CIT v. Garment Crafts

Saraf Exports, Sardarshahar vs. ACIT, Jhunjhunu

In the result, the appeal of the assessee is partly allowed

Bench: SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,’SMC’ JAIPUR Jh lanhi xkslkbZ] U;kf;d lnL; ,oa Jh jkBkSM deys’k t;arHkkbZ] ys[kk lnL; ds le{k BEFORE: SHRI SANDEEP GOSAIN, JM & SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;dj vihy la-@ITA No. 104/JPR/2021 fu/kZkj.k o"kZ@Assessment Year :2011-12 cuke ACIT, Saraf Exports Industrial Area Plot No. 01, Vs. Jhunjhunu. Sardarshahar, Churu LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AATFS9394N vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls@Assessee by : None (Written submission) jktLo dh vksj ls@Revenue by : Ms Monis…

M/S Diagold, Jaipur vs. Assistant Commissioner of Income Tax, Circle-1, Jaipur

In the result, the appeals of the assessee for the Assessment Years

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES “B”, JAIPUR Jh jes'k lh 'kekZ] ys[kk lnL; ,oa Jh fot; iky jko] U;kf;d lnL; ds le{k BEFORE: SHRI RAMESH C SHARMA, AM & SHRI VIJAY PAL RAO, JM vk;dj vihy la-@ITA Nos. 200 to 205/JP/2019 fu/kZkj.k o"kZ@Assessment Years :2009-10 to 2014-15 M/s Diagold, cuke A.C.I.T., Vs. 760, Khuteton Ka Rasta, Kishanpole Circle-1, Bazar, Jaipur. Jaipur. LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AAEFD 1208 P vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls@ Assessee by: Shri Rajiv Sogani & Ms. Shivangi Samdhani (CA) jktLo dh…

M/S Diagold, Jaipur vs. Assistant Commissioner of Income Tax, Circle-1, Jaipur

In the result, the appeals of the assessee for the Assessment Years

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES “B”, JAIPUR Jh jes'k lh 'kekZ] ys[kk lnL; ,oa Jh fot; iky jko] U;kf;d lnL; ds le{k BEFORE: SHRI RAMESH C SHARMA, AM & SHRI VIJAY PAL RAO, JM vk;dj vihy la-@ITA Nos. 200 to 205/JP/2019 fu/kZkj.k o"kZ@Assessment Years :2009-10 to 2014-15 M/s Diagold, cuke A.C.I.T., Vs. 760, Khuteton Ka Rasta, Kishanpole Circle-1, Bazar, Jaipur. Jaipur. LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AAEFD 1208 P vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls@ Assessee by: Shri Rajiv Sogani & Ms. Shivangi Samdhani (CA) jktLo dh…

M/S Diagold, Jaipur vs. Assistant Commissioner of Income Tax, Circle-1, Jaipur

In the result, the appeals of the assessee for the Assessment Years

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES “B”, JAIPUR Jh jes'k lh 'kekZ] ys[kk lnL; ,oa Jh fot; iky jko] U;kf;d lnL; ds le{k BEFORE: SHRI RAMESH C SHARMA, AM & SHRI VIJAY PAL RAO, JM vk;dj vihy la-@ITA Nos. 200 to 205/JP/2019 fu/kZkj.k o"kZ@Assessment Years :2009-10 to 2014-15 M/s Diagold, cuke A.C.I.T., Vs. 760, Khuteton Ka Rasta, Kishanpole Circle-1, Bazar, Jaipur. Jaipur. LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AAEFD 1208 P vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls@ Assessee by: Shri Rajiv Sogani & Ms. Shivangi Samdhani (CA) jktLo dh…

M/S Diagold, Jaipur vs. Assistant Commissioner of Income Tax, Circle-1, Jaipur

In the result, the appeals of the assessee for the Assessment Years

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES “B”, JAIPUR Jh jes'k lh 'kekZ] ys[kk lnL; ,oa Jh fot; iky jko] U;kf;d lnL; ds le{k BEFORE: SHRI RAMESH C SHARMA, AM & SHRI VIJAY PAL RAO, JM vk;dj vihy la-@ITA Nos. 200 to 205/JP/2019 fu/kZkj.k o"kZ@Assessment Years :2009-10 to 2014-15 M/s Diagold, cuke A.C.I.T., Vs. 760, Khuteton Ka Rasta, Kishanpole Circle-1, Bazar, Jaipur. Jaipur. LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AAEFD 1208 P vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls@ Assessee by: Shri Rajiv Sogani & Ms. Shivangi Samdhani (CA) jktLo dh…

M/S Diagold, Jaipur vs. Assistant Commissioner of Income Tax, Circle-1, Jaipur

In the result, the appeals of the assessee for the Assessment Years

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES “B”, JAIPUR Jh jes'k lh 'kekZ] ys[kk lnL; ,oa Jh fot; iky jko] U;kf;d lnL; ds le{k BEFORE: SHRI RAMESH C SHARMA, AM & SHRI VIJAY PAL RAO, JM vk;dj vihy la-@ITA Nos. 200 to 205/JP/2019 fu/kZkj.k o"kZ@Assessment Years :2009-10 to 2014-15 M/s Diagold, cuke A.C.I.T., Vs. 760, Khuteton Ka Rasta, Kishanpole Circle-1, Bazar, Jaipur. Jaipur. LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AAEFD 1208 P vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls@ Assessee by: Shri Rajiv Sogani & Ms. Shivangi Samdhani (CA) jktLo dh…