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CIT v. Ganga Prasad Birla (HUF)

199 ITR 173High Court#23384 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 358,232 Indian tax judgments — from 2016 to 2016.

Judgments citing CIT v. Ganga Prasad Birla (HUF)

Commissioner of Income Tax-II vs. M/s.Jayalakshmi Chits

ITTA/211/2008HC Telangana23 Mar 2016

Bench: RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY

The Commissioner of Income Tax-II vs. M/S Gulf Oil Corporation Pvt. Ltd

ITTA/195/2008HC Telangana23 Mar 2016

Bench: RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY

The Commissioner of Income Tax - VI vs. M/s. Manikanta Iron AND Hardware

ITTA/196/2008HC Telangana02 Mar 2016

Bench: RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY

CIT v. Ganga Prasad Birla (HUF) (199 ITR 173) — Cited in 3 Judgments | BharatTax