CIT v. Finlay Mills Ltd.

247 Taxmann 397High Court#23942 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2021 to 2023.

Judgments citing CIT v. Finlay Mills Ltd.

ACIT Circle-4(2), New Delhi vs. Beacon Higher Education Services Pvt Ltd, New Delhi

In the result, the appeal of the Revenue is allowed

ITA 2335/DEL/2019[2012-13]Status: DisposedITAT Delhi17 Jul 2023AY 2012-13

Bench: Sh. Saktijit Deydr. B. R. R. Kumar

For Appellant: Sh. Ajay Vohra, Sr. AdvFor Respondent: Sh. P. Praveen Sidharth, CIT DR
Section 154Section 2Section 32(1)(ii)

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘A’, NEW DELHI Before Sh. Saktijit Dey, Vice President Dr. B. R. R. Kumar, Accountant Member ITA No. 2335/Del/2019 : Asstt. Year: 2012-13 ACIT, Vs. M/s Beacon Higher Education Services Pvt. Ltd., S-40, 2nd Floor, Vasant Circle-4(2), New Delhi-110002 Square Mall, Plot-A, Sector-B, Pocket-V, Vasant Kunj, New Delhi-110070 (APPELLANT) (RESPONDENT) PAN No. AAECB1283F Assessee by : Sh. Ajay Vohra, Sr. Adv. Sh. Deepesh Jain, Adv. Revenue by : Sh. P. Praveen Sidharth, CIT DR Date of Hearing: 18.04.2023 Date of Pronouncement: 17.07.2023 ORDER Per Dr. B. R. R. Kumar, Accoun…

Viacom 18 Media P. Ltd, Mumbai vs. ACIT, Circle - 16 (1), Mumbai

In the result, appeal filed by the assessee is allowed

ITA 6853/MUM/2018[2014-15]Status: DisposedITAT Mumbai03 Jan 2022AY 2014-15

Bench: Shri S. Rifaur Rahman, Hon'Ble & Shri Pavan Kumar Gadale, Hon'Blem/S. Viacom 18 Media Pvt. Ltd., V. Acit – 16(1) Zion Bizworld, Subhash Road-A 4Th Floor, Room No. 439 Near Garware Office, Vile Parle (E) Aayakar Bhavan Mumbai - 400057 M.K. Road Mumbai - 400020 Pan: Aaacm9164E (Appellant) (Respondent) Assessee By : Shri Nimesh Vora Department By : S.N. Kabra

For Appellant: Shri Nimesh VoraFor Respondent: S.N. Kabra

…IN THE INCOME TAX APPELLATE TRIBUNAL (VIRTUAL COURT) “F” BENCH, MUMBAI BEFORE SHRI S. RIFAUR RAHMAN, HON'BLE ACCOUNTANT MEMBER AND SHRI PAVAN KUMAR GADALE, HON'BLE JUDICIAL MEMBER M/s. Viacom 18 Media Pvt. Ltd., v. ACIT – 16(1) Zion Bizworld, Subhash Road-A 4th Floor, Room No. 439 Near Garware Office, Vile Parle (E) Aayakar Bhavan Mumbai - 400057 M.K. Road Mumbai - 400020 PAN: AAACM9164E (Appellant) (Respondent) Assessee by : Shri Nimesh Vora Department by : S.N. Kabra Date of Hearing : 05.10.2021 Date of Pronouncement : 03.01.2022 O R D E R PER S. RIFAUR RAHMAN (AM) 1. This appeal is filed by the assessee aga…

Viacom 18 Media P.Ltd, Mumbai vs. Addl CIT 11(1), Mumbai

In the result, assessee‟s appeal for A

ITA 8754/MUM/2010[2006-07]Status: DisposedITAT Mumbai03 Sept 2021AY 2006-07

Bench: Shri C.N. Prasad & Shri S. Rifaur Rahman

…IN THE INCOME TAX APPELLATE TRIBUNAL “J” BENCH, MUMBAI BEFORE SHRI C.N. PRASAD, JUDICIAL MEMBER AND SHRI S. RIFAUR RAHMAN, ACCOUNTANT MEMBER ITA no.8754/Mum./2010 (Assessment Year : 2006–07) Viacom 18 Media Pvt. Ltd. Zion Bizworld, Subhash Road–A ……………. Appellant Near Garware Office, Vile Parle (E) Mumbai 400 057 PAN – AAACM9164E v/s Asstt. Commissioner of Income Tax ……………. Respondent Range–11(2), Mumbai IT(TP)A no.7337/Mum./2012 (Assessment Year : 2007–08) Viacom 18 Media Pvt. Ltd. Zion Bizworld, Subhash Road–A ……………. Appellant Near Garware Office, Vile Parle (E) Mumbai 400 057 PAN – AAACM9164E v/s Addl. Comm…