CIT v. Eli Lilly & Co.(India) Pvt. Ltd.

178 Taxmann 505Supreme Court of India2009#560 most cited
172

judgments rely on this decision, according to BharatTax’s citation analysis of 366,470 Indian tax judgments — from 2011 to 2026.

Also referred to as

CIT v Eli Lilly & Co India · foreign salary payment · expatriate salary · deductibility of foreign salary · Section 192 · Section 201 · assessee in default · tax deduction at source · international taxation · DTAA · tax treaty

Also reported as

312 ITR 2235

Sections most often in play

Section 90Section 139(1)Section 143(1)Section 154Section 1961Section 90ASection 10A(5)Section 10B(5)
Read the full judgment

Issues it is cited on

section 295section 90aazadi bachao andolansection 91foreign tax creditsection 90(2)section 80acsection 139(5)section 80atax treatysection 90section 29

Judgments citing CIT v. Eli Lilly & Co.(India) Pvt. Ltd.

Shyamol Banerji, Bangalore vs. Deputy Commissioner of Income-Tax, CPC, Bangalore

In the result, the appeal is allowed

ITA 26/BANG/2023[2019-20]Status: DisposedITAT Bangalore13 Feb 2023AY 2019-20
For Appellant: Shri Navaneeth N. Kini, A.RFor Respondent: Shri Ganesh R Ghale, Standing Counsel for department
Section 143(1)Section 154Section 90

…ITA No.25&26/Bang/2023 Shyamol Banerji, Bangalore IN THE INCOME TAX APPELLATE TRIBUNAL “SMC” “A’’ BENCH: BANGALORE SHRI LAXMI PRASAD SAHU, ACCOUNTANT MEMBER ITA No.25&26/Bang/2023 Assessment Years : 2018-19 & 2019-20 Shyamol Banerji Flat No.3131, D-2 Block Windmills of Your Mind Road 5B Deputy Commissioner of EPIP Zone Vs. Income-tax Whitefield CPC Bangalore Bangalore PAN NO : ABUPB5760H APPELLANT RESPONDENT Appellant by : Shri Navaneeth N. Kini, A.R. Respondent by : Shri Ganesh R Ghale, Standing Counsel for department. Date of Hearing : 13.02.2023 Date of Pronouncement : 13.02.2023 O R D E R These two…

Shyamol Banerji, Bangalore vs. Deputy Commissioner of Income-Tax, CPC, Bangalore

In the result, the appeal is allowed

ITA 25/BANG/2023[2018-19]Status: DisposedITAT Bangalore13 Feb 2023AY 2018-19
For Appellant: Shri Navaneeth N. Kini, A.RFor Respondent: Shri Ganesh R Ghale, Standing Counsel for department
Section 143(1)Section 154Section 90

…ITA No.25&26/Bang/2023 Shyamol Banerji, Bangalore IN THE INCOME TAX APPELLATE TRIBUNAL “SMC” “A’’ BENCH: BANGALORE SHRI LAXMI PRASAD SAHU, ACCOUNTANT MEMBER ITA No.25&26/Bang/2023 Assessment Years : 2018-19 & 2019-20 Shyamol Banerji Flat No.3131, D-2 Block Windmills of Your Mind Road 5B Deputy Commissioner of EPIP Zone Vs. Income-tax Whitefield CPC Bangalore Bangalore PAN NO : ABUPB5760H APPELLANT RESPONDENT Appellant by : Shri Navaneeth N. Kini, A.R. Respondent by : Shri Ganesh R Ghale, Standing Counsel for department. Date of Hearing : 13.02.2023 Date of Pronouncement : 13.02.2023 O R D E R These two…

Subramanian Sreeram, Bangalore vs. CIT(Appeals)-NFAC, National Faceless Appeal Centre

The appeal is allowed in favour of the assessee

ITA 1027/BANG/2022[2021-22]Status: DisposedITAT Bangalore08 Dec 2022AY 2021-22

Bench: Shri N.V. Vasudevan & Ms. Padmavathy Sassessment Year : 2021-22

For Appellant: Shri Navneet N. Kini, CAFor Respondent: Shri Manjunath Karkihalli, CIT(DR)(ITAT), Bengaluru
Section 143(1)Section 90

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH : BANGALORE BEFORE SHRI N.V. VASUDEVAN, VICE PRESIDENT AND Ms. PADMAVATHY S, ACCOUNTANT MEMBER Assessment year : 2021-22 Subramanian Sreeram, Vs. The Assistant Director of B 506, Brigade Metropolis, Income Tax, Whitefield Road, CPC, Mahadevapura S.O., Bangalore. Bengaluru – 560 048. PAN: AKTPS 9574N APPELLANT RESPONDENT Appellant by : Shri Navneet N. Kini, CA Respondent by : Shri Manjunath Karkihalli, CIT(DR)(ITAT), Bengaluru. Date of hearing : 06.12.2022 Date of Pronouncement : 08.12.2022 O R D E R Per Padmavathy S., Accountant Member This appeal is against th…

Sanjiv Gopal, Bengaluru vs. Assistant Director of Income Tax, CPC, Bangalore

In the result, the appeal is allowed

ITA 743/BANG/2022[2020-21]Status: DisposedITAT Bangalore29 Sept 2022AY 2020-21

Bench: Shri N. V. Vasudevan & Shri Chandra Poojariassessment Year : 2020-21 Shri. Sanjiv Gopal, Vs. Adit, No.181, Ground Floor Mandara, Cpc, 2B Cross, 4Th Main, Domlur 2Nd Stage, Bengaluru. Bengaluru – 560 071. Pan : Agvpg 2262 P Appellant Respondent Assessee By : Shri. V. Sridhar, Ca Revenue By : Shri. Gudimella V. P. Pavan Kumar, Jcit(Dr)(Itat), Bengaluru. Date Of Hearing : 27.09.2022 Date Of Pronouncement : 29.09.2022 O R D E R Per N. V. Vasudevan

For Appellant: Shri. V. Sridhar, CAFor Respondent: Shri. Gudimella V. P. Pavan Kumar, JCIT(DR)(ITAT), Bengaluru
Section 139Section 139(1)Section 139(5)Section 143(1)Section 90

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH : BANGALORE BEFORE SHRI N. V. VASUDEVAN, VICE PRESIDENT AND SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER Assessment Year : 2020-21 Shri. Sanjiv Gopal, Vs. ADIT, No.181, Ground Floor Mandara, CPC, 2B Cross, 4th Main, Domlur 2nd Stage, Bengaluru. Bengaluru – 560 071. PAN : AGVPG 2262 P APPELLANT RESPONDENT Assessee by : Shri. V. Sridhar, CA Revenue by : Shri. Gudimella V. P. Pavan Kumar, JCIT(DR)(ITAT), Bengaluru. Date of hearing : 27.09.2022 Date of Pronouncement : 29.09.2022 O R D E R Per N. V. Vasudevan, Vice President This is an appeal filed by the assessee against the…

Anuj Bhagwati, Mumbai vs. DCIT, Circle 1(1)(1), Mumbai

In the result, the appeal is allowed

ITA 1845/MUM/2022[2019-2020]Status: DisposedITAT Mumbai20 Sept 2022AY 2019-2020

Bench: Shri Baskaran B.R& Shri Pavan Kumar Gadale & Anuj Bhagwati Deputy Commissioner Of Income Tax- Nishant House, 6, Circle – 1(1)(1), Mumbai, Carmichael Road, Room No.533, 5Th Floor, Cumballa Hill S.O, Mumbai-400086 Aayakar Bhavan, M.K. Road Pan: Aehpb1858C Mumbai-400020 Appellant Respondent

For Appellant: NoneFor Respondent: Shri. Manoj Sinha.DR
Section 143(1)Section 143(2)Section 143(3)Section 90

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “A”, MUMBAI BEFORE SHRI BASKARAN B.R, ACCOUNTANT MEMBER& SHRI PAVAN KUMAR GADALE, JUDICIAL MEMBER & Anuj Bhagwati Deputy Commissioner of Income Tax- Nishant House, 6, Circle – 1(1)(1), Mumbai, Carmichael Road, Room No.533, 5th Floor, Cumballa Hill S.O, Mumbai-400086 Aayakar Bhavan, M.K. Road PAN: AEHPB1858C Mumbai-400020 Appellant Respondent Appellant by : None Respondent by : Shri. Manoj Sinha.DR Date of hearing : 13/09/2022 Date of pronouncement : 20/09/2022 ORDER PER PAVAN KUMAR GADALE, JM: These are the two appeals filed by the assessee against the separa…

Anuj Bhagwati, Mumbai vs. DCIT, Circle 1(1)(1), Mumbai

In the result, the appeal is allowed

ITA 1844/MUM/2022[2018-2019]Status: DisposedITAT Mumbai20 Sept 2022AY 2018-2019

Bench: Shri Baskaran B.R& Shri Pavan Kumar Gadale & Anuj Bhagwati Deputy Commissioner Of Income Tax- Nishant House, 6, Circle – 1(1)(1), Mumbai, Carmichael Road, Room No.533, 5Th Floor, Cumballa Hill S.O, Mumbai-400086 Aayakar Bhavan, M.K. Road Pan: Aehpb1858C Mumbai-400020 Appellant Respondent

For Appellant: NoneFor Respondent: Shri. Manoj Sinha.DR
Section 143(1)Section 143(2)Section 143(3)Section 90

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “A”, MUMBAI BEFORE SHRI BASKARAN B.R, ACCOUNTANT MEMBER& SHRI PAVAN KUMAR GADALE, JUDICIAL MEMBER & Anuj Bhagwati Deputy Commissioner of Income Tax- Nishant House, 6, Circle – 1(1)(1), Mumbai, Carmichael Road, Room No.533, 5th Floor, Cumballa Hill S.O, Mumbai-400086 Aayakar Bhavan, M.K. Road PAN: AEHPB1858C Mumbai-400020 Appellant Respondent Appellant by : None Respondent by : Shri. Manoj Sinha.DR Date of hearing : 13/09/2022 Date of pronouncement : 20/09/2022 ORDER PER PAVAN KUMAR GADALE, JM: These are the two appeals filed by the assessee against the separa…

Shashidhar Seetharam Sharma, Bangalore vs. Assistant Director of Income Tax Officer, CPC, Bangalore

In the result, the appeal is allowed

ITA 708/BANG/2022[2017-18]Status: DisposedITAT Bangalore19 Sept 2022AY 2017-18

Bench: Shri N. V. Vasudevan & Shri Chandra Poojariassessment Year : 2017-18 Shri. Shashidhar Seetharam Sharma, Vs. Ito, Flat B002, Renaissance Brindavan, Cpc, Uttarahalli Main Road, Bengaluru. Bengaluru South, Bengaluru – 560 061. Pan : Ahwps 5221 Q Appellant Respondent Assessee By : Shri. Y. Sridhar, Ca Revenue By : Shri. K. Sankar Ganesh, Jcit(Dr)(Itat), Bengaluru. Date Of Hearing : 19.09.2022 Date Of Pronouncement : 19.09.2022 O R D E R Per N. V. Vasudevan

For Appellant: Shri. Y. Sridhar, CAFor Respondent: Shri. K. Sankar Ganesh, JCIT(DR)(ITAT), Bengaluru
Section 139(1)Section 143(1)Section 90

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH : BANGALORE BEFORE SHRI N. V. VASUDEVAN, VICE PRESIDENT AND SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER Assessment Year : 2017-18 Shri. Shashidhar Seetharam Sharma, Vs. ITO, Flat B002, Renaissance Brindavan, CPC, Uttarahalli Main Road, Bengaluru. Bengaluru South, Bengaluru – 560 061. PAN : AHWPS 5221 Q APPELLANT RESPONDENT Assessee by : Shri. Y. Sridhar, CA Revenue by : Shri. K. Sankar Ganesh, JCIT(DR)(ITAT), Bengaluru. Date of hearing : 19.09.2022 Date of Pronouncement : 19.09.2022 O R D E R Per N. V. Vasudevan, Vice President This is an appeal filed by the Assessee ag…

Vinodkumar Lakshmipathi, Bangalore vs. Assistant Director of Income Tax, CPC, Bangalore

In the result, the appeal is allowed

ITA 680/BANG/2022[2018-19]Status: DisposedITAT Bangalore06 Sept 2022AY 2018-19

Bench: Shri Chandra Poojari & Shri George George K.Assessment Year: 2018-19

For Appellant: Shri Navaneeth Kini, A.RFor Respondent: Shri K.R. Narayana, D.R
Section 139Section 143(1)Section 90

…ITA No.680/Bang/2022 Vinodkumar Lakshmipathi, Bangalore IN THE INCOME TAX APPELLATE TRIBUNAL “B’’ BENCH: BANGALORE BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND SHRI GEORGE GEORGE K., JUDICIAL MEMBER Assessment Year: 2018-19 Vinodkumar Lakshmipathi No.14, 2nd Avenue, Vishveshwaraiah Enclave DR Bandre Road CIT(A) NFAC Vs. Kammagondanahalli Delhi Bangalore 560 015 PAN NO : ABVPL0743K APPELLANT RESPONDENT Appellant by : Shri Navaneeth Kini, A.R. Respondent by : Shri K.R. Narayana, D.R. Date of Hearing : 06.09.2022 Date of Pronouncement : 06.09.2022 O R D E R PER CHANDRA POOJARI, ACCOUNTANT MEMBER: Th…

M/S. Infineon Technologies India Pvt Ltd, Bengaluru vs. Deputy Commissioner of Income Tax, Circle-3(1)(1), Bengaluru

In the result the appeal filed by assessee stands allowed partly

ITA 2870/BANG/2017[2013-14]Status: DisposedITAT Bangalore31 Mar 2022AY 2013-14

Bench: Shri B. R. Baskaran & Smt. Beena Pillaiit(Tp)A No.2870/Bang/2017 Assessment Year: 2013-14 M/S. Infineon Technologies India Pvt. Ltd. Deputy Commissioner 9Th Floor Prestige Of Income-Tax Thirulakshmi Vs. Circle-3(1)(1) No.11 M.G. Road Bengaluru Bengaluru 560 001 Pan No : Aabcs6967N Appellant Respondent Appellant By : Shri K.R. Vasudevan, A.R. Shri Sumer Singh Meena, Respondent By : D.R. Date Of Hearing : 13.01.2022 Date Of Pronouncement : 31.03.2022 O R D E R Per Beena Pillai: Present Appeal Is Filed By Assessee Against The Order Dated 16/10/2017 Passed By The Ld.Dcit Under Section 143(3) R.W. Section 144C(13) For Assessment Year 2013-14 On Following Grounds Of Appeal: “The Grounds Mentioned Hereinafter Are Without Prejudice To One Another.

For Appellant: Shri K.R. Vasudevan, A.R
Section 133(6)Section 143(3)Section 144C(13)Section 40Section 92C

…IN THE INCOME TAX APPELLATE TRIBUNAL “A’’ BENCH: BANGALORE BEFORE SHRI B. R. BASKARAN, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER IT(TP)A No.2870/Bang/2017 Assessment Year: 2013-14 M/s. Infineon Technologies India Pvt. Ltd. Deputy Commissioner 9th Floor Prestige of Income-tax Thirulakshmi Vs. Circle-3(1)(1) No.11 M.G. Road Bengaluru Bengaluru 560 001 PAN NO : AABCS6967N APPELLANT RESPONDENT Appellant by : Shri K.R. Vasudevan, A.R. Shri Sumer Singh Meena, Respondent by : D.R. Date of Hearing : 13.01.2022 Date of Pronouncement : 31.03.2022 O R D E R PER BEENA PILLAI, JUDICIAL MEMBER: Present appeal…

State Bank of India vs. The Assistant Commissioner

Appeals stand dismissed

ITA/654/2018HC Karnataka17 Dec 2021

Bench: S.SUJATHA,RAVI V HOSMANI

Section 260

…IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 17TH DAY OF DECEMBER, 2021 PRESENT THE HON’BLE MRS.JUSTICE S.SUJATHA AND THE HON’BLE MR. JUSTICE RAVI V. HOSMANI I.T.A.No.663/2018 c/w I.T.A.No.642/2018, I.T.A.No.644/2018, I.T.A.No.646/2018, I.T.A.No.647/2018, I.T.A.No.648/2018, I.T.A.No.649/2018, I.T.A.No.650/2018, I.T.A.No.652/2018, I.T.A.No.666/2018, I.T.A.No.667/2018, I.T.A.No.669/2018, I.T.A.No.670/2018, I.T.A.No.654/2018, I.T.A.No.662/2018, I.T.A.No.664/2018, I.T.A.No.665/2018, I.T.A.No.671/2018, I.T.A.No.766/2018, I.T.A.No.768/2018, I.T.A.No.769/2018 & I.T.A.No.770…

State Bank of India vs. The Assistant Commissioner

Appeals stand dismissed

ITA/648/2018HC Karnataka17 Dec 2021

Bench: S.SUJATHA,RAVI V HOSMANI

Section 260

…IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 17TH DAY OF DECEMBER, 2021 PRESENT THE HON’BLE MRS.JUSTICE S.SUJATHA AND THE HON’BLE MR. JUSTICE RAVI V. HOSMANI I.T.A.No.663/2018 c/w I.T.A.No.642/2018, I.T.A.No.644/2018, I.T.A.No.646/2018, I.T.A.No.647/2018, I.T.A.No.648/2018, I.T.A.No.649/2018, I.T.A.No.650/2018, I.T.A.No.652/2018, I.T.A.No.666/2018, I.T.A.No.667/2018, I.T.A.No.669/2018, I.T.A.No.670/2018, I.T.A.No.654/2018, I.T.A.No.662/2018, I.T.A.No.664/2018, I.T.A.No.665/2018, I.T.A.No.671/2018, I.T.A.No.766/2018, I.T.A.No.768/2018, I.T.A.No.769/2018 & I.T.A.No.770…

State Bank of India vs. The Assistant Commissioner

Appeals stand dismissed

ITA/662/2018HC Karnataka17 Dec 2021

Bench: S.SUJATHA,RAVI V HOSMANI

Section 260

…IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 17TH DAY OF DECEMBER, 2021 PRESENT THE HON’BLE MRS.JUSTICE S.SUJATHA AND THE HON’BLE MR. JUSTICE RAVI V. HOSMANI I.T.A.No.663/2018 c/w I.T.A.No.642/2018, I.T.A.No.644/2018, I.T.A.No.646/2018, I.T.A.No.647/2018, I.T.A.No.648/2018, I.T.A.No.649/2018, I.T.A.No.650/2018, I.T.A.No.652/2018, I.T.A.No.666/2018, I.T.A.No.667/2018, I.T.A.No.669/2018, I.T.A.No.670/2018, I.T.A.No.654/2018, I.T.A.No.662/2018, I.T.A.No.664/2018, I.T.A.No.665/2018, I.T.A.No.671/2018, I.T.A.No.766/2018, I.T.A.No.768/2018, I.T.A.No.769/2018 & I.T.A.No.770…

State Bank of India vs. The Assistant Commissioner

Appeals stand dismissed

ITA/664/2018HC Karnataka17 Dec 2021

Bench: S.SUJATHA,RAVI V HOSMANI

Section 260

…IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 17TH DAY OF DECEMBER, 2021 PRESENT THE HON’BLE MRS.JUSTICE S.SUJATHA AND THE HON’BLE MR. JUSTICE RAVI V. HOSMANI I.T.A.No.663/2018 c/w I.T.A.No.642/2018, I.T.A.No.644/2018, I.T.A.No.646/2018, I.T.A.No.647/2018, I.T.A.No.648/2018, I.T.A.No.649/2018, I.T.A.No.650/2018, I.T.A.No.652/2018, I.T.A.No.666/2018, I.T.A.No.667/2018, I.T.A.No.669/2018, I.T.A.No.670/2018, I.T.A.No.654/2018, I.T.A.No.662/2018, I.T.A.No.664/2018, I.T.A.No.665/2018, I.T.A.No.671/2018, I.T.A.No.766/2018, I.T.A.No.768/2018, I.T.A.No.769/2018 & I.T.A.No.770…

State Bank of India vs. The Assistant Commissioner

Appeals stand dismissed

ITA/652/2018HC Karnataka17 Dec 2021

Bench: S.SUJATHA,RAVI V HOSMANI

Section 260

…IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 17TH DAY OF DECEMBER, 2021 PRESENT THE HON’BLE MRS.JUSTICE S.SUJATHA AND THE HON’BLE MR. JUSTICE RAVI V. HOSMANI I.T.A.No.663/2018 c/w I.T.A.No.642/2018, I.T.A.No.644/2018, I.T.A.No.646/2018, I.T.A.No.647/2018, I.T.A.No.648/2018, I.T.A.No.649/2018, I.T.A.No.650/2018, I.T.A.No.652/2018, I.T.A.No.666/2018, I.T.A.No.667/2018, I.T.A.No.669/2018, I.T.A.No.670/2018, I.T.A.No.654/2018, I.T.A.No.662/2018, I.T.A.No.664/2018, I.T.A.No.665/2018, I.T.A.No.671/2018, I.T.A.No.766/2018, I.T.A.No.768/2018, I.T.A.No.769/2018 & I.T.A.No.770…

State Bank of India vs. The Assistant Commissioner

Appeals stand dismissed

ITA/650/2018HC Karnataka17 Dec 2021

Bench: S.SUJATHA,RAVI V HOSMANI

Section 260

…IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 17TH DAY OF DECEMBER, 2021 PRESENT THE HON’BLE MRS.JUSTICE S.SUJATHA AND THE HON’BLE MR. JUSTICE RAVI V. HOSMANI I.T.A.No.663/2018 c/w I.T.A.No.642/2018, I.T.A.No.644/2018, I.T.A.No.646/2018, I.T.A.No.647/2018, I.T.A.No.648/2018, I.T.A.No.649/2018, I.T.A.No.650/2018, I.T.A.No.652/2018, I.T.A.No.666/2018, I.T.A.No.667/2018, I.T.A.No.669/2018, I.T.A.No.670/2018, I.T.A.No.654/2018, I.T.A.No.662/2018, I.T.A.No.664/2018, I.T.A.No.665/2018, I.T.A.No.671/2018, I.T.A.No.766/2018, I.T.A.No.768/2018, I.T.A.No.769/2018 & I.T.A.No.770…

State Bank of India vs. The Assistant Commissioner

Appeals stand dismissed

ITA/671/2018HC Karnataka17 Dec 2021

Bench: S.SUJATHA,RAVI V HOSMANI

Section 260

…IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 17TH DAY OF DECEMBER, 2021 PRESENT THE HON’BLE MRS.JUSTICE S.SUJATHA AND THE HON’BLE MR. JUSTICE RAVI V. HOSMANI I.T.A.No.663/2018 c/w I.T.A.No.642/2018, I.T.A.No.644/2018, I.T.A.No.646/2018, I.T.A.No.647/2018, I.T.A.No.648/2018, I.T.A.No.649/2018, I.T.A.No.650/2018, I.T.A.No.652/2018, I.T.A.No.666/2018, I.T.A.No.667/2018, I.T.A.No.669/2018, I.T.A.No.670/2018, I.T.A.No.654/2018, I.T.A.No.662/2018, I.T.A.No.664/2018, I.T.A.No.665/2018, I.T.A.No.671/2018, I.T.A.No.766/2018, I.T.A.No.768/2018, I.T.A.No.769/2018 & I.T.A.No.770…

State Bank of India vs. The Assistant Commissioner

Appeals stand dismissed

ITA/769/2018HC Karnataka17 Dec 2021

Bench: S.SUJATHA,RAVI V HOSMANI

Section 260

…IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 17TH DAY OF DECEMBER, 2021 PRESENT THE HON’BLE MRS.JUSTICE S.SUJATHA AND THE HON’BLE MR. JUSTICE RAVI V. HOSMANI I.T.A.No.663/2018 c/w I.T.A.No.642/2018, I.T.A.No.644/2018, I.T.A.No.646/2018, I.T.A.No.647/2018, I.T.A.No.648/2018, I.T.A.No.649/2018, I.T.A.No.650/2018, I.T.A.No.652/2018, I.T.A.No.666/2018, I.T.A.No.667/2018, I.T.A.No.669/2018, I.T.A.No.670/2018, I.T.A.No.654/2018, I.T.A.No.662/2018, I.T.A.No.664/2018, I.T.A.No.665/2018, I.T.A.No.671/2018, I.T.A.No.766/2018, I.T.A.No.768/2018, I.T.A.No.769/2018 & I.T.A.No.770…

State Bank of India vs. The Assistant Commissioner

Appeals stand dismissed

ITA/667/2018HC Karnataka17 Dec 2021

Bench: S.SUJATHA,RAVI V HOSMANI

Section 260

…IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 17TH DAY OF DECEMBER, 2021 PRESENT THE HON’BLE MRS.JUSTICE S.SUJATHA AND THE HON’BLE MR. JUSTICE RAVI V. HOSMANI I.T.A.No.663/2018 c/w I.T.A.No.642/2018, I.T.A.No.644/2018, I.T.A.No.646/2018, I.T.A.No.647/2018, I.T.A.No.648/2018, I.T.A.No.649/2018, I.T.A.No.650/2018, I.T.A.No.652/2018, I.T.A.No.666/2018, I.T.A.No.667/2018, I.T.A.No.669/2018, I.T.A.No.670/2018, I.T.A.No.654/2018, I.T.A.No.662/2018, I.T.A.No.664/2018, I.T.A.No.665/2018, I.T.A.No.671/2018, I.T.A.No.766/2018, I.T.A.No.768/2018, I.T.A.No.769/2018 & I.T.A.No.770…

State Bank of India vs. The Assistant Commissioner

Appeals stand dismissed

ITA/642/2018HC Karnataka17 Dec 2021

Bench: S.SUJATHA,RAVI V HOSMANI

Section 260

…IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 17TH DAY OF DECEMBER, 2021 PRESENT THE HON’BLE MRS.JUSTICE S.SUJATHA AND THE HON’BLE MR. JUSTICE RAVI V. HOSMANI I.T.A.No.663/2018 c/w I.T.A.No.642/2018, I.T.A.No.644/2018, I.T.A.No.646/2018, I.T.A.No.647/2018, I.T.A.No.648/2018, I.T.A.No.649/2018, I.T.A.No.650/2018, I.T.A.No.652/2018, I.T.A.No.666/2018, I.T.A.No.667/2018, I.T.A.No.669/2018, I.T.A.No.670/2018, I.T.A.No.654/2018, I.T.A.No.662/2018, I.T.A.No.664/2018, I.T.A.No.665/2018, I.T.A.No.671/2018, I.T.A.No.766/2018, I.T.A.No.768/2018, I.T.A.No.769/2018 & I.T.A.No.770…

State Bank of India vs. The Assistant Commissioner

Appeals stand dismissed

ITA/669/2018HC Karnataka17 Dec 2021

Bench: S.SUJATHA,RAVI V HOSMANI

Section 260

…IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 17TH DAY OF DECEMBER, 2021 PRESENT THE HON’BLE MRS.JUSTICE S.SUJATHA AND THE HON’BLE MR. JUSTICE RAVI V. HOSMANI I.T.A.No.663/2018 c/w I.T.A.No.642/2018, I.T.A.No.644/2018, I.T.A.No.646/2018, I.T.A.No.647/2018, I.T.A.No.648/2018, I.T.A.No.649/2018, I.T.A.No.650/2018, I.T.A.No.652/2018, I.T.A.No.666/2018, I.T.A.No.667/2018, I.T.A.No.669/2018, I.T.A.No.670/2018, I.T.A.No.654/2018, I.T.A.No.662/2018, I.T.A.No.664/2018, I.T.A.No.665/2018, I.T.A.No.671/2018, I.T.A.No.766/2018, I.T.A.No.768/2018, I.T.A.No.769/2018 & I.T.A.No.770…