CIT v. Expert Outsource Pvt. Ltd.

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judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2017 to 2019.

Judgments citing CIT v. Expert Outsource Pvt. Ltd.

M/S. Robosoft Technologies Pvt. Ltd., Udupi vs. The Deputy Commissioner of Income Tax, Circle - 1, Udupi

In the result, the four appeals filed by the assessee are allowed in the terms indicated above

ITA 497/BANG/2017[2010 - 2011]Status: DisposedITAT Bangalore29 Nov 2019

Bench: Shri Arun Kumar Garodia & Shri Pavan Kumar Gadale

For Appellant: Smt. Sheetal Borkar, AdvocateFor Respondent: Shri Shahnawaz-ul-Rahman, JCIT (DR)

Section 10ASection 36(1)(iii)

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH : BANGALORE BEFORE SHRI ARUN KUMAR GARODIA, ACCOUNTANT MEMBER AND SHRI PAVAN KUMAR GADALE, JUDICIAL MEMBER ITA Nos. 497 to 500/Bang/2017 Assessment Years : 2010-11 to 2013-14 M/s. Robosoft Technologies The Deputy Commissioner Pvt. Ltd., of Income Tax, 217, N.H. 17, Santhekatte, Vs. Circle – 1, Udupi – 576 105. Udupi. PAN: AACCR0768B APPELLANT RESPONDENT Assessee by : Smt. Sheetal Borkar, Advocate Revenue by : Shri Shahnawaz-ul-Rahman, JCIT (DR) Date of hearing : 05.09.2019 Date of Pronouncement : 25.10.2019 O R D E R Per Shri A.K. Garodia, Accountant Member All thes…

ITO, New Delhi vs. M/S. Opk E Services Pvt. Ltd., New Delhi

In the result, Departmental appeal is dismissed

ITA 6976/DEL/2014[2010-11]Status: DisposedITAT Delhi26 Sept 2017AY 2010-11

Bench: Shri Bhavnesh Saini & Shri L. P. Sahu. I. T. Appeal No. 6976/Del/2014 Assessment Year : 2010–11. Income Tax Officer, M/S. Opk E Services Pvt. Ltd., Ward : 19 (1), Vs. C–117, Okhla Industrial Area, New Delhi. Phase–I, New Delhi – 110 020. Pan : Aaaco 8419 L (Appellant) (Respondent)

For Appellant: Shri Parveen Jindal, C. AFor Respondent: Ms. Rekha Vimal, Sr. D. R

Section 10ASection 10BSection 1U

…1 I. T. Appeal No. 6976/Del/2014 Assessment Year : 2010–11. IN THE INCOME TAX APPELLATE TRIBUNAL [ DELHI BENCHES: “E” NEW DELHI ] BEFORE SHRI BHAVNESH SAINI, JUDICIAL MEMBER AND SHRI L. P. SAHU, ACCOUNTANT MEMBER. I. T. Appeal No. 6976/Del/2014 Assessment Year : 2010–11. Income Tax Officer, M/s. OPK E Services Pvt. Ltd., Ward : 19 (1), Vs. C–117, Okhla Industrial Area, New Delhi. Phase–I, New Delhi – 110 020. PAN : AAACO 8419 L (Appellant) (Respondent) Assessee by : Shri Parveen Jindal, C. A.; Department by : Ms. Rekha Vimal, Sr. D. R.; Date of Hearing : 25.09.2017 Date of Pronouncement : 26.09.2017 O R D…

ITO, New Delhi vs. M/S. Ons Interactive Solutions Pvt. Ltd., New Delhi

In the result, the Appeal filed by the Revenue and Cross

ITA 4084/DEL/2014[2010-11]Status: DisposedITAT Delhi22 Mar 2017AY 2010-11

Bench: Shri H.S. Sidhu & Shri Prashant Maharishii.T.A. No. 4084/Del/2014 A.Y. : 2010-11 Income Tax Officer, M/S Ons Interactive Ward-13(4), Vs. Solutions Pvt. Ltd., New Delhi G-4, Ndse-Ii, New Delhi (Pan: Aaac09093N) (Appellant) (Respondent) & C.O. No. 81/Del/2015 In I.T.A. No. 4084/Del/2014 A.Y. : 2010-11 M/S Ons Interactive Income Tax Officer, Solutions Pvt. Ltd., Vs. Ward-13(4), G-4, Ndse-Ii, New Delhi New Delhi (Pan: Aaac09093N) (Appellant) (Respondent)

For Appellant: Sh. R.K.Sindwani, CAFor Respondent: Sh. Rajesh Kumar, Sr. DR

Section 10ASection 10A(2)Section 143(2)Section 143(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “E”, NEW DELHI BEFORE SHRI H.S. SIDHU, JUDICIAL MEMBER AND SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER I.T.A. No. 4084/DEL/2014 A.Y. : 2010-11 INCOME TAX OFFICER, M/S ONS INTERACTIVE Ward-13(4), VS. SOLUTIONS PVT. LTD., New Delhi G-4, NDSE-II, NEW DELHI (PAN: AAAC09093N) (APPELLANT) (RESPONDENT) AND C.O. NO. 81/DEL/2015 IN I.T.A. No. 4084/DEL/2014 A.Y. : 2010-11 M/S ONS INTERACTIVE INCOME TAX OFFICER, SOLUTIONS PVT. LTD., VS. Ward-13(4), G-4, NDSE-II, New Delhi NEW DELHI (PAN: AAAC09093N) (APPELLANT) (RESPONDENT) Department by : Sh. Rajesh Kumar, Sr. DR Assessee…