CIT v. Gujarat Ports Infrastructure and Development Co. Ltd.

206 Taxmann 35High Court2012#23561 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 366,005 Indian tax judgments — from 2019 to 2019.

Judgments citing CIT v. Gujarat Ports Infrastructure and Development Co. Ltd.

CIT v. Gujarat Ports Infrastructure and Development Co. Ltd. (206 Taxmann 35) — Cited in 3 Judgments | BharatTax