CIT v. Gujarat Industrial Development Corporation\n

318 Taxmann 142High Court2013#12614 most cited
8

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2019 to 2025.

Issues it is cited on

Judgments citing CIT v. Gujarat Industrial Development Corporation\n

CIT v. Gujarat Industrial Development Corporation\n (318 Taxmann 142) — Cited in 8 Judgments | BharatTax