CIT v. Ganeshilal Ramkrishna

154 Taxmann 238High Court2006#22754 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 348,615 Indian tax judgments — from 2024 to 2024.

Judgments citing CIT v. Ganeshilal Ramkrishna

Bbcpl-Skpl (Jv), Jamui vs. PCIT Central, Patna

In the result, the appeal of the assessee is allowed

ITA 124/PAT/2023[2018-19]Status: DisposedITAT Patna17 Apr 2024AY 2018-19

Bench: Shri Rajpal Yadav, Vice-(Kz) & Dr. Manish Borad

Section 127Section 142(1)Section 143(2)Section 143(3)Section 263

…ITA No. 124/PAT/2023 Assessment Year: 2018-2019 BBCPL- SKPL (JV) IN THE INCOME TAX APPELLATE TRIBUNAL, KOLKATA-PATNA ‘e-COURT’, KOLKATA [Hybrid Court Hearing] Before Shri Rajpal Yadav, Vice-President (KZ) & Dr. Manish Borad, Accountant Member I.T.A. No. 124/PAT/2023 Assessment Year: 2018-2019 BBCPL-SKPL (JV),……………………………........ Appellant Ground Floor, Jamui Bazar, Jamui-811307, Bihar [PAN: AADAB1903F] -Vs.- Principal Commissioner of Income Tax,....Respondent Central, Patna, Central Revenue Building, 3rd Floor, Beer Chand Patel Marg, Patna-800001, Bihar Appearances by: Shri A.K. Rastogi, Advocate, appeared on…

Balkrishna Bhalotia Construction Private Limited, Jamui vs. PCIT Central, Patna

In the result, the appeal of the assessee is allowed

ITA 123/PAT/2023[2018-19]Status: DisposedITAT Patna17 Apr 2024AY 2018-19

Bench: Shri Rajpal Yadav, Vice-(Kz) & Dr. Manish Borad

Section 133ASection 142(1)Section 143(2)Section 263

…ITA No. 123/PAT/2023 Assessment Year: 2018-2019 Balkrishna Bhalotia Construction Pvt. Ltd. IN THE INCOME TAX APPELLATE TRIBUNAL, KOLKATA-PATNA ‘e-COURT’, KOLKATA [Hybrid Court Hearing] Before Shri Rajpal Yadav, Vice-President (KZ) & Dr. Manish Borad, Accountant Member I.T.A. No. 123/PAT/2023 Assessment Year: 2018-2019 Balkrishna Bhalotia Construction Pvt. Ltd.,Appellant Ground Floor, Nera Jamui, Police Station Jamui, Jamui-811307, Bihar, India [PAN: AABCB9336Q] -Vs.- Principal Commissioner of Income Tax,....Respondent Central, Patna, Central Revenue Building, 3rd Floor, Beer Chand Patel Marg, Patna-800001, B…

Bbcpl-Rcpl (Jv), Jamui vs. PCIT Central, Patna

In the result, the appeal of the assessee is allowed

ITA 122/PAT/2023[2018-19]Status: DisposedITAT Patna17 Apr 2024AY 2018-19

Bench: Shri Rajpal Yadav, Vice-(Kz) & Dr. Manish Borad

Section 127Section 133ASection 142(1)Section 143(2)Section 143(3)Section 263

…ITA No. 122/PAT/2023 Assessment Year: 2018-2019 BBCPL- RCPL (JV) IN THE INCOME TAX APPELLATE TRIBUNAL, KOLKATA-PATNA ‘e-COURT’, KOLKATA [Hybrid Court Hearing] Before Shri Rajpal Yadav, Vice-President (KZ) & Dr. Manish Borad, Accountant Member I.T.A. No. 122/PAT/2023 Assessment Year: 2018-2019 BBCPL-RCPL (JV),……………………………........ Appellant Jamui Bazar, Near Jamui Police Station, Jamui-811307, Bihar [PAN: AACAB5256G] -Vs.- Principal Commissioner of Income Tax,....Respondent Central, Patna, Central Revenue Building, 3rd Floor, Beer Chand Patel Marg, Patna-800001, Bihar Appearances by: Shri A.K. Rastogi, Advocate…