CIT v. Golden Tobacco Ltd.

82 Taxmann.com 11High Court2017#25716 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2019 to 2024.

Sections most often in play

Section 1961Section 11 of the Income-tax ActSection 119Section 119 of the Income-tax ActSection 119(2)(b) of the Income-tax ActSection 12AASection 12AA of the ActSection 143(3)

Judgments citing CIT v. Golden Tobacco Ltd.

Monica Gold Pipes Private Limited, Khasra No vs. Income Tax Officer, Ward 16(2), C R Building

In the result, appeals of the assessee are allowed

ITA 3792/DEL/2023[2014-15]Status: DisposedITAT Delhi21 Aug 2024AY 2014-15

Bench: Shri Challa Nagendra Prasadआ.अ.सं/.I.T.A Nos.3791 & 3792/Del/2023 िनधा"रणवष"/Assessment Years: 2013-14 & 2014-15

Section 11Section 119Section 119(2)(b)Section 260A

…I.T.A.Nos.3791 & 3792/Del/2023 IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “SMC” NEW DELHI BEFORE SHRI CHALLA NAGENDRA PRASAD, JUDICIAL MEMBER आ.अ.सं/.I.T.A Nos.3791 & 3792/Del/2023 िनधा"रणवष"/Assessment Years: 2013-14 & 2014-15 बनाम MONICA GOLD PIPES PVT. LTD. ITO, 793, Sisana, Bhagpat, Vs. Ward-16(2), Uttar Pradesh. C.R. Building, Delhi. PAN No.AAECM3477A अपीलाथ" Appellant ""यथ"/Respondent Shri R.S. Singhvi, CA & िनधा"रतीक"ओरसे /Assessee by Shri Rajat Garg, CA Shri Om Parkash, Sr. DR राज"वक"ओरसे /Revenue by सुनवाईक"तारीख/ Date of hearing: 01.07.2024 21.08.2024 उ"ोषणाक"तारीख/Pronouncement on आदेश /O R D…

Monica Gold Pipes Private Limited, Khasra No vs. Income Tax Officer, Ward 16(2), C R Building

In the result, appeals of the assessee are allowed

ITA 3791/DEL/2023[2013-14]Status: DisposedITAT Delhi21 Aug 2024AY 2013-14

Bench: Shri Challa Nagendra Prasadआ.अ.सं/.I.T.A Nos.3791 & 3792/Del/2023 िनधा"रणवष"/Assessment Years: 2013-14 & 2014-15

Section 11Section 119Section 119(2)(b)Section 260A

…I.T.A.Nos.3791 & 3792/Del/2023 IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “SMC” NEW DELHI BEFORE SHRI CHALLA NAGENDRA PRASAD, JUDICIAL MEMBER आ.अ.सं/.I.T.A Nos.3791 & 3792/Del/2023 िनधा"रणवष"/Assessment Years: 2013-14 & 2014-15 बनाम MONICA GOLD PIPES PVT. LTD. ITO, 793, Sisana, Bhagpat, Vs. Ward-16(2), Uttar Pradesh. C.R. Building, Delhi. PAN No.AAECM3477A अपीलाथ" Appellant ""यथ"/Respondent Shri R.S. Singhvi, CA & िनधा"रतीक"ओरसे /Assessee by Shri Rajat Garg, CA Shri Om Parkash, Sr. DR राज"वक"ओरसे /Revenue by सुनवाईक"तारीख/ Date of hearing: 01.07.2024 21.08.2024 उ"ोषणाक"तारीख/Pronouncement on आदेश /O R D…

ACIT, New Delhi vs. M/S. National Cable Industries, New Delhi

Appeal is allowed

ITA 4145/DEL/2015[2010-11]Status: DisposedITAT Delhi26 Sept 2019AY 2010-11

Bench: Ms Suchitra Kamble & Shri Prashant Maharishii.T.A. No. 4145/Del/2015 (A.Y. 2010-11)

Section 133ASection 143(3)Section 145(3)Section 154Section 154(3)Section 37Section 37(1)

…1 IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH: ‘B’ NEW DELHI BEFORE MS SUCHITRA KAMBLE, JUDICIAL MEMBER AND SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER I.T.A. No. 4145/DEL/2015 (A.Y. 2010-11) ACIT Vs. National Cable Industries Circle-52(1), Room No. 1405, K-51, Connaught Circus 14th Floor, E-2 Block, Dr. S.P. New Delhi Mukherjee Civic Centre PAN : AAAFN5132E New Delhi (APPELLANT) (RESPONDENT) Appellant by Sh. Surendra Meena, Sr. DR Respondent by Sh. Rakesh Gupta, Adv. Date of Hearing 05.08.2019 Date of Pronouncement 26.09.2019 ORDER PER SUCHITRA KAMBLE, JM This appeal is filed against the order dat…

CIT v. Golden Tobacco Ltd. (82 Taxmann.com 11) — Cited in 3 Judgments | BharatTax