CIT v. Divine Leasing & Finance Ltd.

2006 SCC OnLine DEL 1624Reported decision2006#23474 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 348,627 Indian tax judgments — from 2025 to 2025.

Judgments citing CIT v. Divine Leasing & Finance Ltd.

The Pr. Commissioner of Income Tax -Central -1 vs. Jaguar Buildcon Pvt. Ltd

ITA/530/2023HC Delhi03 Mar 2025

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR

Section 133(1)(d)Section 133(6)Section 68

…ITA 530/2023 & ITA 531/2023 Page 1 of 15 $~13 & 14 * IN THE HIGH COURT OF DELHI AT NEW DELHI + ITA 530/2023 THE PR. COMMISSIONER OF INCOME TAX -CENTRAL - 1 .....Appellant Through: Mr. Ruchir Bhatia, SSC. versus JAGUAR BUILDCON PVT. LTD. .....Respondent Through: Mr. Shubham Gupta and Ms. Shalini Upadhyay, Advs. 14 + ITA 531/2023 THE PR. COMMISSIONER OF INCOME TAX -CENTRAL - 1 .....Appellant Through: Mr. Ruchir Bhatia, SSC…

The Pr. Commissioner of Income Tax -Central -1 vs. Jaguar Buildcon Pvt. Ltd

ITA/531/2023HC Delhi03 Mar 2025

Bench: HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR,HON'BLE MR. JUSTICE YASHWANT VARMA

Section 133(1)(d)Section 133(6)Section 68

Pr. Commissioner Oflncome Tax Delhi - 5 vs. Mrs. Rowena Sharma

ITA/1220/2018HC Delhi11 Feb 2025

Bench: HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR,HON'BLE MR. JUSTICE YASHWANT VARMA

Section 68Section 69Section 69ASection 80

…ITA 1220/2018 & ITA 1222/2018 Page 1 of 10 $~12 & 13 * IN THE HIGH COURT OF DELHI AT NEW DELHI + ITA 1220/2018 PR. COMMISSIONER OF INCOME TAX DELHI – 5 .....Appellant Through: Mr. Siddhartha Sinha, SSC with Ms. Anu Priya Nisha Minz, Adv. versus MRS. ROWENA SHARMA .....Respondent Through: None 13 + ITA 1222/2018 PR. COMMISSIONER OF INCOME TAX DELHI -5 .....Appellant Through: Mr. Siddhartha Sinha, SSC with Ms. Anu Priya Nisha Minz, Adv. versus SHRI P K SHARMA .....Respondent…