CIT v. Dr. R.Balaji

222 Taxmann 305High Court2014#23843 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2018 to 2020.

Judgments citing CIT v. Dr. R.Balaji

SRI.LOKESH M, LR OF SMT MALATHI LOKESH ,BANGALORE vs. PRINCIPAL COMMISSIONER OF INCOME TAX-2 , BANGALORE

In the result, the appeals by the assesses are partly allowed

ITA 293/BANG/2019[2013-14]Status: DisposedITAT Bangalore14 Oct 2020AY 2013-14

Bench: Shri N.V. Vasudevan & Shri B R Baskaran

For Appellant: Shri S.V. Ravi Shankar, AdvocateFor Respondent: Shri K. Devrathna Kumar, CIT(DR)(ITAT), Bengaluru
Section 143(3)Section 263Section 54F

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH : BANGALORE BEFORE SHRI N.V. VASUDEVAN, VICE PRESIDENT AND SHRI B R BASKARAN, ACCOUNTANT MEMBER ITA Nos.292 & 293/Bang/2019 Assessment year : 2013-14 & 2013-14 Shri Lokesh M PAN: AALPL 5676J The Principal Commissioner & Vs. of Income Tax-2, Shri Lokesh M, LR of Bangalore. Smt. Malathi Lokesh, PAN: AALPL 5677K U-44, Maruthi Extension, Palace Guttahalli, Bangalore – 560 003. APPELLANT RESPONDENT Appellant by : Shri S.V. Ravi Shankar, Advocate. Respondent by : Shri K. Devrathna Kumar, CIT(DR)(ITAT), Bengaluru Date of hearing : 08.10.2020 Date of Pronouncement : 14.…

SRI.LOKESH M, ,BANGALORE vs. PRINCIPAL COMMISSIONER OF INCOME TAX-2 , BANGALORE

In the result, the appeals by the assesses are partly allowed

ITA 292/BANG/2019[2013-14]Status: DisposedITAT Bangalore14 Oct 2020AY 2013-14

Bench: Shri N.V. Vasudevan & Shri B R Baskaran

For Appellant: Shri S.V. Ravi Shankar, AdvocateFor Respondent: Shri K. Devrathna Kumar, CIT(DR)(ITAT), Bengaluru
Section 143(3)Section 263Section 54F

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH : BANGALORE BEFORE SHRI N.V. VASUDEVAN, VICE PRESIDENT AND SHRI B R BASKARAN, ACCOUNTANT MEMBER ITA Nos.292 & 293/Bang/2019 Assessment year : 2013-14 & 2013-14 Shri Lokesh M PAN: AALPL 5676J The Principal Commissioner & Vs. of Income Tax-2, Shri Lokesh M, LR of Bangalore. Smt. Malathi Lokesh, PAN: AALPL 5677K U-44, Maruthi Extension, Palace Guttahalli, Bangalore – 560 003. APPELLANT RESPONDENT Appellant by : Shri S.V. Ravi Shankar, Advocate. Respondent by : Shri K. Devrathna Kumar, CIT(DR)(ITAT), Bengaluru Date of hearing : 08.10.2020 Date of Pronouncement : 14.…

INCOME TAX OFFICER, BANGALORE vs. SHRI. SOMCHAND KANJI, BANGALORE

In the result, appeal by the Revenue is dismissed

ITA 1717/BANG/2016[2012-13]Status: DisposedITAT Bangalore02 May 2018AY 2012-13

Bench: Shri N.V Vasudevan & Shri. Jason P Boazthe Asst. Commissioner Of Income-Tax, Circle-5(2)(2), Bangalore. .Appellant Vs. Shri Somchand Kanji, (Rept. By Hiten Somchand Ladhad) No.43, 2Nd Main Road, New Tharagupet, Bangalore. . Respondent Pan – Aezpk 6069E. Appellant By : Shri B.R Ramesh, Jcit Respondent By : Shri G.S Prashanth, C.A Date Of Hearing : 26-04-2018 Date Of Pronouncement : 2-05-2018

For Appellant: Shri B.R Ramesh, JCITFor Respondent: Shri G.S Prashanth, C.A
Section 260ASection 54Section 54F

…IN THE INCOME TAX APPELLATE TRIBUNAL, BANGALORE BENCH ‘A’ BEFORE SHRI N.V VASUDEVAN, JUDICIAL MEMBER AND SHRI. JASON P BOAZ, ACCOUNTANT MEMBER The Asst. Commissioner of Income-tax, Circle-5(2)(2), Bangalore. .Appellant Vs. Shri Somchand Kanji, (Rept. By Hiten Somchand Ladhad) No.43, 2nd Main Road, New Tharagupet, Bangalore. . Respondent PAN – AEZPK 6069E. Appellant by : Shri B.R Ramesh, JCIT Respondent by : Shri G.S Prashanth, C.A Date of Hearing : 26-04-2018 Date of Pronouncement : 2-05-2018 O R D E R PER SHRI N.V VASUDEVAN, JUDICIAL MEMBER : This is an appeal by the assessee against the order dated 24/…

CIT v. Dr. R.Balaji (222 Taxmann 305) — Cited in 3 Judgments | BharatTax