 Jul 2020AY 2012-13

Bench: Shri Waseem Ahmed& Ms. Madhumita Roy

For Appellant: Shri M. N. Maurya, CIT DR
Section 73(1)

…आयकरअपील"यअ"धकरण,राजकोट"यायपीठ,राजकोट। IN THE INCOME TAX APPELLATE TRIBUNAL RAJKOT BENCH, RAJKOT BEFORE SHRI WASEEM AHMED, ACCOUNTANT MEMBER& MS. MADHUMITA ROY, JUDICIAL MEMBER Sr. Asstt. Name of Name of ITA No. No. Year Appellant Respondent M/s. DML Exim Deputy Pvt. Ltd. Commissioner of 405, Embassy 1. 27/Rjt/2016 2012-13 Income-tax, Tower, Jawahar Circle-1(2), Rajkot Road, Opp. Public garden Rajkot M/s. DML Exim Deputy Pvt. Ltd. 360/Rjt/2015 Commissioner of 405, Embassy 2. 2011-12 Income-tax, Tower, Jawahar Circle-1(2), Rajkot Road, Opp. Public garden Rajkot M/s. DML Exim Pvt. Ltd. The Assistant 405, Embassy…

The Dy. Commr. of Income Tax, Cir.-1(2), Rajkot-Gujarat vs. M/S D.M.L. Exim Pvt. Ltd., Rajkot-Gujarat

Appeal is dismissed

ITA 360/RJT/2015[2011-12]Status: DisposedITAT Rajkot28 Jul 2020AY 2011-12

Bench: Shri Waseem Ahmed& Ms. Madhumita Roy

For Appellant: Shri M. N. Maurya, CIT DR
Section 73(1)

…आयकरअपील"यअ"धकरण,राजकोट"यायपीठ,राजकोट। IN THE INCOME TAX APPELLATE TRIBUNAL RAJKOT BENCH, RAJKOT BEFORE SHRI WASEEM AHMED, ACCOUNTANT MEMBER& MS. MADHUMITA ROY, JUDICIAL MEMBER Sr. Asstt. Name of Name of ITA No. No. Year Appellant Respondent M/s. DML Exim Deputy Pvt. Ltd. Commissioner of 405, Embassy 1. 27/Rjt/2016 2012-13 Income-tax, Tower, Jawahar Circle-1(2), Rajkot Road, Opp. Public garden Rajkot M/s. DML Exim Deputy Pvt. Ltd. 360/Rjt/2015 Commissioner of 405, Embassy 2. 2011-12 Income-tax, Tower, Jawahar Circle-1(2), Rajkot Road, Opp. Public garden Rajkot M/s. DML Exim Pvt. Ltd. The Assistant 405, Embassy…

M/S. D.M.L. Exim Pvt. Ltd., Rajkot-Gujarat vs. The Assistant Commissioner of Income Tax, Circle-5, Rajkot-Gujarat

Appeal is dismissed

ITA 315/RJT/2015[2011-12]Status: DisposedITAT Rajkot28 Jul 2020AY 2011-12

Bench: Shri Waseem Ahmed& Ms. Madhumita Roy

For Appellant: Shri M. N. Maurya, CIT DR
Section 73(1)

…आयकरअपील"यअ"धकरण,राजकोट"यायपीठ,राजकोट। IN THE INCOME TAX APPELLATE TRIBUNAL RAJKOT BENCH, RAJKOT BEFORE SHRI WASEEM AHMED, ACCOUNTANT MEMBER& MS. MADHUMITA ROY, JUDICIAL MEMBER Sr. Asstt. Name of Name of ITA No. No. Year Appellant Respondent M/s. DML Exim Deputy Pvt. Ltd. Commissioner of 405, Embassy 1. 27/Rjt/2016 2012-13 Income-tax, Tower, Jawahar Circle-1(2), Rajkot Road, Opp. Public garden Rajkot M/s. DML Exim Deputy Pvt. Ltd. 360/Rjt/2015 Commissioner of 405, Embassy 2. 2011-12 Income-tax, Tower, Jawahar Circle-1(2), Rajkot Road, Opp. Public garden Rajkot M/s. DML Exim Pvt. Ltd. The Assistant 405, Embassy…

CIT v. Gujarat State Fertilisers and Chemicals Ltd. (36 Taxmann.com 557) — Cited in 3 Judgments | BharatTax