CIT v. Empire Builtech (P.) Ltd Delhi High Court

228 Taxmann 346High Court2015#23772 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 341,001 Indian tax judgments — from 2016 to 2025.

Sections most often in play

Section 147 Section 68 Section 131 Section 132(4)Section 133(6)Section 143(3)Section 148 Section 151

Judgments citing CIT v. Empire Builtech (P.) Ltd Delhi High Court

Eastern and Western Dresses Trading Private Limited, New Delhi vs. ITO Ward-8(1), New Delhi

Appeal is dismissed

ITA 1939/DEL/2020[2011-12]Status: DisposedITAT Delhi03 Jul 2025AY 2011-12

Bench: Shri Satbeer Singh Godara & Shri S. Rifaur Rahmanassessment Year: 2011-12 Vs. Income Tax Officer, M/S. Eastern & Western Dresses Trading Pvt. Ltd., Ward-8(1), No. 7, Shankar Vihar, New Delhi New Delhi Pan: Aabce5153G (Appellant) (Respondent) Assessee By None Department By Sh. Rajesh Kumar Dhanesta, Sr. Dr

Section 143(3)Section 68

…IN THE INCOME TAX APPELLATE TRIBUNAL, DELHI BENCH: ‘B’ NEW DELHI BEFORE SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER AND SHRI S. RIFAUR RAHMAN, ACCOUNTANT MEMBER Assessment Year: 2011-12 Vs. Income Tax Officer, M/s. Eastern and Western Dresses Trading Pvt. Ltd., Ward-8(1), No. 7, Shankar Vihar, New Delhi New Delhi PAN: AABCE5153G (Appellant) (Respondent) Assessee by None Department by Sh. Rajesh Kumar Dhanesta, Sr. DR Date of hearing 03.07.2025 Date of pronouncement 03.07.2025 ORDER PER SATBEER SINGH GODARA, JM This assessee’s appeal for assessment year 2011-12, arises against the Commissioner of Income Tax (Appea…

Bharath Hi-Tech Builders Pvt. Ltd., Bangalore vs. Dy. CIT, Circle-1(1)(2), Bangalore

In the result, the appeal filed by the assessee is partly allowed

ITA 1034/BANG/2023[2009-10]Status: DisposedITAT Bangalore11 Mar 2024AY 2009-10

Bench: Shri George George K, Vice- & Shri Laxmi Prasad Sahu

For Appellant: Sri.Inder Paul Bansal & Sri.Vivek BansalFor Respondent: Sri.Nilanjan Dey, Addl.CIT-DR

Section 147Section 148Section 151Section 153ASection 250

…IN THE INCOME TAX APPELLATE TRIBUNAL BANGALORE BENCHES “A”, BANGALORE Before Shri George George K, Vice-President & Shri Laxmi Prasad Sahu, Accountant Member ITA No.1034/Bang/2023 : Asst.Year 2009-2010 Bharath Hi-Tech Builders Pvt. Ltd. The Deputy Commissioner of 304 & 306 Gold Tower, 3rd Floor Income-tax, Circle 1(1)(2) v. Gold Residency Road Bangalore. Bangalore – 560 025. PAN : AAACK8043N. (Appellant) (Respondent) Appellant by : Sri.Inder Paul Bansal & Sri.Vivek Bansal Respondent by : Sri.Nilanjan Dey, Addl.CIT-DR Date of Pronouncement : 11.03.2024 Date of Hearing : 07.03.2024 O R D E R Per George George K, V…

Hassan Ali Khan, Mumbai vs. DCIT Cen Cir 2, Mumbai

In the result, the assessee’s appeals for all the years are partly allowed and partly allowed for statistical purposes

ITA 4156/MUM/2010[2001-02]Status: DisposedITAT Mumbai29 Feb 2016AY 2001-02

Bench: Shri D. Manmohan, Vp & Shri Sanjay Arora, Am Sr. No.

For Appellant: None (written submissions)For Respondent: Shri Girish Dave &

Section 153A

…आयकर अपील"य अ"धकरण “डी” "यायपीठ मुंबई म"। IN THE INCOME TAX APPELLATE TRIBUNAL “D” BENCH, MUMBAI "ी डी. म"मोहन, उपा"य" एवं "ी संजय अरोड़ा, लेखा सद"य के सम" । BEFORE SHRI D. MANMOHAN, VP AND SHRI SANJAY ARORA, AM Sr. No. ITA No. Appellant Respondent A.Y. Hassan Ali Khan Dy. CIT, Central Valentine Society, 1 Tulip, Circle-2, 4156 to 2001-02 to North Main Road, Koregaon Mumbai 1. 4162/M/2010 2007-08 Park, Pune-411 001 PAN No. AOMPK 8155 J अपीलाथ" क" ओर से / Appellant by : None (written submissions) ""यथ" क" ओर से/Respondent by : Shri Girish Dave & Ms.Kadambari Dave सुनवाई क" तार"ख / : 17.02.2016 Date of Hearing घोषणा…