KABEL METAL POWER CABLES LTD,THANE vs. DY. COMMISSIONER OF INCOME TAX, CIRCLE-5(2)(1), MUMBAI
In the result, the appeal of the assessee bearing ITA No
ITA 4789/MUM/2025[2014-15]Status: DisposedITAT Mumbai10 Feb 2026AY 2014-15
Bench: Shri Anikesh Banerjee & Shri Makarand Vasant Mahadeokarita No.4789/Mum/2025 (Assessment Year: 2014-15)
For Appellant: Shri Prakash Jhujhunwala a/w Shri Saiprasad GhoshFor Respondent: Shri Ritesh Misra (CIT DR)
Section 139(1)Section 143(2)Section 147Section 148Section 250
…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “E”, MUMBAI BEFORE SHRI ANIKESH BANERJEE, JUDICIAL MEMBER AND SHRI MAKARAND VASANT MAHADEOKAR, ACCOUNTANT MEMBER ITA No.4789/Mum/2025 (Assessment year: 2014-15) Kabel Metal Power Cables Ltd vs The Deputy Commissioner of Flat No.902, Opp. J.K. Income Tax, Circle 5(2)(1), Singhaniya School, Anmol Mumbai Residency, Thane, Room No.571, 5th floor, Aayakar Maharashtra-400606 Bhavan, M.K. Road, Mumbai- PAN:AAECK1357M 400020 APPELLANT RESPONDENT Assessee by :Shri Prakash Jhujhunwala a/w Shri Saiprasad Ghosh Respondent by :Shri Ritesh Misra (CIT DR) Date of hearing : 02/…