CIT v. Gujarat Industrial Corporation

222 Taxmann 367High Court2014#15405 most cited
6

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2019 to 2024.

Judgments citing CIT v. Gujarat Industrial Corporation

TML INDUSTRIES LTD.,VADODARA vs. THE INCOME TAX OFFICER, WARD-2(1)(4), NOW THE DCIT, CIRCLE-2(1)(1), VADODARA

In the result, appeal of the assessee is partly allowed

ITA 14/AHD/2023[2014-15]Status: DisposedITAT Ahmedabad30 May 2024AY 2014-15

Bench: Shri Siddhartha Nautiyal & Shri Narendra Prasad Sinhaassessment Year: 2014-15

Section 1Section 10Section 115JSection 14A

…ITA No.14/Ahd/2023 A.Y. 2014-15 Page 1 of 8 IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “D” BENCH, AHMEDABAD BEFORE SHRI SIDDHARTHA NAUTIYAL, JUDICIAL MEMBER AND SHRI NARENDRA PRASAD SINHA, ACCOUNTANT MEMBER Assessment Year: 2014-15 TML Industries Limited, Income Tax Officer, 601-B Tower Ward – 2(1)(4), Alkapuri Arcade, (Now DCIT, Circle – 2(1)(1)), Vadodara – 390 007. Baroda. Vs. Gujarat [PAN – AABCT 0793 K] (Appellant) (Respondent) Assessee by Shri Vimal Desai, AR Revenue by Shri Pratik Sharma, Sr. DR Date of Hearing 21.05.2024 Date of Pronouncement 30.05.2024 O R D E R PER SIDDHARTHA NAUTIYAL, JUDICIA…

PRAGATI GLASS PVT. LTD.,,BHARUCH vs. ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1 , BHARUCH

In the result, ground No. 4 is allowed

ITA 504/SRT/2018[2013-14]Status: DisposedITAT Surat02 Jul 2021AY 2013-14

Bench: Shri Pawan Singh () & Dr. Arjun Lal Saini () Assessment Year: 2013-14 Pragati Glass Private Limited, Asst. Commissioner Of Income Tax, Kharach, Kosamba (R.S), District Vs. Cir. 1, Bharuch-394120 Station Road, Bharuch-392001. Pan No. Aabcp 7377 H Appellant Respondent

For Appellant: Mr. Surandra Modiani, ARFor Respondent: Ms. Anupama Singla, Sr. DR
Section 115JSection 143(3)Section 14ASection 36(1)(va)

…IN THE INCOME TAX APPELLATE TRIBUNAL SURAT BENCH, SURAT (Virtual Court Hearing) BEFORE SHRI PAWAN SINGH (JUDICIAL MEMBER) AND Dr. Arjun Lal Saini (ACCOUNTANT MEMBER) Assessment Year: 2013-14 Pragati Glass Private Limited, Asst. Commissioner of Income Tax, Kharach, Kosamba (R.S), District Vs. Cir. 1, Bharuch-394120 Station Road, Bharuch-392001. PAN NO. AABCP 7377 H Appellant Respondent Assessee by : Mr. Surandra Modiani, AR Revenue by : Ms. Anupama Singla, Sr. DR : Date of Hearing : 01/07/2021 Date of pronouncement : 02/07/2021 ORDER PER PAWAN SINGH, JUDICIAL MEMBER; 1. This appeal by assessee is directed agains…

M/S. PRATHAM DEVELOPERS,,VADODARA vs. THE DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(2),, BARODA

In the result, Ground No.4 of the assessee’s appeal is allowed in part

ITA 3087/AHD/2016[2013-14]Status: DisposedITAT Ahmedabad29 Jan 2019AY 2013-14

Bench: Shri Pradip Kumar Kedia & Shri Mahavir Prasad, Judicial Memebr आयकर अपील सं./I.T.A. Nos. 742/Ahd/2015, 3078 & 3077/Ahd/2016 With Cross Objection No. 76/Ahd/2015 & 9/Ahd/2017 & I.T.A. No. 3087/Ahd/2016 (In I.T.A. Nos. 742/Ahd/2015, 3078 & 3077/Ahd/2016) & ("नधा"रण वष" / Assessment Years : 2010-11, 2012-13 & 2013-14)

For Respondent: Shri Mudit Nagpal, Sr. D.R

…आयकर अपील"य अ"धकरण, अहमदाबाद "यायपीठ ‘B’ अहमदाबाद । IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, AHMEDABAD BEFORE SHRI PRADIP KUMAR KEDIA, ACCOUNTANT MEMBER & SHRI MAHAVIR PRASAD, JUDICIAL MEMEBR आयकर अपील सं./I.T.A. Nos. 742/Ahd/2015, 3078 & 3077/Ahd/2016 With Cross Objection No. 76/Ahd/2015 & 9/Ahd/2017 & I.T.A. No. 3087/Ahd/2016 (In I.T.A. Nos. 742/Ahd/2015, 3078 & 3077/Ahd/2016) & ("नधा"रण वष" / Assessment Years : 2010-11, 2012-13 & 2013-14) The Deputy Commissioner M/s. Pratham बनाम/ of Income Tax Investments Vs. Circle-1(2), 2nd Floor, Pratham, Makarand Desai Aayakar Bhavan, Race Road, Near Mother’s Co…

THE DCIT, CIRCLE-1(2),, BARODA vs. M/S. PRATHAM INVESTMENTS,, BARODA

ITA 742/AHD/2015[2010-11]Status: DisposedITAT Ahmedabad29 Jan 2019AY 2010-11

Bench: Shri Pradip Kumar Kedia & Shri Mahavir Prasad, Judicial Memebr आयकर अपील सं./I.T.A. Nos. 742/Ahd/2015, 3078 & 3077/Ahd/2016 With Cross Objection No. 76/Ahd/2015 & 9/Ahd/2017 & I.T.A. No. 3087/Ahd/2016 (In I.T.A. Nos. 742/Ahd/2015, 3078 & 3077/Ahd/2016) & ("नधा"रण वष" / Assessment Years : 2010-11, 2012-13 & 2013-14)

For Respondent: Shri Mudit Nagpal, Sr. D.R

…आयकर अपील"य अ"धकरण, अहमदाबाद "यायपीठ ‘B’ अहमदाबाद । IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, AHMEDABAD BEFORE SHRI PRADIP KUMAR KEDIA, ACCOUNTANT MEMBER & SHRI MAHAVIR PRASAD, JUDICIAL MEMEBR आयकर अपील सं./I.T.A. Nos. 742/Ahd/2015, 3078 & 3077/Ahd/2016 With Cross Objection No. 76/Ahd/2015 & 9/Ahd/2017 & I.T.A. No. 3087/Ahd/2016 (In I.T.A. Nos. 742/Ahd/2015, 3078 & 3077/Ahd/2016) & ("नधा"रण वष" / Assessment Years : 2010-11, 2012-13 & 2013-14) The Deputy Commissioner M/s. Pratham बनाम/ of Income Tax Investments Vs. Circle-1(2), 2nd Floor, Pratham, Makarand Desai Aayakar Bhavan, Race Road, Near Mother’s Co…

THE DY. CIT, ANAND CIRCLE,, ANAND vs. M/S. ANUPAM INDUSTRIES LTD.,, ANAND

In the result, appeal ITA 226/Ahd/2017 filed by revenue is dismissed

ITA 227/AHD/2017[2013-14]Status: DisposedITAT Ahmedabad15 Jan 2019AY 2013-14
For Appellant: Shri M.K. Patel, A.RFor Respondent: Shri Vinod Tanwani, Sr. D.R
Section 143(3)Section 14A

…IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “D” BENCH Before: Shri Rajpal Yadav, Judicial Member And Shri Amarjit Singh, Accountant Member ITA Nos. 226 & 227 /Ahd/2017 Assessment Year 2012-13 & 2013-14 The DCIT, M/s. Anupam Anand Circle, Industries Ltd, 138, 204, 3rd Floor S.P. Patel Vs GIDC Estate, Vithal Complex, Near Old C.K. Udyognagar, Anand- Hall, Mayfair Road, Anand- 388121 388001 (Appellant) PAN: AABCA9602Q (Respondent) Revenue by: Shri Vinod Tanwani, Sr. D.R. Assessee by: Shri M.K. Patel, A.R. Date of hearing : 30-11-2018 Date of pronouncement :15-01-2019 आदेश/ORDER PER : AMARJIT SINGH, ACC…

THE DY. CIT, ANAND CIRCLE,, ANAND vs. M/S. ANUPAM INDUSTRIES LTD.,, ANAND

In the result, appeal ITA 226/Ahd/2017 filed by revenue is dismissed

ITA 226/AHD/2017[2012-13]Status: DisposedITAT Ahmedabad15 Jan 2019AY 2012-13
For Appellant: Shri M.K. Patel, A.RFor Respondent: Shri Vinod Tanwani, Sr. D.R
Section 143(3)Section 14A

…IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “D” BENCH Before: Shri Rajpal Yadav, Judicial Member And Shri Amarjit Singh, Accountant Member ITA Nos. 226 & 227 /Ahd/2017 Assessment Year 2012-13 & 2013-14 The DCIT, M/s. Anupam Anand Circle, Industries Ltd, 138, 204, 3rd Floor S.P. Patel Vs GIDC Estate, Vithal Complex, Near Old C.K. Udyognagar, Anand- Hall, Mayfair Road, Anand- 388121 388001 (Appellant) PAN: AABCA9602Q (Respondent) Revenue by: Shri Vinod Tanwani, Sr. D.R. Assessee by: Shri M.K. Patel, A.R. Date of hearing : 30-11-2018 Date of pronouncement :15-01-2019 आदेश/ORDER PER : AMARJIT SINGH, ACC…

CIT v. Gujarat Industrial Corporation (222 Taxmann 367) — Cited in 6 Judgments | BharatTax