CIT v. Friends & Friends Shipping Pvt Ltd.

234 Taxmann 509Reported decision2015#20096 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2016 to 2019.

Judgments citing CIT v. Friends & Friends Shipping Pvt Ltd.

DCIT, C-1, LUDHIANA vs. M/S VARDHMAN SPECIAL STEELS LTD., LUDHIANA

In the result, the appeal of the Revenue is dismissed

ITA 407/CHANDI/2018[2014-15]Status: DisposedITAT Chandigarh04 Apr 2019AY 2014-15

Bench: Shri Sanjay Garg & Smt. Annapurna Guptadci T M/S Vardhman Special Steels Ltd Circle- 1, Vardhman Premises, Chandigarh Road, Ludhiana Ludhiana Vs. Pan No. – Aadcv4812B Appellant Respondent M/S Vardhman Special Steels Ltd Dci T Vardhman Premises, Chandigarh Road, Circle- 1, Ludhiana Ludhiana Vs. Pan No. – Aadcv4812B Appellant Respondent

For Appellant: Shri. Vineet Jain, AdvFor Respondent: Shri. G.S. Phani Kishor, CI T(DR)
Section 14ASection 250(6)

…IN THE INCOME TAX APPELLATE TRIBUNAL DIVISION BENCH ’B’, CHANDIGARH BEFORE SHRI SANJAY GARG, JUDICIAL MEMBER AND SMT. ANNAPURNA GUPTA, ACCOUNTANT MEMBER DCI T M/s Vardhman Special Steels Ltd Circle- 1, Vardhman Premises, Chandigarh Road, Ludhiana Ludhiana Vs. PAN No. – AADCV4812B Appellant Respondent M/s Vardhman Special Steels Ltd DCI T Vardhman Premises, Chandigarh Road, Circle- 1, Ludhiana Ludhiana Vs. PAN No. – AADCV4812B Appellant Respondent Department by : Shri. G.S. Phani Kishor, CI T(DR) Assessee by : Shri. Vineet Jain, Adv . Date of hearing :20/03/2019 Date of Pronouncement :04/04/2019 O R D E R PER…

M/S VARDHMAN SPECIAL STEELS LTD.,LUDHIANA vs. DCIT, C-1, LUDHIANA

In the result, the appeal of the Revenue is dismissed

ITA 350/CHANDI/2018[2014-15]Status: DisposedITAT Chandigarh04 Apr 2019AY 2014-15

Bench: Shri Sanjay Garg & Smt. Annapurna Guptadci T M/S Vardhman Special Steels Ltd Circle- 1, Vardhman Premises, Chandigarh Road, Ludhiana Ludhiana Vs. Pan No. – Aadcv4812B Appellant Respondent M/S Vardhman Special Steels Ltd Dci T Vardhman Premises, Chandigarh Road, Circle- 1, Ludhiana Ludhiana Vs. Pan No. – Aadcv4812B Appellant Respondent

For Appellant: Shri. Vineet Jain, AdvFor Respondent: Shri. G.S. Phani Kishor, CI T(DR)
Section 14ASection 250(6)

…IN THE INCOME TAX APPELLATE TRIBUNAL DIVISION BENCH ’B’, CHANDIGARH BEFORE SHRI SANJAY GARG, JUDICIAL MEMBER AND SMT. ANNAPURNA GUPTA, ACCOUNTANT MEMBER DCI T M/s Vardhman Special Steels Ltd Circle- 1, Vardhman Premises, Chandigarh Road, Ludhiana Ludhiana Vs. PAN No. – AADCV4812B Appellant Respondent M/s Vardhman Special Steels Ltd DCI T Vardhman Premises, Chandigarh Road, Circle- 1, Ludhiana Ludhiana Vs. PAN No. – AADCV4812B Appellant Respondent Department by : Shri. G.S. Phani Kishor, CI T(DR) Assessee by : Shri. Vineet Jain, Adv . Date of hearing :20/03/2019 Date of Pronouncement :04/04/2019 O R D E R PER…

DCIT 8(1), MUMBAI vs. ENERCON INDIA LTD, MUMBAI

In the result, both the appeals of the revenue are dismissed

ITA 4089/MUM/2012[2008-09]Status: DisposedITAT Mumbai08 Mar 2016AY 2008-09

Bench: Shri C.N. Prasad, Jm & Shri Rajesh Kumar, Am आमकय अऩीर सं./I.T.A. No.6751/Mum/2011 (ननधधायण वषा / Assessment Years: 2007-08) Dy. Commissioner Of Income Tax M/S Enercon India Limited, –Range 8(1), Enercon Tower, A-9, Room No.210, Veera Industrial Estate, फनधभ/ Aayakar Bhavan, Veera Desai Road, Vs. M.K.Road, Andheri (W), Mumbai-400020 Mumbai-400053

For Appellant: Shri Manjunatha SwamyFor Respondent: Shri J P Bairagra
Section 115JSection 143(2)Section 143(3)Section 14ASection 36(1)(iii)Section 43(5)Section 43(5)(a)

…आयकर अपीऱीय अधिकरण, म ुंबई न्यायपीठ “ई” म ुंबई IN THE INCOME TAX APPELLATE TRIBUNAL “E” BENCH, MUMBAI श्री सी. एन.प्रसाद, न्याययक सदस्य एवं श्री राजेश कुमार, ऱेखा सदस्य के समक्ष BEFORE SHRI C.N. PRASAD, JM AND SHRI RAJESH KUMAR, AM आमकय अऩीर सं./I.T.A. No.6751/Mum/2011 (ननधधायण वषा / Assessment Years: 2007-08) Dy. Commissioner of Income Tax M/s Enercon India Limited, –Range 8(1), Enercon Tower, A-9, Room No.210, Veera Industrial Estate, फनधभ/ Aayakar Bhavan, Veera Desai Road, Vs. M.K.Road, Andheri (W), Mumbai-400020 Mumbai-400053 (अऩीरधथी /Appellant) (प्रत्मथी / Respondent) : आमकय अऩीर सं./I.T.A. No.4089/Mum/…

A.C.I.T. 8(1), MUMBAI vs. ENERCON INDIA LIMITED, MUMBAI

In the result, both the appeals of the revenue are dismissed

ITA 6751/MUM/2011[2007-08]Status: DisposedITAT Mumbai08 Mar 2016AY 2007-08

Bench: Shri C.N. Prasad, Jm & Shri Rajesh Kumar, Am आमकय अऩीर सं./I.T.A. No.6751/Mum/2011 (ननधधायण वषा / Assessment Years: 2007-08) Dy. Commissioner Of Income Tax M/S Enercon India Limited, –Range 8(1), Enercon Tower, A-9, Room No.210, Veera Industrial Estate, फनधभ/ Aayakar Bhavan, Veera Desai Road, Vs. M.K.Road, Andheri (W), Mumbai-400020 Mumbai-400053

For Appellant: Shri Manjunatha SwamyFor Respondent: Shri J P Bairagra
Section 115JSection 143(2)Section 143(3)Section 14ASection 36(1)(iii)Section 43(5)Section 43(5)(a)

…आयकर अपीऱीय अधिकरण, म ुंबई न्यायपीठ “ई” म ुंबई IN THE INCOME TAX APPELLATE TRIBUNAL “E” BENCH, MUMBAI श्री सी. एन.प्रसाद, न्याययक सदस्य एवं श्री राजेश कुमार, ऱेखा सदस्य के समक्ष BEFORE SHRI C.N. PRASAD, JM AND SHRI RAJESH KUMAR, AM आमकय अऩीर सं./I.T.A. No.6751/Mum/2011 (ननधधायण वषा / Assessment Years: 2007-08) Dy. Commissioner of Income Tax M/s Enercon India Limited, –Range 8(1), Enercon Tower, A-9, Room No.210, Veera Industrial Estate, फनधभ/ Aayakar Bhavan, Veera Desai Road, Vs. M.K.Road, Andheri (W), Mumbai-400020 Mumbai-400053 (अऩीरधथी /Appellant) (प्रत्मथी / Respondent) : आमकय अऩीर सं./I.T.A. No.4089/Mum/…

CIT v. Friends & Friends Shipping Pvt Ltd. (234 Taxmann 509) — Cited in 4 Judgments | BharatTax